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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

(2)[ Application for such registration shall be made [in duplicate to the Labour Officer (Social Security Scheme) of the respective district,] [Substituted by G. O. Ms. No. 200, Labour and Employment (1-1), dated the 15th November 1999.] in Form A in Schedule II together with the certificate of employment issued by any of the persons or authorities specified below: -
(a)Employer engaged in construction industry for purpose of trade or business;
(b)Registered contractor;
(c)Government organisations or agencies engaged in building industry; and
(d)Registered Trade Union.
(e)[ Village Administrative Officer concerned and for Chennai district the Revenue Inspector concerned.] [Inserted by G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.]]
Two passport size photographs of the applicant should accompany each application. One of the passport size photographs should be pasted on the application in the place provided for it. The second passport size photograph should be enclosed in a cover and attached to the application. The applicant should write his/her name on the reverse of the photograph. The person issuing the certificate of employment under this clause should attest both the photographs.