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Supreme Court - Daily Orders

C.G.Holdings P.Ltd. vs Ramasamy Athappan . on 22 April, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.3                   COURT NO.2                   SECTION XII

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   9-12/2012

     (Arising out of impugned final judgment and order dated 05/08/2011
     in OSA No. 2/2009 05/08/2011 in OSA No. 3/2009 05/08/2011 in OSA
     No. 4/2009 05/08/2011 in OSA No. 5/2009 passed by the High Court Of
     Madras)

     C.G.HOLDINGS P.LTD.                                        Petitioner(s)

                                           VERSUS

     RAMASAMY ATHAPPAN & ORS.                                   Respondent(s)

     (with interim relief and office report)
     WITH
     SLP(C) No. 7626-7629/2012
     (With Office Report)

      Date : 22/04/2016 These petitions were called on for hearing
                         today.
     CORAM :
              HON'BLE MR. JUSTICE J. CHELAMESWAR
              HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)
                               Mr. S. Gowthaman,Adv.

                              Mr. Gopal Jain,Sr.Adv.
                              Mr. Gaurav Juneja,Adv.
                              Mr. Aditya Ganju,Adv.
                              Mr. Sanjeev K.Kapoor,Adv.
                              Ms. Stephanie V.Sonawane,Adv.for
                              M/s. Khaitan & Co.

     For Respondent(s)
                               Mr. N. Ganpathy,Adv.

                               Mr. P. Parmeswaran,Adv.

                              Mr.   C.A.Sundaram,Sr.Adv.
                              Mr.   Shyam Divan,Sr.Adv.
                              Mr.   J.Sivanandaraj,Adv.
                              Ms.   Shalini Kaul,Adv.
Signature Not Verified
                              Ms.   Rohini Musa,Adv.
                              Mr.   Senthil Jagadeesan,Adv.
Digitally signed by
Suman Wadhwa
Date: 2016.04.22
15:44:07 IST
Reason:                       Mr.   Govind Manoharan,Adv.
                              Ms.   Shruti Iyer,Adv.
                              Ms.   Suchitra Kumbhat,Adv.
                                     -2-

                       Mr.    K.V.Viswanathan,Sr.Adv.
                       Mr.    Mahesh Agarwala,Adv.
                       Mr.    Ankul Saigal,Adv.
                       Mr.    E.C.Agarwala,Adv.
                       Mr.    Rishabh Parikh,Adv.

For R.No.4             Mr.    K.V.Viswanatha,Sr.Adv.
                       Mr.    Aditya V.Bhat,Adv.
                       Mr.    Satyajit Sarna,Adv.
                       Ms.    Maitreyi Bhat,Adv.
                       Mr.    Arjun Krishnan,Adv.

                       Mr. Subhasish Bhowmick,Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List after two weeks.

(SUMAN WADHWA) (INDU BALA KAPUR) AR-cum-PS COURT MASTER