Securities And Exchange Board Of India - Subsection
Section 2(1)(i) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012
(i)family trusts set up for the benefit of "relatives" as defined under [Companies Act, 2013] [Substituted 'Companies Act, 1956' by Notification No SEBI/LAD-NRO/GN/2018/19, dated 31.5.2018 (w.e.f. 21.5.2012).];