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Bombay High Court

Rajendra Shivaji Sonkusale vs Union Of India Through Secretary ... on 14 November, 2019

Bench: Ranjit More, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10618 OF 2019

 Rajendra Shivaji Sonkusale                                      ....Petitioner
             V/S
 Union Of India Through Secretary Ministry Of                 ....Respondent

Finance And Ors VICKY A NAGRANI FOR THE PETITIONER.

GARGE ANIRUDDHA ARUN FOR RESP NOS. 1 AND 2

CORAM : RANJIT MORE. & M. S. KARNIK, JJ DATE : 14th November, 2019 P.C. :

Stand over to 21/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 14/11/2019 ::: Downloaded on - 15/11/2019 03:04:11 :::