Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Rajasthan - Section

Section 31 in The Rajasthan Secondary Education Act, 1957

31. Salary and allowances of the Administrator.

(1)The Administrator shall receive such salary and allowances as may be fixed by the State Government.
(2)The salary and allowance fixed under sub-section (1) shall be paid out of the fund of the Board.