Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Kerala - Subsection

Section 72(3)(d) in Kerala Police Act, 2011

(d)regulate the carrying of any explosive substances or hazardous chemicals along public places which may cause danger to road users;