Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 300] [Entire Act] State of Andhra Pradesh - Subsection Section 300(4) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (4)The Registrar, High Court of Andhra Pradesh, shall cause the panels for each district to be entered separately in a Register.