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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(6) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(6)One of following officials shall remain present in the institution during night by rotation as per the devised Roaster by the Officer Incharge :-
(a)Officer Incharge (Superintendent) ;
(b)Probation Officer ;
(c)Child Welfare Officer ;
(d)Case Worker.