Himachal Pradesh High Court
Ex. Havindar Sarwan Singh vs . Ajay Singh & Ors. on 22 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Ex. Havindar Sarwan Singh Vs. Ajay Singh & ors.
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FAO No. 51 of 2019 22.12.2022 Present: None for the appellant.
Mr. Ramakant Sharma, Advocate, for respondent No.1.
Despite repeated calls, none appeared for the r to appellant. Dismissed in default.
(Ajay Mohan Goel) Judge 22nd December, 2022 (Guleria) ::: Downloaded on - 22/12/2022 20:35:39 :::CIS