Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(2A) in The U.P. (Regulation Of Building Operations) Act, 1958 (2A)[ The Controlling Authority shall have the powers to co-opt as members one or two other persons] [Added by U.P. Act No. 11 of 1960.]
