Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of Kerala - Subsection Section 204(b) in Kerala Factories Rules, 1957 (b)Wooden vessels shall not be used for the crystallization of chlorate, or to contain crystallized or ground chlorate; provided that this rule shall prohibit the packing of chlorate for sale into wooden casts or other wooden vessels.
