Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] Union of India - Subsection Section 63(2)(w) in The State Bank Of India (Subsidiary Banks) Act, 1959 (w)the conduct and defence of legal proceedings by or against the subsidiary bank and the manner of signing pleadings;