Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 8 in Bihar Minor Mineral Rules, 2017

8. Role of the Superintendent of Police.

- The Superintendent of Police shall :-
(a)assist the Collector in ensuring implementation of the provision of the Act and these rules;
(b)work under direct control and superintendence of the Collector;
(c)enforce and implement such lawful directions of the Collector or Mines Commissioner or Director Mines as issued under the Act and these rules;
(d)submit such reports and in such manner as the Collector or the Mines Commissioner or Director Mines may desire.