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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 27(2) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(2)On and from the date of cancellation of the certificate the registrar to an issue or share transfer agent shall with immediate effect cease to carry on any activity.