Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 75A in The M.P. Factories Rules, 1962

75A. [ Notice regarding first-aid. [Substituted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]

- A notice containing the names of the persons working within the precincts of the factory who are trained in first aid treatment and who are in charge of the first aid box or cupboards shall be posted in every factory at a conspicuous place and near each such box or cupboard. The notice shall also indicate work-room where the said person shall be available. The name of the nearest hospital and its telephone number shall also be mentioned prominently in the said notice.]Rule prescribed under sub-section (4) of Section 45