Bombay High Court
Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 14 November, 2025
PDP 57-Cri.Apeal-641-2019 & 656-209.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 641 OF 2019
Rubabuddin Shaikh .. Appellant
Versus
The Central Bureau of Investigation
& Ors. .. Respondents
WITH
CRIMINAL APPEAL NO. 656 OF 2019
Nayabuddin Shaikh .. Appellant
Versus
The Central Bureau of Investigation
& Ors. .. Respondents
...
Mr. Gautam Tiwari with Ms. Tasneem Khatau & Mr. Suraj Jagtap
i/by Probus Legal & Mr. Bhavesh Thakur, Advocates for the
appellants.
Mr. Anil Singh, Additional Solicitor General a/w Mr. Chaitanya
Chavan, Mr. Adarsh Vyas, Mr. Krishnakant Deshmukh, Mr. Kuldeep
Patil, Mr. Rama Gupta, Mr. Rajdatt Nagre, Advocates of Respondent
No.1-CBI.
Mr. Amit Desai, Senior Advocate with Mr. Madhusudan Pareek,
Advocates for Respondent No.3.
Mr. Ishan Jani with Mr. Farhad Panthaki, Advocates for Respondent
Nos.6 and 7.
...
CORAM : SHREE CHANDRASHEKHAR, CJ &
GAUTAM A. ANKHAD, J.
DATE : 14th NOVEMBER 2025. P.C. :
At the request of the learned counsel for the appellants, post the matters on 19th November 2025 at 3:00 p.m. for final hearing.
[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE]
Digitally signed
by PRAVIN
1
PRAVIN DASHARATH
DASHARATH PANDIT
PANDIT Date: 2025.11.17
19:05:36 +0530
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