Madhya Pradesh High Court
Reena Rathore vs The State Of Madhya Pradesh on 8 September, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No.15377/2019, 25423/2019, 3990/2020, 12169/2020, 16391/2020, 1395/2021, SA 389/2014, WP 4433/2021, 16463/2021, 214/2022, 449/2022, 585/2022, 1708/2022, MP 1893/2022, 4575/2022, MA 6032/2022, WP 10772/2022, 11419/2022, 15001/2022, 18370/2022, 18736/2022, MP 1049/2023, 2620/2023, 3330/2023, WP 5149/2023, 5180/2023, 6629/2023, 7213/2023, 7313/2023, 8422/2023, 9958/2023, 10529/2023, 10610/2023, 10799/2023, 10806/2023, 11318/2023, 11447/2023, 12737/2023, 12850/2023, 12858/2023, 13091/2023, 13096/2023, 13183/2023, 13203/2023, 13227/2023, 13575/2023, 13720/2023, 14291/2023, 14979/2023, 16074/2023, 16110/2023, 17770/2023, 16120/2023, 16271/2023, 16272/2023, 16436/2023, 16485/2023, 16491/2023, 16497/2023, 16504/2023, 16520/2023, 16688/2023, 17004/2023, 17146/2023, 17725/2023, 17744/2023 AND 20566/2023 Indore, Dated: 08.09.2023.
Due to paucity of time, the above mentioned cases could not be taken up and this common order is being passed.
Let the same be listed after one week. Signed copy of this order be placed in all above mentioned cases.
I.R., if any, to continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 08-09-2023 18:19:45