Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

10. Powers of the Government .--The Government may time to time review the functioning of the Foundation and issue such directions as it may consider necessary in respect of the affairs of the Foundation.