Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 23 in The Personal Injuries (Compensation Insurance) Scheme, 1972 23. Exemption of employers .-An employer desiring to be exempted from the provisions of the Act under section 21 shall make an application to the Central Government in Form L.
