Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Gujarat - Subsection Section 18(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (a)to review, from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University;
