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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

State of Sikkim - Subsection

Section 149(1)(a) in The Sikkim Police Act, 2008

(a)identify performance indicators to evaluate the functioning of the Police Service, which shall, inter alia, include operational efficiency, public satisfaction, victim gratification vis-a-vis police investigation and response, accountability, optimum utilization of resources, and human rights record;