Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(7) in Gujarat State Council for Physiotherapy Rules, 2013 (7)The Returning Officer should nominate such number of the Scrulinizers not exceeding four as he think fit. The Scrutinizer shall be the Gazetted Officer of the Government.
