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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

(3)The head office of the Trust shall be concomitant with the headquarter of the Government and the Board may, with the previous approval of the Government, establish offices at other places in the State.