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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 7C in The Cinematograph Act, 1952

7C. Power to direct exhibition of films for examination.—

For the purpose of exercising any of the powers conferred on it by this Act, the Central Government , the Tribunal or the Board may require any film to be exhibited before it or, before any person or authority specified by it in this behalf.