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Rajasthan High Court - Jaipur

Smt. Manni Meena D/O. Mangal Chand W/O. ... vs Manoj Kumar S/O. Shri Ramphool Meena on 8 January, 2021

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Transfer Application No. 153/2018

                                   Smt. Manni Meena D/o. Mangal Chand W/o. Manoj Kumar Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   Manoj Kumar S/o. Shri Ramphool Meena
                                                                                                   ----Respondent

For Petitioner(s) : Mr. G.P. Gupta (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 08/01/2021 Counsel for the applicant seeks one week's time to remove the defects.
However, in the interest of justice, as a last chance, list this transfer application again on 21.01.2021.
(INDERJEET SINGH),J CHARU SONI /62 (Downloaded on 08/01/2021 at 09:53:02 PM) Powered by TCPDF (www.tcpdf.org)