Rajasthan High Court - Jaipur
Smt. Manni Meena D/O. Mangal Chand W/O. ... vs Manoj Kumar S/O. Shri Ramphool Meena on 8 January, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Transfer Application No. 153/2018
Smt. Manni Meena D/o. Mangal Chand W/o. Manoj Kumar Meena
----Petitioner
Versus
Manoj Kumar S/o. Shri Ramphool Meena
----Respondent
For Petitioner(s) : Mr. G.P. Gupta (through VC) For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 08/01/2021 Counsel for the applicant seeks one week's time to remove the defects.
However, in the interest of justice, as a last chance, list this transfer application again on 21.01.2021.
(INDERJEET SINGH),J CHARU SONI /62 (Downloaded on 08/01/2021 at 09:53:02 PM) Powered by TCPDF (www.tcpdf.org)