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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(5) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(5)The organizers of festivals where elephants are used shall submit in writing the programmes with details to be station house officer and the Range Officer having jurisdiction over the area, who in turn shall ensure the implementation of the provisions in these rules;