Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 702 in Criminal Courts - Rules and Orders 702. A District Magistrate shall annually inspect all the Courts of the Sub-Divisional Magistrates and first class magistrates in his district and a reasonable number of other Courts.
