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Rajasthan High Court - Jaipur

Mahendra Kumar Sharma&Ors; vs State (Education Department)Ors on 10 February, 2017

Author: Ajay Rastogi

Bench: Ajay Rastogi

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN

               AT JAIPUR BENCH, JAIPUR



       S.B. CIVIL WRIT PETITION NO. 7455/ 2016



1.       MAHENDRA KUMAR SHARMA S/O DAMODAR LAL SHARMA
      AGED   ABOUT   35    YEARS,   RESIDENT OF    D-
      5,GOVERDHANPURI, GALATA GATE,JAIPUR
2.       NEETU YADAV D/O RAJKUMAR YADAV ,AGED ABOUT 39
      YEARS, RESIDENT OF ADARSH NAGAR, AJMER- 305001
3.     ANKIT KUMAR VAISHNAV S/O RAMSWAROOP VAISHNAV AGE-
      35 YEARS RESIDENT OF E-78 BALDEV NAGAR AJMER
4.      RAJESH KUMAR S/O JAGAT RAM SHARMA, AGED ABOUT 42
      YEARS, RESIDENT OF H.NO 50 PRAGATI NAGAR BLOCK -A.
      KOTRA AJMER RAJASTHAN 30500L
5.      DEVENDRA KUMAR MOCHI S/O SANWER LAL, AGED ABOUT
      34   YEARS,   RESIDENT    OF,  SADAR    BAZAR   BHINAI.
      DIST.-AJMER. PIN CODE 305622
6.       YOGESH ACHARYA S/O PURUSHOTTAM ACHARYA , AGED
      ABOUT 35 YEARS, RESIDENT OF       PRANHERA , DISTRICT
      AJMER
7.     ABHA JAIN D/O DILIP KUMAR JAIN, AGED ABOUT 37 YEARS,
      RESIDENT OF , 109-A LIC COLONY VAISHALI NAGAR AJMER

8.    REKHA SHARMA D/O OM NARAYAN SHARMA AGED ABOVE 43
      NEAR RAJENDRA SCHOOL PAHAR GANJ AJMER
9.     JAISHREE RATHORE D/O SURENDRA SINGH RATHORE, AGED
      ABOUT     37 YEARS, RESIDENT OF , BADA RAWLA.SANOD
      TEH.NASIRABAD AJMER
10.       BAJARANG LAL DEHRU S/O CHOTH RAM DEHRU, AGED
      ABOUT     44 YEARS, RESIDENT OF , 763/49 VEDA VIHAR
      COLONY, LOHAKHAN,AJMER
11.      MADHUMATI VAISHNAV D/O RAMKISHAN VAISHNAV, AGED
      ABOUT 36 YEARS, RESIDENT OF , SUMER NAGAR , AJMER
      ROAD , KISHANGARH.
12.     JAISINGH MEENA S/O RAMKARAN MEENA, AGED ABOUT 38
      YEARS, RESIDENT OF , VILL. GOPALPURA POST SADARA TEH.
      SAWAR DIST. AJMER PIN 305407
13.     PRAKASH JANGID S/O SH. RANGLAL JANGID, AGED ABOUT
      36 YEARS, RESIDENT OF , VPO.- JOTAYAN    VIA. -TANTOTI
      DIST. -AJMER (RAJ.) PIN.- 305627
14.     MANJU CHOUDHARY D/O DHARUMAL CHOUDHARY, AGED
      ABOUT 35 YEARS, RESIDENT OF , 1536/1 PASAND NAGAR
      AJMER
                          (2 of 51)
                                            [ CW-7455/2016]



15.     RANJU JAIN D/0 DR S.M.KHAMESHARA, AGED ABOUT 45
      YEARS, RESIDENT OF , C-223 PANCHSHEEL COLONY ,
      MAKERWALI ROAD,AJMER
16.    LAXMAN SINGH RAWAT S/O CHHOGA SINGH RAWAT , AGED
      ABOUT    38 YEARS, RESIDENT OF , VILLAGE..KAJIPURA
      FOYSAGAR ROAD.POST...CRPF..GC.2 DIST ..AJMER
17.    BHANWAR LAL REGAR S/O NATHU LAL REGAR, AGED ABOUT
      37 YEARS, RESIDENT OF , V/P KADERA THE- KEKRI DIST-
      AJMER 305405
18.    MUKESH KUMAR SEN S/O KRISHAN GOPAL SEN, AGED ABOUT
      36 YEARS, RESIDENT OF , V.P.O. KADERA THE-KEKRI DIST-
      AJMER 305405
19.     RADHEYSHYAM KUMAWAT S/O GHASIRAM KUMAWAT, AGED
      ABOUT 39 YEARS, RESIDENT OF , BOHARA COLONY KEKRI
      DIST-AJMER 305404
20.      PRADEEP KUMAR SHARMA S/O BHAGWAN SHAY SHARMA,
      AGED ABOUT 45 YEARS, RESIDENT OF , HOUSE NO 30
      BEHIND BUS STAND, CHHABRA COLONY, MADANGANJ
      KISHANGARH, AJMER
21.       ARCHANA VAISHNAVE D/O NAND KISHORE VAISHNAVE,
      AGED ABOUT 37 YEARS, RESIDENT OF , 41, CHOUDHARY
      COLONY, VAISHALI NAGAR , AJMER 305001

22.     HARI NARAYAN CHOUDHARY S/ O. BALU RAM CHOUDHARY.
      AGED ABOUT 38 YEARS. RESIDENT OF VILLAGE DAYALPURA
      TAH. DUDU DIST. JAIPUR
23.    KARUNA TIGAYA D/O PREM CHAND TIGAYA, AGED ABOUT 36
      YEARS, RESIDENT OF , A-265 CHANDRAVARDAI NAGAR AJMER
24.     ASHA BARESA D/O BHANU LAL, AGED ABOUT 45 YEARS,
      RESIDENT OF , SANATAN DHARM SABHA COLONY, MILL GATE ,
      BEAWAR, DIST-AJMER
25.       RAJESH KUMAR SHILPKAR S/O CHHITAR MAL SHILPKAR
      AGED 43 YRS ,6 GOVIND DEV JI KI GALI,MURTI MOHALLA
      TODARAISINGH ,TONK RAJ.
26.       BADRI LAL JAT S/O GHASI LAL JAT, AGED 41 YRS ,VPO
      BAMOR TEH DEOLI DISTT TONK RAJ.
27.       PANKAJ KUMAR VJAY S/O GHANSHYAM VIJAY ,AGED 39
      YRS ,B-15 ADARSH NAGAR TONK
28.      RAJU LAL YADAV S/O JAGDISH YADAV, AGED 45YRS, VPO
      MANDAWAR TEH AND DISTT TONK
29.    SUNIL KUMAR JAIN S/O SURAJ MAL JAIN, AGED 39 YRS , VPO
      NAGARFORT TEH DOONI DISTT TONK RAJ
30.      DHARAM RAJ GURJAR S/O RAMPHOOL GUJAR ,AGED 37
      YRS,VILLAGE UNTITANA POST GHANS TEHSIL AND DISTT
      TONK RAJ.
31.      HEMANT DIXIT S/O BRIJMOHAN SHARMA, AGED 37 YRS
      ,OMPRAKASH MARG BADA TAKHTA TONK RAJ.
                             (3 of 51)
                                               [ CW-7455/2016]



  32.     MANISHA MEENA D/O MOTI LAL MEENA , AGED 35 YRS ,VPO
        BILOTA TEH UNIYARA DISTT TONK
  33.    SHEO PRASAD MEENA S/O BHAWAN MEENA , AGED 35 YRS,
        VILLAGE NAWABPURA POST MEHANDWAS TEHSIL AND DISTT
        TONK RAJ
  34. GOPAL LAL MEENA S/O RATAN LAL MEENA, AGED 34 YRS , VPO
        BARWAS TEH TODARAISINGH DISTT TONK RAJ
  35. SATYA PRAKASH GUPTA S/O RAJENDRA PRASAD GUPTA, AGED
        33 YRS, 2/454 RHB TONK RAJ
  36. BHAGIRATH MEENA S/O HARINARAYAN MEENA, AGED 43 YRS,
        VILLAGE FATEHGANJ POST RUPPURA TEH UNIYARA DISTT
        TONK RAJ.
  37. REENA SHARMA D/O SATYA NARAYAN SHARMA, AGED 38 YRS,
        AKASH DEEP COLONY ,DEOLI TONK RAJ.
  38. RASHMI JAYASWAL D/O SURESH KUMAR ,AGED 38 YRS, B24,
        PATEL NAGAR ,DEOLI DISTT TONK RAJ.
  39. MAHESH KHATANA S/O LADURAM GURJAR, AGED 34 YRS , VPO
        DEOLI DISTRICT TONK RAJ.
  40.0 KRISHNA GOPAL MALI S/O BALU LAL MALI, AGED 40 YRS, VPO
        NASIRDA TEH.DEOLI DISTT TONK RAJ.
  41. HEMANT CHANDOLIYA D/O SURAJ MAL CHANDOLIYA, AGED 33
        YRS, 149, PRATAP NAGAR JAIPUR RAJ.
  42. VIJAY PAL SINGH S/O RAMJI LAL CHOUDHARY, AGED 42YRS ,
        VPO KAKOR. TEH UNIYARA DISTT TONK RAJ.
  43.    RAMKHILADI MEENA S/O CHATRU LAL MEENA, AGED 39 YRS,
        VILLAGE BHANOLI POST PIPALWARA TEH.BONLI DISTT
        SAWAIMADHOPUR RAJ.
  44.    RAM BHAJAN GURJAR S/O RAMPHOOL GURJAR, AGED 47 YRS,
        STREET NO. 2 DEEN DAYAL COLONY, NEWAI DISTT TONK RAJ.
  45.    UMESH KUMAR SHARMA S/O SHRI RAMGOPAL SHARMA AGED
        ABOUT     37    RESIDENT    OF     425, NAND     VIHAR
        COLONY,BASSI,JAIPUR
46.   BABITA RAHAR W/O SHRI PANKAJ KUMAR AGED ABOUT 36
      YEARS, RESIDENT OF 76, BHARTI DAFTAR, WARD 5, JHUNJHUNU


47.     ANIL JEVARIYA S/O VED PRAKASH JEVARIYA AGED ABOUT 34
        YEARS, RESIDENT OF A-335, RAMNAGARIYA, JAGATPURA,
        JAIPUR


48.     ANITA VERMA D/O SHRI KUSHAL CHAND VARMA REGIDENT OF
        3, KAMLA VIHAR, WARD 24, TEH. SANGANER,JAIPUR
49.     SHREE RAM JANGID S/O HARI NARAYAN JANGID AGE 32 VILL. &
        POST- MAHAR KALAN, CHOMU, JAIPUR
                           (4 of 51)
                                            [ CW-7455/2016]



50.   SHIVPAL YADAV S/O MAHADEV PRASAD YADAV AGE 36 VILL. &
      POST- KARIRI, VIA- KHEJROLI, SHAHPURA, JAIPUR


51.   SONU SHARMA D/O RAJA RAM SHARMA AGE 32 F-1, S-8, RPA
      ROAD, SANJAY COLONY, JAIPUR


52.   SUBHASH SHARMA S/O RAM CHANDRA SHARMA AGE 39
      VILLAGE- GOPALPURA, POST- MARKHI, VIA- AMARSAR, JAIPUR


53.   PREM KANWAR PALAWAT D/O MOHAN SINGH PALAWAT AGE 34
      HANUMAN NAGAR, NEAR RAILWAY STATION, GOVINDGARH,
      JAIPUR


54.   SHANKAR LAL JANGID S/O KANHAIYA LAL JANGID AGE 41
      BEHIND CHOMU TEHSIL BHAWAN, DHOLI MANDI, CHOMU,
      JAIPUR


55.   JAGDISH PRASAD MANAWAT S/O GOPAL NARAYAN MANAWAT
      AGE 46 NEAR POWER HOUSE, RAINWAL ROAD, CHOMU, JAIPUR


56.   PRAKASH MANAWAT/ GOVIND NARAYAN MANAWAT AGE 42 NEAR
      POWER HOUSE, RAINWAL ROAD, CHOMU, JAIPUR


57.   DURGAWATI MEENA D/O ROOD MAL MEENA AGE 35 VILL. &
      POST CHEETHWADI , VIA- MORIJA , JAIPUR


58.   SAJANI CHAUDHARY D/O CHIMAN SINGH CHAUDHARY AGE 42
      AAO OFFICE, NEAR MAHESHWARI PETROL PUMP, CHOMU,
      JAIPUR


59.   RAM PIYARI OLA D/O SITARAM OLA AGE 35 OLD KI DHANI,
      POST- SHISHU, SIKAR


  60. MAHESH KUMAR SHARMA S/O NAND KISHORE SHARMA AGE 39
       VILLAGE- JALALPUR, POST- ARANIYA, VIA- MEHROLI, SIKAR
                         (5 of 51)
                                           [ CW-7455/2016]



61. MAHESH KUMAR BUNKAR S/O KAJOD MAL BUNKAR AGE 37
     VILLAGE- KHOJAWALA, POST-GHASIPURA, SHAHPURA, JAIPUR


62. SATYANARAYAN GOYAL S/O SAGAR MAL GOYAL, AGED 41
      YEARS, 44-C VIJAY BARI PATH NO.7, JAIPUR
63. VIJENDRA SINGH KAVIA S/O BHAWANI SINGH KAVIA,AGED
      38YEARS ,SEWAPURA, AMER , JAIPUR
64. SITARAM KANSOTIA S/O      RAMESHWAR LAL KANSOTIA ,AGED,
      40YEARS, BOYTAWAL , BENAR, JHOTWARA, JAIPUR
65. RAMJILAL DADRWAL S/O RAMNIWAS DADRWAL ,AGED 34YEARS
      , KANWARPURA , AMER, JAIPUR
66. RAM NARAYAN KUMAWAT S/O SHRI LAL KUMAWAT AGED 40
      RESIDENT OF GUDHA BAIRSAL,DUDU,JAIPUR
67. UMA SARAN D/O SURENDRA SINGH DULAR,AGED 52YEARS, C-
      153, DASHRATH MARG HANUMAN NAGAR JAIPUR
68. MANJU SONI D/O BHIKAM CHAND SONI ,AGED 46YEARS, KHA
      -55BHAWANI NAGAR SIKAR ROAD JAIPUR
69. CHANDRAKANT RAMAWAT S/O BADRI DAS RAMAWAT          AGED
      ABOUT 38 RESIDENT OF RAMDEV COLONY JALORE
70.JAGDISH KUMAR S/O VENARAM AGED ABOUT 38 RESIDENT OF
      RAMDEV COLONY JALORE
71. ARCHANA D/O MOHANLAL AGED ABOUT 32 RESIDENT OF
      AADARSH COLONY, JALORE
72.SANDEEP KUMAR S/O MAHAVEER PRASAD AGED ABOUT 34
      RESIDENT OF V/P-BHOJASAR,DIST-JHUNJHUNU
73.MOOLA RAM S/O KAPURA RAM AGED ABOUT 36 RESIDENT OF V-
      BAGUNFA,POST-NIBMLA,AHORE,DIST-JALORE
74.PUSHPENDRA SINGH S/O MADAN SINGH AGED ABOUT 34
      RESIDENT OF V-THUMBA,POST-PADARLI,DIST-JAORE
75.BABURAM S/O MOTA RAM AGED ABOUT 43 RESIDENT OF V/P -
      SANWARA AHORE DIST-JALORE
76.NARAYAN LAL CHOUDHARY S/O NATHA RAM CHOUDHARY AGED
      ABOUT 38 RESIDENT OF V/P-KHARA TEH-AHORE
77.VACHANA RAM S/O SAWA RAM AGED ABOUT 49 RESIDENT OF
      V/P-KAMBA, AHORE DIST-JALORE
78.LEENA D/O SHYAM SUNDAR AGED ABOUT 35 RESIDENT OF
      8,NIMBADISERI AHORE,DIST-JALORE
79.PARBATA RAM S/O LEELA RAM AGED ABOUT 39 RESIDENT OF
      V/P-BORVADA TEH-SAYLA DIST-JALORE
80.SANJAY KUMAR SOMRA S/O RAWAT SINGH SOMRA AGED ABOUT
      41 RESIDENT OF V/P-MOISADDA TEH-BUHANA DIST JALOR
81.ASHOK KUMAR S/O HARI NARAYAN AGED ABOUT 38 RESIDENT
      OF V/P-KALAKHARI DIST-JHUNJHUNU
82.BHARAT LAL MEENA S/O BUDDHARAM             AGED ABOUT 33
      RESIDENT OF V/P-BABHRASULPURA DIST JAIPUR
                          (6 of 51)
                                             [ CW-7455/2016]



83. RAJESH JOSHI S/O KANHAYA LAL JOSHI, AGED ABOUT 35
      YEARS, RESIDENT OF BEHIND SATYANARAYAN TEMPLE,
      PAREEK CHOWK,BIKANER
84. CHANDRA KIRAN PANWAR D/O RAMGOPAL PANWAR, AGED
      ABOUT 36 YEARS, RESIDENT OF 3/14, M P COLONY, BIKANER
85. AJAY GODARA S/O RAMESHWAR LAL GODARA, AGED           ABOUT
      35 YEARS,    RESIDENT OF GALI NO. 09, PURANI SHIV BARI
      ROAD, AMBEDKAR COLONY, BIKANER
86. MAHENDRA SINGH SHEKHAWAT S/O VIJAY SINGH,        AGED
      ABOUT 33 YEARS, RESIDENT       OF     GALI     NO.    2-
      B,RAMPURA,LALGARH, BIKANER
87. SANGEETA TAK D/O KANWAR LAL TAK, AGED           39 YEARS,
         RESIDENT OF BEHIND HANUMAN TEMPLE,GOPESHWAR
      BASTI , BIKANER
88. UMARAW KANWAR D/O GOVIND SINGH, AGED ABOUT 35
      YEARS, RESIDENT OF B-87A KANTA KHATURIA COLONY,
      BIKANER
89. SHAMEEM PARIHAR D/O AYUB ALI PARIHAR,         AGED ABOUT
      35 YEARS,    RESIDENT OF BEHIND SPORTS SCHOOL, INDIRA
      COLONY, BIKANER
90. ANITA DOCHANIA D/O DHARAM PAL SINGH,        AGED     ABOUT
      35 YEARS,RESIDENT OF 6-C-19       (OLD      SCHEME),JNV
      COLONY,BIKANER (RAJ.)
91. KAVITA ARORA D/O OMPRAKASH ARORA, AGED         ABOUT    35
      YEARS, RESIDENT I-D-22 JNV COLONY , BIKANER
92. VEENA GAHLOT D/O RAMDEV GAHLOT,AGED ABOUT 35 YEARS,
      RESIDENT OF B-3-417 SUDARSHNA NAGAR , BIKANER
93. VIJAY BHAN S/O RAMSWAROOP, AGED ABOUT 42 YEARS,
      RESIDENT    OF   GOVT.   SEC.  SCHOOL.     LODERA,   SRI
      DUNGARGARH, BIKANER
94. MANOJ GUPTA S/O HANSRAJ GUPTA, AGED ABOUT 36 YEARS,
      RESIDENT OF 9 RANA PRATAP COLONY, SRI GANGANAGAR
95. CHANDRAHAS MEGHVANSHI S/O MUKANA RAM,AGED ABOUT 36
      YEARS, RESIDENT OF SARVODAYA BASTI , BIKANER
96. OMPRAKASH S/O MOHANLAL,      AGED    ABOUT     37   YEARS,
      RESIDENT OF SARVODAYA BASTI , BIKANER
97. VIMLA GURJAR D/O LAL CHAND GURJAR,AGED ABOUT 32
      YEARS,RESIDENT OF WARD NO. 20, ADSAR BASS, SRI
      DUNGARGARH, BIKANER
98. KANTA CHHABA D/O HARISH CHANDRA CHHABA,AGED ABOUT
      37 YEARS,RESIDENT OF MODERN MARKET, BIKANER
99. LALITA VERMA D/O GORDHAN RAM VERMA,AGED ABOUT 42
      YEARS,RESIDENT OF B-3/4, PATEL NAGAR, BIKANER
100. ANITA CHOUDHARY D/O BHERARAM CHOUDHARY, AGED
      ABOUT 37 YEARS, RESIDENT OF NINAN,BHADRA,DISTRICT-
      HANUMANGARH
                         (7 of 51)
                                           [ CW-7455/2016]



101. NATHURAM S/O NORANG RAM GODARA,AGED ABOUT 38
     YEARS,    RESIDENT    OF    CHAIYA,RAWATSAR,DISTRICT-
     HANUMANGARH
102. MANJU SAHARAN D/O BHAGWANT SINGH,AGED ABOUT 40
     YEARS, RESIDENT OF SURYANAGAR GALI NO 5,DISTRICT-
     HANUMANGARH
103. RAJNI BUBBER D/O MURARILAL BUBBER,AGED ABOUT 40
     YEARS, RESIDENT OF PURAN NAGAR WARD NO              15
     HMO,DISTRICT-HANUMANGARH
104. SUMITRA CHAUDHARY D/O MADAN LAL,AGED ABOUT 36
     YEARS, RESIDENT OF WARD 12 MADINA MASZID K PASS
     BHADRA,DISTRICT-HANUMANGARH
105. ANSUYA BHADU D/O JAGDISH PRASAD BERER,AGED ABOUT
     41 YEARS, RESIDENT OF WARD 23,PILIBANGA,DISTRICT-
     HANUMANGARH
106. RAMJEE LAL S/O KANHA RAM,AGED ABOUT 37 YEARS,
     RESIDENT OF JASNA,NOHAR,DISTRICT-HANUMANGARH
107. RAJESH KUMAR S/O DEVILAL,AGED ABOUT 37 YEARS,
     RESIDENT OF GOLUWALAN SIHAGAN,PILIBANGA,DISTRICT-
     HANUMANGARH
108. REETU SETHI D/O VIJAY KUMAR SETHI,AGED ABOUT 38
     YEARS, RESIDENT OF STREET NO 4 INDRA COLONY
     HMO,DISTRICT-HANUMANGARH
109. PREM KUMAR S/O MANROOP,AGED ABOUT 42 YEARS,
     RESIDENT OF CHAK HARIPURA,DISTRICT-HANUMANGARH
110. SUNITA KUMARI D/O DALEEP SINGH,AGED ABOUT 37 YEARS,
     RESIDENT    OF    WARD    NO    28    BHADRA,DISTRICT-
     HANUMANGARH
111. RAJENDRA KUMAR S/O KRISHAN LAL MARWAR,AGED ABOUT
     35 YEARS, RESIDENT OF WARD NO 7,10 SDS,DISTRICT-
     GANGANAGAR
112. JAGJEET SINGH S/O JAGTAR SINGH,AGED ABOUT 36 YEARS,
     RESIDENT             OF            WARD            NO
     5SATIPURA,HANUMANGARH,DISTRICT-HANUMANGARH
113. SUMAN CHAUDHARY D/O BHARAT SINGH CHAUDHARY,AGED
     ABOUT    39   YEARS,   RESIDENT    OF   WARD   NO    4
     BHARWANA,BHADRA,DISTRICT-HANUMANGARH
114. INDRAJ S/O SULTAN RAM,AGED ABOUT 45 YEARS, RESIDENT
     OF WARD NO 9 SANGARIA,DISTRICT-HANUMANGARH
115. NIRMALA KUMARI D/O DESHRAJ,AGED ABOUT 42 YEARS,
     RESIDENT OF GALI NO 4 NAI ABADI HMO,DISTRICT-
     HANUMANGARH
116. SWETA CHAUDHARY D/O MAHIPAL SINGH GADHWAL,AGED
     ABOUT 39 YEARS, RESIDENT OF GALI NO 9 NAI ABADI
     HMO,DISTRICT-HANUMANGARH
                         (8 of 51)
                                           [ CW-7455/2016]



117. POONAM KUMARI JADON D/O VEERPAL SINGH,AGED ABOUT
     38 YEARS, RESIDENT OF WARD NO 28 HMO,DISTRICT-
     HANUMANGARH
118. MOHAN SINGH S/O KULDEEP SINGH,AGED ABOUT 41 YEARS,
     RESIDENT    OF   WARD     NO    21  SANGARIA,DISTRICT-
     HANUMANGARH
119. SHIV KUMAR S/O RAMSWAROOP BISHNOI,AGED ABOUT 39
     YEARS,    RESIDENT      OF     SHERENKA,TIBBI,DISTRICT-
     HANUMANGARH
120. REVENT RAM S/O MOHANLAL,AGED ABOUT 38 YEARS,
     RESIDENT OF DABLI MOLVI,DISTRICT-HANUMANGARH
121. RAJENDRA SINGH S/O BANBARI LAL VERMA,AGED ABOUT 39
     YEARS,    RESIDENT     OF    BHUKARKA,NOHAR,DISTRICT-
     HANUMANGARH
122. DARSHNA KUMARI D/O JAI SINGH,AGED ABOUT 37 YEARS,
     RESIDENT      OF     WARD       NO    17     SHYOPURA
     BASS,BHADRA,DISTRICT-HANUMANGARH
123. DEV SINGH S/O BANSHI DHAR,AGED ABOUT 36 YEARS,
     RESIDENT OF GORKHANA,NOHAR,DISTRICT-HANUMANGARH
124. RAJENDRA KUMAR S/O BHAGWAN DASS,AGED ABOUT 43
     YEARS, RESIDENT OF GALI NO 4 NAI ABADI HMO,DISTRICT-
     HANUMANGARH
125. VINOD KUMAR POONIA S/O GOPI RAM,AGED ABOUT 40
     YEARS, RESIDENT OF D 190 CIVIL LINE HMH,DISTRICT-
     HANUMANGARH
126. LAL CHAND S/O MANI RAM,AGED ABOUT 40 YEARS, RESIDENT
     OF CHAK 16 MD MUNDA ,DISTRICT-HANUMANGARH
127. MANOJ KUMAR S/O MANGILAL,AGED ABOUT 40 YEARS,
     RESIDENT OF WARD NO 18 HMO,DISTRICT-HANUMANGARH
128. BHANI RAM S/O DEVI LAL,AGED ABOUT 40 YEARS, RESIDENT
     OF CHAK 13SPD,PILIBANGA,DISTRICT-HANUMANGARH
129. SUNITA   RANI    KHUNGAR     D/O   CHARANJEET    SINGH
     KHUNGAR,AGED ABOUT 36 YEARS, RESIDENT OF HPUSE NO
     13 WARD NO 15,DISTRICT-HANUMANGARH
130. HARVINDER SINGH S/O GURDEEP SINGH,AGED ABOUT 38
     YEARS, RESIDENT OF AMARPURA,SADULSAHAR,DISTRICT-
     GANGANAGAR
131. INDRAJ PAL YADAV S/O HANUMAN PRASAD,AGED ABOUT 38
     YEARS, RESIDENT OF MANIWALI,SADULSAHAR,DISTRICT-
     GANGANAGAR
132. SAROJ SOLANKI D/O DVARKA PRASAD,AGED ABOUT 38
     YEARS, RESIDENT OF RANI SAR BASS MS COLLEGE K
     PICHE,DISTRICT-BIKANER
133. GAURAV NAGPAL S/O MANOHAR LAL, AGED ABOUT 37 YEARS,
     RESIDENT OF     WARD NO 18 NAJDEEK CANAL COLONY
     SANGARIA , DISTRICT - HANUAMANGARH
                         (9 of 51)
                                           [ CW-7455/2016]



134. MANOJ GUPTA S/O HANS RAJ GUPTA , AGED ABOUT 37 YEARS,
     RESIDENT OF 9 ,RANA PARTAP COLONY , SRIGANGANAGAR,
     DISTT- SRIGANGANAGAR
135. RAKESH KUMAR S/O PRITAM CHAND, AGED ABOUT 34 YEARS,
     RESIDENT OF VPO -KALIYAN, DISTT -SRIGANGNAGAR
136. HARPAL SINGH S/O PREM SINGH, AGED ABOUT 40 YEARS,
     RESIDENT OF     70 A BLOCK, WARD NO 20 , SRIKARANPUR,
     DISTT -SRIGANGANAGAR
137. KEWAL SINGH S/O JAGDEV SINGH, AGED ABOUT 40 YEARS,
     RESIDENT OF     39 H BURGWALA, TEH KARANPUR , DISTT-
     SRIGANGANAGAR
138. AMIT BATRA S/O SANTOSH KUMAR, AGED ABOUT 33YEARS,
     RESIDENT OF          17 F BLOCK , KARANPUR, DISTT-
     SRIGANGANAGAR
139. DHARM SINGH S/O MANFOOL SINGH            AGED ABOUT 36
     YEARS,       RESIDENT OF 54 A BLOCK . SADULSHAHAR ,
     DISTT- SRIGANGANAGAR
140. CHIRANJI LAL PARIK S/O OM PRAKASH PARIK      AGED ABOUT
     40 YEARS, RESIDENT OF         WARD 9 MEHTAB COLONY
     GHARSANA, DISTT- SRIGANGANAGAR
141. GURCHARAN SINGH SANDHU S/O JASVEER SINGH           AGED
     ABOUT 39YEARS,        RESIDENT OF          VPO-2KM TEH-
     GHARSANA,DISST- SRIGANGANAGR
142. NAVAL KUMAR MADAAN S/O MADAN LAL MADAAN            AGED
     ABOUT 36YEARS,       RESIDENT OF     WARD NO. 9 , SADUL
     SHAHAR DIST. SRI GANGANAGAR RAJ. PIN-335062
143. KULDEEP YADAV S/O GOPI RAM       AGED ABOUT 35 YEARS,
     RESIDENT OF 7LL, VPO 5LL, DISTT- SRIGANGANAGAR
144. PAWAN SARASWAT S/O MAHAVIR PARSAD AGED ABOUT 38
     YEARS,         RESIDENT OF         NEAR GOVT HOSPITAL,
     SURATGARH, DISTT SRIGANGANAGAR
145. VINOD POONIA S/O GANGARAM , AGED ABOUT 33YEARS,
     RESIDENT OF               52NP ,VPO -BAGICHA, THE-
     RAISINGHNAGAR,DIST- SRIGANGANAGAR
146. SAVITA JAGGA D/O ISHWARDUTT JAGGA ,AGED ABOUT 36
     YEARS,        RESIDENT OF       WARD 11, 456 A BLOCK,
     PADAMPUR,DISTT- SRIGANGANAGAR
147. GURIQBAL SINGH S/O HARPAL SINGH ,AGED ABOUT 34
     YEARS,    ,    RESIDENT OF       6-T-20, JAWAHAR NAGAR,
     DISTT SRIGANGANAGAR
148. SAROJ BISHNOI D/O BISHAN DUTT , AGED ABOUT 41YEARS,
     RESIDENT OF              SF-2, RIDHI SIDHI -I, DISTT
     SRIGANGANAGAR
149. SUKHDEEP KAUR D/O GURVINDERSINGH , AGED ABOUT 39
     YEARS,      RESIDENT OF     GURUNANAK COLONY,WARD 16,
     3STR,NEW MANDI GHARSANA,DIST- SRIGANGANAGR
                        (10 of 51)
                                           [ CW-7455/2016]



150. NAMRATA SHARMA D/O NAND LAL SHARMA, AGED ABOUT 38
     YEARS,        RESIDENT OF         4C7A,JAWAHAR NAGAR
     SRIGANGANAGAR
151. KULDEEP KUMAR S/O JAGIRI RAM,     AGED ABOUT 38 YEARS,
     RESIDENT OF       VPO- SAMEJA KOTHI, RAISINGHNAGAR,
     DIST- SRIGANGANAGAR
152. SANT LAL S/O KHYALI RAM, AGED ABOUT 38 YEARS,
     RESIDENT OF      VPOBAGICHA,THE-RAISINGHNAGAR,DISTT-
     SRIGANGANAGAR
153. NEERAJ KUMARI D/O RAJJAN SINGH, AGED ABOUT 41 YEARS,
     RESIDENT OF LUDHAWAI, DIST: BHARATPUR.
154. BABITA CHOUDHARY D/O TEJ SINGH, AGED ABOUT 43 YEARS,
     RESIDENT OF KRISHNA NAGAR, BHARATPUR.
155. SANJAY KUMAR VERMA S/O BHAJAN LAL VERMA, AGED ABOUT
     39 YEARS, RESIDENT OF BADANGARH, DEEG, DISTT-
     BHARATPUR.
156. GABBAR SINGH S/O RAM KHILADI, AGED ABOUT 39 YEARS,
     RESIDENT OF SEWAR, DIST- BHARATPUR.
157. SUNIL KUMAR AGRAWAL S/O PRAKASH CHAND, AGED ABOUT
     33 YEARS, RESIDENT OF DEEG, DIST- BHARATPUR.
158. DEENDAYAL TIWARI S/O OMPRAKASH TIWARI, AGED ABOUT
     40 YEARS, RESIDENT OF GOPAL GARH MOHALLA, BHARATPUR.
159. MAHESH KUMAR S/O SOVRAN SINGH, AGED ABOUT 36 YEARS,
     RESIDENT OF BAROLI CHOTH, DEEG, DISTT- BHARATPUR.
160. LOKESH GUPTA S/O MAHESH CHAND, AGED ABOUT 36 YEARS,
     RESIDENT OF SOORAJ MAL NAGAR, BHARATPUR.
161. LAXMI NARAYAN J HA S/O RAMESHWAR JHA, AGED ABOUT 42
     YEARS, RESIDENT OF SANJAY NAGAR, BHARATPUR.
162. MUKESH KUMAR S/O GOPAL PRASAD, AGED ABOUT 37 YEARS,
     RESIDENT OF SHIV NAGAR, BHARATPUR.
163. NEERAJ KUMAR DHAKAD S/O FOOL SINGH DHAKAD, AGED
     ABOUT 35 YEARS, RESIDENT OF VEERMAPURA, BAYANA, DIST-
     BHARATPUR.
164. HARENDRA SINGH RAJPOOT S/O RAGHUVEER SINGH, AGED
     ABOUT 35 YEARS, RESIDENT OF GANDHI NAGAR, BHARATPUR.
165. BACHCHAN SINGH S/O VEERBAL SINGH, AGED ABOUT 47
     YEARS, RESIDENT OF SALEMPUR KALAN- WEIR, DIST-
     BHARATPUR.
166. AJAY KUMAR JAIN S/O SURESH CHAND JAIN, AGED ABOUT 41
     YEARS, RESIDENT OF KUMHER GATE, BHARATPUR.
167. RANDHIR SINGH S/O TEJ SINGH, AGED ABOUT 33 YEARS,
     RESIDENT OF BAROLI CHOUTH, DEEG, DIST- BHARTPUR.
168. GIRISH KUMAR TIWARI S/O L.N. TIWARI, AGED ABOUT 39
     YEARS, RESIDENT OF REJENDRA NAGAR, BHARATPUR.
169. KARAN SINGH S/O TOTARAM, AGED ABOUT 35 YEARS,
     RESIDENT OF ENCHERA, NADBAI, DIST- BHARATPUR.
                         (11 of 51)
                                           [ CW-7455/2016]



170. LALIT KUMAR KHATRI S/O LAL CHAND KHATRI, AGED ABOUT
     44 YEARS, RESIDENT OF BAYANA, DIST- BHARATPUR.
171. SANJAY KUMAR S/O BHAGI CHAND, AGED ABOUT 33 YEARS,
     RESIDENT OF BAYANA, DIST- BHARATPUR.
172. RAJESH SHARMA S/O PITAMLAL, AGED ABOUT 33 YEARS,
     RESIDENT OF DEEG, DIST- BHARATPUR.
173.   SHAHZAD KHAN S/O       IDRIS AGED ABOUT 37 YEARS
     RESIDENT OF KELWARA DISTRICT BARAN
174. TARUN KUMAR SHARMA S/O TRILOK CHAND AGED ABOUT 35
     YEARS RESIDENT OF ANTA DISTRICT BARAN.
175. REKHA SAXENA D/O KHUSHIRAM SAXENA AGED ABOUT 37
     YEARS RESIDENT OF BARAN DISTRICT BARAN.
176. MAHAVEER PRASAD MEENA S/O KESHRILAL MEENA AGED
     ABOUT 38 YEARS RESIDENT OF NAWALPURA TEHSIL ANTA
     DISTRICT BARAN.
177. PINKY MEHTA D/O RAMPAL MEHTA AGED ABOUT 37 YEARS
     RESIDENT OF BARAN DISTRICT BARAN.
178. BHARAT KUMAR AMETA S/O DIVASPATI AMETA, AGED ABOUT
     39YEARS, RESIDENT OFNAI BRHMPURI, BHINDER, DISTRICT-
     UDAIPUR
179. MANISHA UJJWAL D/O BRIJ LAL SING , AGED      ABOUT   40
     YEARS,   RESIDENT    OF    148    C,   SUBHASH   CHAUK
     RATANADA,DISTRICT- JODHPUR
180. TARUN KUMAR SHRIMALI S/O GIRJA SHANKAR,       AGED
     ABOUT 38    YEARS,    RESIDENT OF VPO- SEMA, DISTRICT-
     RAJSAMAND
181. KUSUM RAWAL D/O MADAN RAWAL,AGED ABOUT 35 YEARS,
        RESIDENT OF 1A , SEC. 14, DISTRICT-UDAIPUR
182. RUCHI PAREEK D/O ROOPKISHOR PAREEK, AGED ABOUT 40
     YEARS, RESIDENT OF 11/32, OLD FATEH PURA, DISTRICT-
     UDAIPUR
183. RAKESH PARMAR S/O DUNGAR LAL, AGED ABOUT 34 YEARS,
     RESIDENT OF 474, L BLOCK SEC. 14 , DISTRICT-UDAIPUR
184. REKHA CHAUHAN D/O ARJUN SINGH CHAUHAN,             AGED
     ABOUT 38 YEARS, RESIDENT OF 16, PORWAL , BHATT JI KI
     BADI, UDAIPUR
185. ROSHAN MAKHIJA S/O PRAKASH CHANDRA MAKHIJA,
        AGED 42 YEARS,RESIDENT OF 3A-52,SEC7,HIRAN
     MAGARI, UDAIPUR
186. PREETI GOYAL D/O RISHI KUMAR JAIN, AGED      ABOUT   38
     YEARS, RESIDENT 5, ROAD NO 3, NEW BHUPALPURA,
     UDAIPUR
187. MAHESH KUMAR JAWARIA S/O MANGI LAL JAWARIA,AGED
     ABOUT 38 YEARS, RESIDENT OF VILLAGE OGANA,THE.
     JHADOL, DISTRICT- UDAIPUR
                        (12 of 51)
                                           [ CW-7455/2016]



188. RAKESH KUMAR DAMOR S/O KAMAL CHAND, AGED ABOUT 38
     YEARS, RESIDENT OF VILLAGE- SAROLI, KHERWADA,
     UDAIPUR
189. MEENAKSHI SALVIYA D/O ASHOK KUMAR, AGED ABOUT 37
     YEARS, RESIDENT OF 93, JOGIWADA, DISTRICT-UDAIPUR

190. GOPAL SAHU S/O JAMNA LAL SAHU,AGED ABOUT 40 YEARS,
     RESIDENT OF 33/1215 GANESH NAGAR, DISTRICT-UDAIPUR
191. RAJESH GAHLOT S/0 MANOHAR LAL GAHLOT, AGED       ABOUT
     41 YEARS, RESIDENT OF1 A018,SEC. NO. 7 , DISTRICT-
     UDAIPUR
192. MOHAMMAD ANSAAR KAJI S/O NISAR AHAMAD KAJI,AGED
     ABOUT 40 YEARS,RESIDENTOF POLICE LINE ,DISTRICT-
     UDAIPUR
193. SUNIL JAIN S/O HUKMI CHAND,    AGED ABOUT 35 YEARS,
     RESIDENT OF VILLAGE FALASIYA, DIST. DISTRICT-UDAIPUR
194. SHARAD KUMAR PAREEK S/O GYAN CHAND, AGED ABOUT 41
     YEARS, RESIDENT OF 11/32, OLD FATEH PURA, DISTRICT-
     UDAIPUR
195. BABLI AGRAWAL D/O MOHAN LAL AGRAWAL, AGED        ABOUT
     43YEARS, RESIDENT OF WARD NO. 12, FATEHNAGAR,
     UDAIPUR
196. SEEMA AMETA D/O RAMAKANT AMETA, AGED ABOUT 43
     YEARS, RESIDENT OF 36, SHIV COLONY, PAHADA,DISTRICT-
     UDAIPUR
197. NIRMALA AASHIYA D/O RATAN SINGH,     AGED ABOUT    38
     YEARS, RESIDENT OF    H.NO. 10, BADGAON, DISTRICT-
     UDAIPUR
198. MANOHARLAL MEENA S/O FATEH LAL MEENA, AGED       ABOUT
     35 YEARS,    RESIDENT OF GOJIYA ,POST TIDI, DISTRICT-
     UDAIPUR
199. AANAND MEHTA S/O RAMESH CHANDRA MEHTA, AGED ABOUT
        42 YEARS, RESIDENT OF MAHAVEER NAGAR, UDAIPUR
200. DEVENDRA MEGHWAL S/O SHANKAR LAL,         AGED   ABOUT
     43 YEARS,    RESIDENT OF VILL. & POST- GUDLI, THE-
     GIRWA,DISTRICT- UDAIPUR
201. VIDHYA GAUR D/O SHYAM LAL GAUR,      AGED ABOUT    39
     YEARS, RESIDENT OF64,ROAD3A, SWARAJ NAGAR,SEC11,
     UDAIPUR
202. PARITOSH SHARMA S/O KAPIL DEV SHARMA, AGED       ABOUT
     35 YEARS,    RESIDENT OF BEHIND POLICE ST, SALUMBAR,
     DISTRICT-UDAIPUR
203. SANGEETA VAISHNAV D/O GULAB DAS VAISHNAV,AGED
     ABOUT 34YEARS,RESIDENT        OF      76,JHALA    MAAN
     COLONY,TITARDI,UDAIPUR
204. ASHARANI DESHMUKH D/O KHADAG SINGH,AGED ABOUT 33
     YEARS, RESIDENT OF 75,H BLOCK,SEC.14, UDAIPUR
                         (13 of 51)
                                            [ CW-7455/2016]



205. RENUKA THEOPHLOUS D/O M R THEOPHLOUS, AGED ABOUT
        33 YEARS, RESIDENT OF KHERWADA, DISTRICT - UDAIPUR
206. SONIKA VERMA D/O B. L. VERMA ,AGED ABOUT 38 YEARS,
     RESIDENT OF H-1, SEC . 12 , DISTRICT-UDAIPUR
207. KUBER KUMAR SALVI S/O NATHU LAL SALVI, AGED ABOUT 42
     YEARS,RESIDENT OF 75, MALI COLONY, DISTRICT-UDAIPUR
208. JEEVAN LAL MEGHWAL S/O ASHU RAM MEGHWAL,AGED
     ABOUT 37YEARS,RESIDENT        OFVPO-NAI,   TEHSIL-GIRWA,
     UDAIPUR
209. SARFARAJ MANSURI D/O MOINUDDIN MANSOORI, AGED
     ABOUT40 YEARS, RESIDENT OF SAJJAN NAGAR , B BLOCK ,
     UDAIPUR
210. KAPILA KANTHALIYA D/O JINENDRA KUMAR DAGA, AGED
     ABOUT 41 YEARS, RESIDENT OF 2-KHA5, SEC. 5, DISTRICT-
     UDAIPUR
211. PANKAJ KUMAR SHARMA S/O BALKRISHNA, AGED           ABOUT
        37 YEARS, RESIDENT OF KANOD,DISTRICT- UDAIPUR
212. SANJAY LUNAWAT S/O SURESH CHANDRA ,AGED ABOUT 40
     YEARS, RESIDENT OF BALA JI ENCLAVE, SAVEENA , UDAIPUR

213. RAJENDRA KUMAR BHIL S/O KANHAIYA LAL   ,AGED ABOUT
     42 YEARS, RESIDENT VILLAGE- TARNAUA, THEH- KHERWADA

214. JAGRATI MEGHWAL D/O UDAI LAL ,AGED ABOUT     38 YEARS,
     RESIDENT OF 3498, RATAKHET, SAJJAN NAGAR, UDAIPUR
215. GARIMA RATHOR D/O RAMSWAROOP RATHOR AGED 34 YEARS
     RESIDENT OF 2CHA TEACHERS COLONY, KESHAVPURA ,KOTA
216. SHABANA KHAN D/O USMAN ALI,AGED 37 RESIDENT OF VAKF
     NGR, DADABARI, KOTA
217. CHANDRAMOHAN NAMA S/O LALLU LAL NAMA AGED 40
     RESIDENT OF T-100,VIVEKANAND NGR,KOTA
218. RASHMI GOYAL D/O N P GUPTA AGED 50,RESIDENT OF
     TALVANDI,PRIVATE SECTOR,KOTA
219. JITENDRA MEGHWAL S/O RATTIRAM MEGHWAL AGED 35
     RESIDENT OF NEAR POWER HOUSE,INDRAGANDHI NGR, KOTA
220. PRAMOD KANERIYA S/O RAMESH CHAND KANERIYA AGED 36
     RESIDENT OF DA-115 MAHAVEER NGR,VIKAS PATH,KOTA
221. SHAKIR KHAN S/O MANSOOR KHAN AGED 38 THA-BANK KI
     GALI ,KHERABAD RAMGANJMANDI KOTA
222. MANINDAR KOUR D/O BALKISHAN VUAS AGED 40 RESIDENT
     OF H NO 19 JAWAHAR NGR, KOTA
223. HIMSHIKHA GUPTA D/O SUBHASH CHAND GUPTA AGED 39
     RESIDENT OF 6U MAHAVEER NGR VISTAR YOJNA, KOTA
224. DHARMENDRA SINGH S/O GOVARDHAN SINGH, AGED ABOUT
     36YEARS, RESIDENT OF VPO KARANPUR TEHSIL GARHI
     DISTRICT BANSWARA
225. SHEETAL PANDYA D/O DEVKINANDAN JOSHI , AGED     ABOUT
     39 YEARS, RESIDENT OF 5 SHYAM COLONY BANSWARA
                        (14 of 51)
                                           [ CW-7455/2016]



226. DURGA SHARMA D/O RAM CHANDRA SHARMA ,        AGED
     ABOUT 44      YEARS,    RESIDENT   OF   BEHIND   HERO
     SHOWROOM       SHIV    COLONY    BANSWARA,   DISTRICT-
     BANSWARA
227. GOVARDHAN LAL PANCHAL S/O DEVI LAL PANCHAL, AGED
     ABOUT 39 YEARS, RESIDENT OF VPO LOHARIYA TEHSIL
     GARHI DISTRICT BANSWARA
228. PUSHPA KHAJJA D/O VALCHAND KHAJJA , AGED ABOUT 37
     YEARS, RESIDENT OF STREET NO 1 , 16 BAHUBALI COLONY
     BANSWARA DISTRICT-BANSWARA
229. MAMTA MEENA D/O ROOP NARAYAN MEENA ,      AGED ABOUT
     36 YEARS,     RESIDENT OF VPO BORI TEHSIL GARHI
     DISTRICT-BANSWARA
230. SURESH CHANDRA PATIDAR S/O GOVIND RAM PATIDAR,AGED
     ABOUT 39YEARS,RESIDENT OF VPO RAIYANA TEHSIL GARHI,
     DISTRICT-BANSWARA
231. GANESH LAL PATIDAR S/O NANJI PATIDAR ,   AGED   ABOUT
     36YEARS, RESIDENT VPO BORI TEHSIL GARHI DISTRICT-
     BANSWARA
232. UMA KUMARI JANU D/0 UMMED SINGH, AGED ABOUT 42,
     RESIDENT OF H.NO.182 C, GANPATI NAGARPART-1 MANDAWA
     ROAD, JHUNJHUNU
233. SUNITA KUMARI D/0 AMAR SINGH, AGED ABOUT 38,
     RESIDENT OF       NEW HOUSING BOARD, H. NO. 10/91
     JHUNJHUNU
234. MAHESH KUMAR S/0 RAMESHWAR SINGH AGED ABOUT 36,
     RESIDENT OF VILL-FATEHSARI, POST-DEOGAON, JHUNJHUNU
235. RAJANI D/0 BANWARI LAL KARWASARA AGED ABOUT 36,
     RESIDENT OF VPO-PILANI KHURAD, JHUNJHUNU
236. BAL KRISHAN S/0 MADAN LAL AGED ABOUT 40, RESIDENT OF
     VILL-KAKRAI,    POST-MANDARI,      TEH-  KHETRI  DIST-
     JHUNJHUNU
237. UMMED KUMARI D/0 PHOOL CHAND AGED ABOUT 38,
     RESIDENT OF      VILL- DEVIPURA POST- PATUSARI, DIST-
     JHUNJHUNU
238. SAROJ CHOUDHARY D/0 RAMESHVER SINGH AGED ABOUT 42,
     RESIDENT OF A-123 BASANT VIHAR, DIST- JHUNJHUNU
239. SHYAM SUNDAR SHARMA S/OJAGDISH NARAYAN SHARMA
     AGED 37 RESIDENT OF J-54,JANTA COLONY ,DAUSA
240. SARITA D/0 OMPRAKASH AGED ABOUT 39, RESIDENT OF
     V.P.O- SIRIYASAR KALAN, DIST-JHUNJHUNU
241. CHANDERBHAN PAYAL S/0 RAMKUMAR PAYAL AGED ABOUT 40,
     RESIDENT OF        V.P.O-BIRMI, THE- MALSISAR, DIST-
     JHUNJHUNU
242. ASHOK KUMAR S/0 GIRDHARI LAL AGED ABOUT 36, RESIDENT
     OF V.P.O-BINJUSAR, THE & DIST- JHUNJHUNU
                        (15 of 51)
                                          [ CW-7455/2016]



243. VIDYA CHOUDHARY D/0 BHUPAL SINGH AGED ABOUT 50,
     RESIDENT OF 1/393, HOUSING BOARD, JHUNJHUNU
244. MANESH KUMARI D/0 RAMDEV SINGH AGED ABOUT 42,
     RESIDENT OF V.P.O-BUDANA THE & DIST- JHUNJHUNU
245. SUMAN KUMARI D/0 JAI NARAYAN AGED ABOUT 35, RESIDENT
     OF VILL- HANSALSAR POST- BARAGOAN, UDAIPURWATI, DIST-
     JHUNJHUNU
246. SAROJ D/0 DHARAMPAL SINGH AGED ABOUT 42, RESIDENT
     OF V.P.O- SOLANA, THE- CHIRAWA, DIST- JHUNJHUNU
247. RUCHIRA D/0 SOHAN LAL AGED ABOUT 36, RESIDENT OF
     10/286 KISSAN COLONEY, DIST- JHUNJHUNU
248. CHANDRA PRAKASH S/0 RAJENDRA SINGH AGED ABOUT 35,
     RESIDENT OF     VILL- RANJITPURA, POST- HANUMANPURA,
     DIST- JHUNJHUNU
249. REKHA SAINI D/0 MAHAVEER PRASAD AGED ABOUT 39,
     RESIDENT OF NEW KOTHI WEST RASTA BARAGAON, DIST-
     JHUNJHUNU
250. JAI SINGH S/0 BHAGIRATH SINGH AGED ABOUT 37,
     RESIDENT OF V.P.O- SAMASPUR, DIST- JHUNJHUNU
251. SUMAN D/0 JAGDISH PRASAD AGED ABOUT 34, RESIDENT OF
     VILL- RAGHUNATHPURA, POST- DERWALA, DIST- JHUNJHUNU
252. MAHESH KUMAR S/0 RAMNIWAS AGED ABOUT 36, RESIDENT
     OF V.P.O- LUTOO, DIST- JHUNJHUNU
253. SUSHILA S/0 HARLAL SINGH AGED ABOUT 32, RESIDENT OF
     MADAM BHIKA JI KAMA SCHOOL, KISSAN COLONEY, DIST-
     JHUNJHUNU
254. URMILA D/0 GANPAT RAM AGED ABOUT 37, RESIDENT OF E-
     25, INDIRA NAGAR, DIST- JHUNJHUNU
255. DURGAWATI D/0 CHHAJU RAM AGED ABOUT 37, RESIDENT OF
     ADRESH COLONEY, RIICO, DIST- JHUNJHUNU
256. ANURADHA D/0 HARISH CHANDRA AGED ABOUT 37,
     RESIDENT OF V.P.O- MAINPURA, DIST- JHUNJHUNU
257. VINOD D/0 BIRBAL RAM AGED ABOUT 40, RESIDENT OF VILL-
     CHIDASAN, POST- LOYAL, THE- CHIRAWA, DIST- JHUNJHUNU
258. RAJKUMAR S/0 HOSIYAR SINGH AGED ABOUT 43, RESIDENT
     OF CHOUDHARY COLONEY, CHIRAWA, DIST- JHUNJHUNU
259. ROHITASH S/0 BUDHRAM AGED ABOUT 37, RESIDENT OF
     V.P.O- KHANDWA, THE- BUHANA, DIST- JHUNJHUNU
260. MAHESH KUMAR S/O BHAGWANA RAM, AGED ABOUT 35
     YEARS, RESIDENT OF GOLUWALA DISTRICT HANUMANGARH,
261. SURJIT SINGH S/O MOHAR SINGH, AGED ABOUT 36 YEARS,
     RESIDENT OF JASHWANTPURA DISTRICT CHURU,
262. OM NATH SIDH S/O MAGA NATH SIDH AGED ABOUT 31YEARS,
     RESIDENT OF PAREWARA DISTRICT CHURU,
263. KAILASH CHAND MEENA S/O KALYAN SAHAY MEENA, AGED
     ABOUT 38 YEARS , RESIDENT OF SISODIYA DISTRICT DAUSA,
                         (16 of 51)
                                           [ CW-7455/2016]



264. NARENDRA KUMAR GAHLOT S/O CHOTHMAL, AGED ABOUT
     37YEARS, RESIDENT OF BALUPURA PATAN DISTRICT SIKAR
265. NARESH S/O BAJRANGLAL, AGED ABOUT 39 YEARS, RESIDENT
     OF BHARAUNDA KLA DISTRICT JHUNJHUNU,
266. RAMESH DUTT S/O MANA RAM, AGED ABOUT 35 YEARS,
     RESIDENT OF MANDAI DISTRICT JAISALMER
267. VINOD KUMAR S/O RAMCHANDRA, AGED ABOUT 34 YEARS,
     RESIDENT OF WARD NO.4 DISTRICT CHURU,
268. SUNIL KUMAR MEENA S/O KANARAM, AGED ABOUT 40 YEARS,
     RESIDENT OF BHAGERA DISTRICT JHUNJHUNU,
269. PURNIMA SHARMA D/O KELASH BABU, AGED ABOUT 41
     YEARS, RESIDENT OF BADALI POKRAN DISTRICT JAISALMER,
270. KAMLESH MEENA S/O RAMDYAL, AGED ABOUT 43 YEARS,
     RESIDENT OF NANGAL BAIRSI DISTICT DAUSA,
271. SUBHASH CHANDER S/O SHRICHAN RAM, AGED ABOUT 32
     YEARS, RESIDENT OF SOMSISAR DISTRICT CHURU,
272. VISHAN KUMAR S/O HARCHAND RAM, AGED 36 YEARS,
     RESIDENT OF RANIPURA DISTRICT SIKAR,
273. BEDHARK KUMAR S/O BADARI PRASAD, AGED ABOUT 41
     YEARS, RESIDENT OF SANKHANTAL DISTRICT CHURU,
274. GURCHARAN SINGH S/O PREM SINGH, AGED ABOUT 41 YEARS
     RESIDENT    OF   DABLI    VAS    GOLUWALA      DISTRICT
     HANUMANGARH,
275. BHAGWANARAM S/O KHERAJRAM, AGED ABOUT 43 YEARS,
     RESIDENT OF CHANDAN DISTRICT JAISALMER,
276. KAILAS RAM RAIGAR S/O BIRMA RAM, AGED ABOUT 39YEARS,
     RESIDENT OF BHAWANIPUA DISTRICT SIKAR
277. RAMA RAM S/O TULCHHA RAM , AGED ABOUT 38 YEARS,
     RESIDENT OF KATHODI DISTRICT JAISALMER,
278. SOHAN LAL MEENA S/O JAGDISH, AGED ABOUT 38 YEARS,
     RESIDENT OF 447 KHAWAS JI KI HAVELI DISTRICT JAIPUR,
279. RAMNIVAS S/O JAISINGH, AGED ABOUT 35 YEARS, RESIDENT
     OF KALWAS DISTRICT CHURU,
280. ASHOK VISHNOI S/O JORARAM , AGED ABOUT 35 YEARS,
     RESIDENT OF 32 BAPU BAJAR FALODI DISTRICT JODHPUR,
281. JASHWANT SINGH S/O HARI SINGH, AGED ABOUT 35 YEARS
     RESIDENT OF JOGIWALA DISTRICT HANUMANGARH,
282. RAJENDRA PAL S/O RAMKUMAR BISHNOI, AGED ABOUT 40
     YEARS, RESIDENT OF      DHANI-28 K.S.D,VILL-PATLI,TEH-
     SADULSHAR,DIST-SRI GANGANAGER
283. HARIPRASAD SHARMA S/O VINOD KUMAR SHARMA, AGED
     ABOUT 35 YEARS, RESIDENT OF       SHIV COLONY,BISSAU
     ROAD,CHURU
284. RADHESHYAM BENIWAL S/O DHARMPAL, AGED ABOUT 40
     YEARS, RESIDENT OF VPO-MUNDITAL VIA SADULPUR,DIST-
     CHURU
                        (17 of 51)
                                           [ CW-7455/2016]



285. SHAYNA KHATUN D/O GAJI KHAN, AGED ABOUT 34 YEARS,
     RESIDENT    OF      HOTEL   GREEN  DHIBA   PADA,WARD
     NO.3,JAISALMER,DIST-JAISALMER
286. DIWAN SINGH S/O SHYAM SUCH, AGED ABOUT 40 YEARS,
     RESIDENT OF VILL-JAIPURIYA KHALSA,TEH-RAJGADH,DIST-
     CHURU
287. KULDEEP S/O KANHAIYA LAL, AGED ABOUT 33 YEARS,
     RESIDENT OF VPO-LOLPUR,DIST-JHUNJHUNU
288. VIKRAM SINGH S/O PRATAP SINGH CHOUHAN, AGED ABOUT
     41YEARS,    RESIDENT    OF      WARD   NO.15,AADARSH
     NAGAR,RATANGADH,DIST-CHURU
289. SUNIL KUMAR SHARMA S/O SURESH KUMAR SHARMA, AGED
     ABOUT 35 YEARS, AGED ABOUT 37 YEARS, RESIDENT OF
     NAND NIKETAN,D-192,AGRASEN NAGAR,DIST-CHURU
290. PRAKASH KUMAR DARJI S/O MALCHAND DARJI, AGED ABOUT
     35YEARS, RESIDENT OF CENEMA HALL KE PAS,WARD-6,POST-
     BIDASAR,DIST-CHURU
291. PRAHLAD SAHAI VERMA S/O BHANWAR LALVERMA, AGED
     ABOUT 41YEARS, RESIDENT OF          VPO-BICHOOON,PS-
     DUDU,VIA SHANBHAR LAKE,DIST-JAIPUR
292. VINOD KUMAR JANGIR S/O JAGDISH PRASAD JANGIR, AGED
     ABOUT 36 YEARS, RESIDENT OF       KIRTI NAGAR ,WARD
     NO.20,SURATGADH,DIST-SRIGANGANAGAR
293. RAKESH KUMAR KULDEEP S/O RAMCHANDRA KULDEEP, AGED
     ABOUT 33 YEARS, RESIDENT OF VPO-DIVARALA,DIST-SEEKAR
294. HITESH KUMAR LUHAR S/O AMRIT LAL, AGED ABOUT 36
     YEARS, RESIDENT OF ARYA SAMAJ ROAD, LUHARO KI POL,
     SIROHI,DIST- SIROHI
295. JAYESH OZA S/O MANGILAL OZA, AGED ABOUT 39 YEARS,
     RESIDENT OF CHHOTI BHRAMPURI SIROHI,DIST-SIROHI
296. TARUN KUMAR SUTHAR S/O ANARAM SUTHAR, AGED ABOUT
     43 YEARS, RESIDENT OF VILLAGE -POST-UDD ,SIROHI ,DIST-
     SIROHI
297. AMAR SINGH S/O TAKHAT SINGH SINDAL, AGED 38 YEARS,
     RESIDENT OF HOUSE NO.2-B-13 HOUSING BOARD COLONY
     SIROHI, SIROHI
298. MAHENDRA SINGH       S/O ASOO SINGH, AGED 32 YEARS,
     RESIDENT OF BHIMGIRI JI CHOWK KE SAMNE VALI GALI, V P
     KAILASHNAGAR ,SHEOGANJ, DIST-SIROHI
299. FIROZ KHAN S/O YASIN KHAN, AGED ABOUT 41 YEARS,
     RESIDENT OF     CHHIPA STREET,NADI KINARE, SHEOGANJ,
     DIST-SIROHI
300. YOGESH KUMAR S/O SARJU PRASAD, AGED ABOUT 42 YEARS,
     RESIDENT OF            AADINATH COLONY,NEAR KUTUMB
     COLONY,KALAPURA ROAD, SHEOGANJ, DIST-SIROHI
                         (18 of 51)
                                           [ CW-7455/2016]



301. BALVEER SINGH SISODIYA S/O LAXMAN SINGH SISODIYA,
     AGED ABOUT 40 YEARS, RESIDENT OF VILLAGE KAROLI ,
     TEH- ABUROAD, SIROHI
302. HANWANT SINGH S/O TAKHAT SINGH, AGED ABOUT 37
     YEARS, RESIDENT OF AT POST-BADGAON,TEH- SHEOGANJ,
     DIST-SIROHI
303. VIPIN DABI S/O RAJENDRA SINGH DABI, AGED ABOUT 42
     YEARS,   RESIDENT   OF   OPPOSITE BHARAT     METAL    ,
     KRISHNAPURI, SIROHI,DIST-SIROHI
304. ROOPARAM S/O PURA RAM JI, AGED ABOUT 41 YEARS,
     RESIDENT OF VILL-JEEWDA,POST-SENA,TEH-BALI, DIST-PALI
305. HARSHVADHAN SINGH SOLANKI S/O SUMER SINGH SOLANKI,
     AGED ABOUT 37 YEARS, RESIDENT OF PLOT NO.7,AMBEDKAR
     COLONY,ABUROAD ,DIST-SIROHI
306. SUNITA BHADANA D/O SURAJ PRAKASH BHADANA, AGED
     ABOUT 38 YEARS, RESIDENT OF PLOT NO.396,RANA TAILOR
     KE PICHHE,GANDHINAGAR, ABUROAD ,DIST-SIROHI
307. HARSHVARDHAN ARTIST S/O MOHAN LAL , AGED 34 YEARS,
     RESIDENT OF 175/5 APNA GHAR COLONY,KESARGANJ
     ,ABUROAD ,SIROHI
308. SANTOSH BASWAL D/O BHANWAR LAL BASWAL , AGED ABOUT
     39 YEARS, RESIDENT OF 408 RAILWAY COLONY, MATAGAR
     ROAD ,ABUROAD ,DIST-SIROHI
309. ANTAR SINGH S/O GORDHAN MAHLA AGED 43 RESIDENT OF
     SIDDHMUKH,RAJGARH CHURU
310. OMPRAKASH SWAMI S/O RAMDEV SWAMI AGED 40 RESIDENT
     OF VPO BARDASAR ,SARDARSHAHAR,CHURU
311. SANDEEP KUMAR S/O SURESH CHAND AGED 32 RESIDENT OF
     VPO HAMEERWAS, RAJGARH,CHURU
312. ROHTAS S/O MAN SINGH AGED 39 RESIDENT OF VPO
     HANSIYAWAS,RAJGARH,CHURU
313. SUMAN D/O NAND KISHOR PUNIYA AGED 36 RESIDENT OF
     MAHARANA PRATAP CHOWK, RAJGARH ,CHURU
314. DHARM VEER S/O BHARAT SINGH AGED 35 RESIDENT OF
     RAMSAR TALA,RAJGARH,CHURU
315. BAJRANG LAL S/O HANUMAN RAM AGED 36 VPO
     BIRMIPATTA,RAJGARH,CHURU
316. MADANLAL S/O RAMDEVARAM AGED 35 RESIDENT OF
     SANWA,BIDASAR,CHURU
317. NARESH KUMAR S/O RAM SINGH AGED 39 RESIDENT OF
     SUBHASH NAGAR ,RAJGARH,CHURU
318. ANITA BAI D/O JAI CHAND AGED 33 RESIDENT OF SHIV
     BAGICHI,RAJGARH,CHURU
319. KESRI SINGH RAJPT S/O SHRAVAN SINGH RAJPUT AGED 42
     RESIDENT OF GOPALPURA,SUJANGARH,CHURU
320. VIDHYA MANJU D/O HANUMANARAM AGED 40 RESIDENT OF
     SAINIK COLONY,RAJGARH,CHURU
                        (19 of 51)
                                          [ CW-7455/2016]



321. RAKESH KANSWA S/O HARIRAM KANSWA AGED 41 RESIDENT
     OF RAJPURIYA,RAJGARH,CHURU
322. RAJVEER MAHLA S/O JUG LAL AGED 34 RESIDENT OF
     BHATIWAD,UDAIPUR WATI,JHUNJHANU
323. AANAND KUMAR PAREEK S/O OONKAR MAL PAREEK AGED 38
     RESIDENT OF GOGASAR,RATANGARH,CHURU
324. RAMCHANDRA SIHAG S/O BHANWAR LAL SIHAG AGED 38
     RESIDENT OF SAHWALI BADI ,CHURU
325. IMRAN KHAN S/O MANEER KHAN AGED 36 RESIDENT OF
     MASJID KE PASS VPO ALSISAR ,JHUNJHANU
326. KAMAL KUMAR S/O BHAGIRATH MAL AGED 39 RESIDENT OF
     WARD NO.- 26,RAJGARH ,CHURU
327. SUSHILA D/O FOOL SINGH AGED 39 RESIDENT OF PILANI
     MOD ,RAJGARH,CHURU
328. OMPRAKASH S/O BHAGARAM AGED 37 RESIDENT SHASTRI
     NAGAR ,BHILWARA
329. PAWAN KUMAR SWAMI S/O BABU LAL AGED 37 RESIDENT OF
     RAMDEV MANDIR ,RAJGARH ,CHURU
330. VIRENDRA PUNIYA S/O DALIP SINGH AGED 40 RESIDENT OF
     THIRPALI BADI,RAJGARH,CHURU
331. DOULAT KULHAR S/O OOMRAV AGED 34 RESIDENT OF DABRI
     CHOTI,TARANAGAR ,CHURU
332. SHIV RAJ SINGH S/O KISHOR SINGH AGED 36 RESIDENT OF
     DANI LAXMAN SINGH ,CHURU
333. PRATAP SINGH S/O NARAYAN SINGH AGED 40 RESIDENT OF
     JODI ,TARANAGAR ,CHURU
334. DALIIP SINGH SAHU S/O SYOCHAND AGED 35 RESIDENT OF
     RAMPURA,SARDARSHAR,CHURU
335. DOLARAM S/O VENARAM AGE 37 RESIDENT OF MEGWALO KA
     BAS KEERVA,PALI
336.   DEVENDRA PRASAD DABI S/O RAMLAL AGE 39,THE PALI
     ,DIST PALI
337.    JAIKARANSINGH S/O RAJENDRASINGH AGE 34 VP
     NOKHCHAWANDIYA, KALAJAITARAN ,PALI
338.     DEEPAK VYAS S/O JAGDISH CHANDRA VYAS AGE 45,
     DESURI,PALI
339.    TARUNKUMAR S/O LALCHAND AGE 35 ,NADI MOHALLA,
     SUMERPUR,PALI
340.    SWARUPSINGHUDAWAT S/O DEVISING UDAWAT AGE 45
     ,SOJAT,PALI
341.   MAN SINGH S/O NENSINGH AGE 36, BILLA KA NUJA,PALI
342.   SARSWATI D/O VEERBAHADURVERMA AGE 42, RAIPUR,PALI
343.     SASHICHORDIYA D/O PUKRAJ     AGE 31, PIPLIYA KALA
     ,RAIPUR, PALI
344.   MANOHARSINGHMEHRU S/O PABUDAN AGE 41, RAJORA
     KALA,SOJAT,PALI
345. KANSINGHPARMAR S/O DEVISING AGE 39, BEDA BALI,PALI
                           (20 of 51)
                                             [ CW-7455/2016]



346.    BHAGWATI PRASAD VAISHNAV S/O BAL KRISHAN VAISNAV
       AGE 43, JAITARAN,PALI
347.        MAHENDRAINANIYA      S/O    PUKRAJ    AGE      34,
       FALKA,JAITARAN,PALI
348.    BHURARAMKUMAWAT S/O POKAR RAM AGE37 ,MINBERAKALA,
       RAIPUR ,PALI
349.       PRAKASH    CHANDRA     S/O   BHANWARLAL     AGE38,
       BALADA,JAITARAN,PALI
350.     JAGDISH PRASAD S/O RATANARAM AGE34 TALKIYA KHURD,
       RAIPUR, PALI
351.     SOHANLAL S/O ROOPARAM AGE 34, KHUDALA FALNA,PALI
352.      CHANDRESH PAL SINGH S/O PARBATSINGH AGE 39 ,TAH
       PALI ,PALI
353.     MOTI SINGH RAJPUROHIT S/O HEER JI RAJPUROHIT AGE 34
       CHANOD,SUMERPUR,PALI
354.     MANAKCHAND RAIKA S/O BAHADUR RAIKA AGE 40, KUNDA
       KA LAMBA , MASUDA,AJMER
355.       SURENDRA GARG S/O LAXMINARAYAN GARG AGE41,
       PHULAD,MARWAR JUNCTION, PALI
356.       RAJSHREE D/O HARETILAL MEENA AGE 31 MARWAR
       JUNCTION ,PALI
357.      TARACHAND MEWARA S/O DEVARAM MEWARA AGE 38,
       GUDAKALA,SOJAT,PALI
358.     JAGDISH SUMAN S/O GHEESA RAM AGE 34, SOJAT ROAD,
       PAL
359.      KARAN SINGH S/O VIJAY SINGJH AGE 38,           NIM
       BADA,SOMESAR,PALI
360.    GAJENDRA SINGH S/O BRIJ KISHORE AGE 39 ROHAT ,PALI
361.    MADAN PARMAR S/O KEEKARAM AGE 38, LUNAVA BALI,PALI
362.   MANOJ KU.SHARMA S/O BABU LAL SHRAMA AGED ABOUT 35
       YEARS RESIDENT OF RAJGARH ALWAR
363.   DHARM PAL MEENA S/O JAYRAM MEENA AGED ABOUT 37
       YEARS RESIDENT OF BABELI (RENI)ALWAR
364.    NITIN KUMAR S/O INDRA JEET SINGH AGED ABOUT 37 YEARS
       RESIDENT OF DAUDPUR ALWAR
365.   PRIYANKA KUMARI D/O RAM BABU AGED ABOUT 33 YEARS
       RESIDENT OF RAJENDRA NAGARALWAR
366.   NIHAL SINGH YADAV S/O BUDH RAM AGED ABOUT 42 YEARS
       RESIDENT OF RASGAN MUNDAWAR ALWAR
367.   ARCHNA SINGHAL D/O RAMPRAKASH AGED ABOUT 36 YEARS
       RESIDENT OF BASANT VIHAR ALWAR
368.   VIMLESH DUDI D/O SURAJ SINGH AGED ABOUT 46 YEARS
       RESIDENT OF VIVEKANANDALWAR
369.   RAJ KUMARI D/O LAXMAN PRASAD AGED ABOUT 43YEARS
       RESIDENT OF RAJNAGAR ALWAR
                        (21 of 51)
                                         [ CW-7455/2016]



370. MUKESH RAM MEENA S/O BHAIRU RAM MEENA AGED ABOUT
     33YEARS RESIDENT OF PARASHAR MOHLLA LAXMANGARH
     ALWAR
371. KRISHNAVTAR SAINI S/O BADRI PRASAD SAINI AGE 35
     RESIDENT OF VILLAGE GADARWARA BRAHMANAN, POST
     GUDHLIYA ,BANDIKUI,DAUSA
372. DINESH CHAND SAINI S/O KAILASH NARAYAN SAINI AGE 35
     RESIDENT OF KARNAWARIYA DHANI ,WARD NO 26,
     BANDIKUI ,DAUSA
373. DEEP SINGH YADAV S/O RAM DEV SINGH AGED 44 RESIDENT
     OF    VPO-PACHLANGI , TEHSIL-UDAIPURWATI DISTRICT-
     JHUNJHUNU
374. VIJENDRA KUMAR S/O GOPAL SINGH AGE 38 RESIDENT OF
     VPO-SINGNOR , TEHSIL-UDAIPURWATI DISTRICT-JHUNJHUNU
375. VIKASH KUMAR SHARMA S/O KISHAN LAL AGE 32 RESIDENT
     OF VPO-SARAY , TEHSIL-UDAIPURWATI DISTRICT-JHUNJHUNU
376. SHEESH RAM S/O RATI RAM AGED 33 VPO-MANAK SAS ,
     TEHSIL-UDAIPURWATI DISTRICT-JHUNJHUNU
377. SHARWAN KUMAR S/O SUGANA RAM AGED 38 VPO-SARAY ,
     TEHSIL-UDAIPURWATI DISTRICT-JHUNJHUNU
378. ASHOK KUMAR MITHARWAL S/O AMAR SINGH AGED AGED
     41VPO-SIROHI , TEHSIL-NEEM KA THANA DISTRICT-SIKAR
379. SURESH KUMAR YADAV S/O BEERBAL RAM YADAV AGED 36
     PO-BHAGEGA, TEHSIL-NEEM KA THANA DISTRICT-SIKAR
380. RAJENDRA KUMAR SWAMI S/O OMPRAKASH SWAMI AGED 42
     WARD NO.-22, TEHSIL-SHRI MADHOPUR DISTRICT-SIKAR
381. RAJENDRA PRASAD S/O NEKI RAM AGED 39 PO-MAWNDA
     KHURD , TEHSIL-NEEM KA THANA DISTRICT-SIKAR
382. MANOJ KUMAR SHARMA S/O TULSIRAM SHARMA AGED 46
     VPO-PAPRA,TEH-UDAIPURWATI DISTRICT-JHUNJHUNU
383. SANI KAUR W/O JAWALA PRASAD AGED 39 VPO-KULOTH
     KALAN,TEH-SURAJ GARH DISTRICT-JHUNJHUNU
384. ASHOK KUMAR BABERWAL S/O BABU LAL AGED 35 PO-
     MOTHUKA , TEHSIL-NEEM KA THANA DISTRICT-SIKAR
385. CHHAGAN LAL MEENA      S/O BANWARI LAL AGED 36 PO-
     PANCHU KHARKADA , TEHSIL-NEEM KA THANA DISTRICT-
     SIKAR
386. ANIL KUMAR S/O SHRI CHAND KAROL AGED 43 RIICO ,
     JHUNJHUNU DISTRICT-JHUNJHUNU
387. SATTAR KHAN KAYAMKHANI S/O CHHOTU KHAN KAYAMKHANI,
     AGED ABOUT      35 YEARS, RESIDENT OF , KHAJWANA
     ROAD,VILLAGE POST -KUCHERA DISTRICT-NAGOUR
388. LAXMAN SINGH CHAUDHARY S/O NANDLAL JAT, AGED ABOUT
     38 YEARS, RESIDENT OF , VILLAGE MANDIYAWAR KALAN ,
     POST DHASOOK, TEH ARAIN DIST AJMER 305801
                        (22 of 51)
                                              [ CW-7455/2016]



389. BIRBAL MEENA S/O SHRI RAM PHOOL MEENA, AGED ABOUT
     37 YEARS, RESIDENT OF , VILL. RAMNAGAR POST. BHARTHALA
     TEH. NEWAI DIST. TONK RAJ. 304025
390. NIDHI CHOUHAN D/O BHA GWAN SINGH, AGED ABOUT 39
     YEARS, RESIDENT OF , ASHOK KIRANA KI GALI. FATEHPURIYA
     SECOND BEAWAR DIST. -AJMER (RAJ.) PIN.- 305901
391. JITENDRA SINGH RAO S/O SAGARDAN SINGH .AGED ABOUT
     34YEARS .VILLAGE POST -HINGONIYA ,VIA -JUNIYA ,DIST.-
     AJMER ,PIN C. 305406
392. SEEMA VERMA D/O BRIJKISHORE VERMA, AGED ABOUT 36
     YEARS, RESIDENT OF , H.N.-98 , HB NAGAR MADAR AJMER
     305001
393. MO. HAFEEZ S/O GULAMUDDIN, AGED ABOUT 35 YEARS,
     RESIDENT     OF   ,   VYAPARI    MOHALLA,   MADANGANJ
     KISHANGARH, AJMER

394. BHARAT KUMAR S/O SOHAN LAL , AGED ABOUT 35 YEARS,
    RESIDENT OF    HN-256/21        PAHAR GANJ, 13 WUARTERS,
    AJMER-305001
395. PUSHKAR RAJ MEENA S/O RATAN LAL MEENA AGE 37 YEAR
      VILLAGE & POST - BORANI TEH-JAHAZPUR DIST BHILWARA
      311201
396. MAMTA DHAKAR D/O BAJRANG LAL DHAKAR ,AGED ABOUT 34
      YEARS, RESIDENT OF C-651 BALDEV NAGAR, MAKARWALI
      ROAD, AJMER
397. SHIVJI RAM KUMHAR S/O RAMPAL KUMHAR ,AGED ABOUT 37
      YEARS, RESIDENT OF 153 INDRA NAGAR KISHANGARH DIST-
      AJMER
398. TARAPRAKSH JAT S/O PRABHUDAYAL JAT AGE ABOUT 38YEAR
      VP DHODSAR VIA GOVINDGARH DIST JAIPUR
399. JAIPRAKASH JAT S/O LALU RAM JAT AGE ABOUT 39YEAR VILL.
      DHISA POST RALAWATA VIA RENWAL DIST JAIPUR
400. OMPRAKASH SHARMA S/O LADHU RAM SHARMA AGE
      ABOUT40YEAR VP JORPURA SUNDARIYAWAS DIST JAIPUR
401. GANPAT LAL NAGA S/O UDDA RAM KUMAWAT AGE
      ABOUT38YEAR KALWAD ROAD DHANI NAGAN JOBNER
402. BALVIR SINGH S/O LAXMAN SINGH AGE ABOUT 44 YEAR 68
      GURU JAMBHESWAR VAISHALI NAGAR JAIPUR
403. SHANKAR LAL KUMAWAT S/O HANUMAN PRASAD KUMAWAT
      AGE 37YEAR SRI RAM NAGAR PHULERA
404. NARENDRA MOURYA S/O SOHAN LAL AGE 39YEAR VP
      HINGONIYA VIA JOBNER DIST JAIPUR
405. SUMAN MOURYA D/O BABU LAL AGE ABOUT 36YEAR VP
      HINGONIYA VIA JOBNER
406. NAND BAL MEENA D/O RAMRICHPAL MEENA AGE 47 SHASTRI
      NAGAR JAIPUR
                        (23 of 51)
                                          [ CW-7455/2016]



407. ANITA MEENA D/O MADAN LAL MEENA AGE39YEAR GOVIND
     NAGAR JHOTWARA JAIPUR
408. MAMTA MISHRA D/O OMPRAKASH AGE50YEAR 180A SOUTJH
     RAJN PATH JHOTWARA
409. JAGDISH PRASAD MOURYAS/O REWAD MAL RAIGAR AGE
     36YEAR GUMANPURA BASSI JAIPUR
410. ANIL KUMAR CHANDOLIYA S/O RAMESHWAR PRASAD
     AGE35YEAR VILL. MAID THE. VIRATNAGAR JAIPUR
411. RADHESHYAM     KUMAWAT S/O SURAJ MAL KUMAWAT
     AGE39YEAR VP MUNDOTA VIA KALWAD JAIPUR
412. RAMPAL KASWA S/O RAMRAKH, AGE ABOUT 37 YEARS,
     RESIDENT OF RAMNAGAR (GOTAN), DISTRICT NAGAUR
413. SOHAN LAL S/O SUGNARAM, AGE ABOUT 36 YEARS,
     RESIDENT OF CHANDPURA JILIYA, DISTRICT NAGAUR
414. AKHALAK KHAN S/O HAKAM ALI KAHN, AGE ABOUT 35 YEARS,
     RESIDENT OF DEEDWANA, DISTRICT NAGAUR
415. BALBEER SINGH S/O SWAI SINGH, AGE ABOUT 37 YEARS,
     RESIDENT OF NEEMOD, DEEDEANA, DISTRICT NAGAUR
416. SURESH KUMAR S/O SATYANARAYAN LAKHARA, AGE ABOUT
     35 YEARS, RESIDENT OF TOSHINA, DEEDWANA, DISTRICT
     NAGAUR
417. SANJAY KUMAR S/O KAILASH CHAND, AGE ABOUT 35 YEARS,
     RESIDENT OF KUCHAMAN CITY, DISTRICT NAGAUR
418. MANOJ KUMAR GANGAWAT S/O RAM PAL SHARMA AGED 36
     RESIDENT OF PAPRI,VIRATNAGAR
419. VISHAKHA GUPTA S/O BHUVNESH GUPTA AGED RESIDENT OF
     264/186 SECTOR 26 PRATAP NGR JAIPUR
420. MANORMA GUPTA S/O GHANSHYAM GUPTA AGED RESIDENT
     OF 83/207 PRATAP NAGAR SANGANAR JAIPUR
421. MONI RANGWANI S/O MAHESH RANGWANI AGED RESIDENT
     OF 2/399 JAWAHAR NGR JAIPUR
422. ANITA KUMARI LAMBA D/O SHREE CHAND LAMBA AGED 38
     RESIDENT OF 72 SHAKTHI DHAM NEAR BALAJI SCHOOL
     LALARPURA GANDHI PATH WEST VASHALI NAGAR JAIPUR
423. SAROJ KUMARI D/O BHANWAR LAL AGED 36 RESIDENT OF C-
     155 SECTOR NO 6, HANUMANGARH
424. DINESH KUMAR PIPADA/PARAS MAL PIPADA AGED 42
     94B,SUBHAS NAGAR,BHILWARA
425. MAHAVEER PRASAD SHARMA/RAMSWROOP SHARMA AGED 46
     C199, SUBHASH NAGAR BHILWARA
426. NAVRATAN MAL BAIRWA/NANA LAL BAIRWA AGED 39 SUNDA
     KA KHERA, GANGAPUR,BHILWARA
427. LOKESH ASOPA/SUSHIL KUMAR ASOPA AGED 36        A-102,
     SHAHSTRI NAGAR,ADARSH VIDYA MANDIR KE PASS,
     BHILWARA
428. MONA SHUKLA D/O DAMODAR DAYAL SHUKLA AGED 37
     RESIDENT OF A-23 KANCHAN CITY,JHALAWAR
                        (24 of 51)
                                         [ CW-7455/2016]



429. BRIJMOHAN BALAI S/O RAMNARAYAN AGED 41 RESIDET OF
     KALIDAS COLONY ,JHALAWAR
430. ANITA MEENA D/O SURAJ SINGH MEENA AGED 35 RESIDENT
     OF ANAND VIHAR COLONY,AKLERA,JHALAWAR
431. MANJU CHOUDHARY S/O PHOOL CHAND CHOUDHARY AGED42
     RESIDENT OF H NO 29 MAA ANJANI NGR SIRSI ROAD JAIPUR
432. SURBHI VASHISTH D/O N C VASHISTH AGED38 RESIDENT OF
     44 GULAB VIHAR ,PACCHYAWALA,JAIPUR
433. HARSHIT CHOUBISA SO NATWARLAL CHOUBISA AGED ABOUT
     34 YRS   R/O      KHEDA KACHHVASA, T-DUNGARPUR DT-
     DUNGARPUR
434. SURESH CHANDRA GAMOT SO UMMEDRAM GAMOT AGED
     ABOUT 35 YRS        R/O BARBODANIYA, T-SAGWARA DT-
     DUNGARPUR
435. DHANPAL BHOI SO RAMLAL BHOI AGED ABOUT 35 YRS R/O
     SIMALWARA, T-SIMALWARA DT-DUNGARPUR
436. BHARATLAL PATIDAR SO VELJI PATIDAR AGED ABOUT 36 YRS
     R/O GHATA KA GOAN, T-GALIYAKOT DT-DUNGARPUR
437. VEERBHADRA SINGH SISODIYA AGED ABOUT 37 YRS R/O
     NANDALI AHADA, T-ASPUR DT-DUNGARPUR
438.  RAMESH CHANDRA KUMHAR SO HIRALAL KUMHAR AGED
     ABOUT 38 YRS R/O KUMHARVADA SAGWARA DT-DUNGARPUR
439.   VINOD KUMAR PATIDAR SO KANAKMAL PATIDAR AGED
     ABOUT 38 YRS R/O CHADOLI,T-SIMALWARA DT-DUNGARPUR
440. PREETI DAVE DO SHIVSHANKER DAVE AGED ABOUT 37 YRS
     R/O KHADAGADA , DT-DUNGARPUR
441. BASANT LAL ROAT SO THAVARA ROAT AGED ABOUT 42 YRS
     R/O SELAJ-LOLAKPUR,T-DUNGARPUR,DT-DUNGARPUR
442. SHILPA MEENA DO BHAIRAVLAL MEENA AGED ABOUT 37 YRS
     R/O KUSHALMAGRI-BILADI, DT-DUNGARPUR
443. PINKEY PARMAR DO SUNDERLAL PARMAR AGED ABOUT 39
     YRS R/O KUSHALMAGRI-BILADI, DT-DUNGARPUR
444. JASWANTLAL LABANA SO HORAMJI LABANA AGED ABOUT 44
     YRS R/O NITHAUAA-BANKADA,T-SIMALWARA DT-DUNGARPUR
445. BHANUMATI MEENA DO KALULAL MEENA AGED ABOUT 37 YRS
     R/O NEW COLONY-GOKULPURA DT-DUNGARPUR
446. MAYA PARMAR DO MAHENDRA KUMAR PARMAR AGED ABOUT
     44 YRS R/O INDRAKHET-SATIRAMPUR,DT-DUNGARPUR
447. REENA PARMAR DO LALCHAND PARMAR AGED ABOUT 35 YRS
     R/O GURUDWARA-NEW COLONY, DUNGARPUR
448. VINOD KUMAR NAVRIYA S/O SHRI NARAYAN AGED 38
     RESIDENT OF 8/159 MALVIYA NAGAR ,JAIPUR
449. OM KANWAR RATHOR D/O PRATAP SINGH RATHOR AGED 40
     RESIDENT OF JHOTWARA,JAIPUR
450. KHERAJ RAM GODARA S/O SHRI GANGA RAM GODARA AGED
     41 SANJUPURAM MAHADEV NAGAR SHIVKAR ROAD BARMER
     DIST.-BARMER (RAJASTHAN)
                         (25 of 51)
                                           [ CW-7455/2016]



451. TEEKMA RAM CHOUDHARY S/O SHRI DHANNA RAM
     CHOUDHARY AGED 42 VILLAGE & POST-SARALI P.S.- BARMER
     DIST.-BARMER (RAJASTHAN)
452. MOOLA RAM S/O SHRI DEVA RAM AGED 36 VILLAGE & POST-
     KOTHE KA TALA DHARASAR P.S.- CHOHTAN DIST.-BARMER
     (RAJASTHAN
453. NARAYAN RAM CHOUDHARY S/O SHRI PATA RAM CHOUDHARY
     AGED 35 VILLAGE & POST-KOTHE KA TALA DHARASAR P.S.-
     CHOHTAN DIST.-BARMER (RAJASTHAN
454. ANITA   CHOUDHARY      D/O    SHRI   RAGHUVEER    SINGH
     CHOUDHARY AGED 39 VILLAGE & POST-BODWA P.S.- BAITU
     DIST.-BARMER (RAJASTHAN
455. JOGA RAM CHOUDHARY S/O HANUMAN RAM CHOUDHARY
     AGED 36 ANUPAM VILLA BHURTIYA ROAD BALDEV NAGAR
     BARMERDIST.-BARMER (RAJASTHAN
456. BHERA RAM S/O SHRI BHANA RAM AGED 34 VILLAGE & POST-
     MATASAR BHURTIYA P.S.- BARMER DIST.-BARMER (RAJASTHAN
457. HEMA RAM CHOUDHARY S/O SHRI RATNA RAM CHOUDHARY
     AGED 38 VILLAGE & POST-GOLIYA JAITMAL P.S.- GUDAMALANI
     DIST.-BARMER (RAJASTHAN
458. VALA RAM S/O SHRI AADU RAM AGED 44 VILLAGE & POST-
     BHUNKA THAN SINGH KARNA P.S.- SINDHARI DIST.-BARMER
     (RAJASTHAN
459. LAXMAN RAM CHOUDHARY S/O SHRI VIRU RAM CHOUDHARY
     AGED 42 VILLAGE & POST-BHATAL SADA P.S.- SINDHARI
     DIST.-BARMER (RAJASTHAN
460. CHOTHA RAM S/O CHHOGA RAM AGED 37 VILLAGE & POST-
     SANJTA P.S.- BARMER DIST.-BARMER (RAJASTHAN
461. ISHWARA RAM S/O SHRI MANGLA RAM AGED 39 VILLAGE &
     POST-DANGEVA P.S.- SINDHARI DIST.-BARMER (RAJASTHAN
462. RAGHUNATH VISHNOI S/O SHRI BHAGIRATH RAM VISHNOI
     AGED 36 VILLAGE & POST-LUNKALLA P.S.- SINDHARI DIST.-
     BARMER (RAJASTHAN
463. PRAKASH CHANDRA S/O SHRI SUKH RAM AGED 34 VILLAGE &
     POST- ROHILA EAST P.S.- DHORIMANA DIST.-BARMER
     (RAJASTHAN
464. AASU RAM VISHNOI S/O SHRI PURKHA RAM VISHNOI AGED
     36 VILLAGE & POST-SHOBHALA DARSHAN P.S.- SEDWA DIST.-
     BARMER (RAJASTHAN
465. OM PRAKASH S/O SHRI SHRIRAM AGED 32 VILLAGE & POST-
     CHAMPA BERI CHALKNA         P.S.- SEDWA    DIST.-BARMER
     (RAJASTHAN
466. OM PRAKASH VISHNOI S/O BHAGIRATH RAM VISHNOI AGED
     38 VILLAGE & POST-NEDINADI P.S.- DHORIMANA DIST.-
     BARMER (RAJASTHAN
467. DOODA RAM S/O ACHLA RAM AGED 31 VILLAGE & POST-
     MANKI P.S.- DHORIMANA DIST.-BARMER (RAJASTHAN
                           (26 of 51)
                                               [ CW-7455/2016]



468. BABU LAL S/O CHENA RAM AGED 35 VILLAGE & POST-
     RAMPURA       PURAVA P.S.- DHORIMANA DIST.-BARMER
     (RAJASTHAN
469. RAI SINGH S/O SHRI LUMBHA RAM AGED 37 VILLAGE & POST-
     PURAVA P.S.- DHORIMANA DIST.-BARMER (RAJASTHAN
470. CHENA RAM S/O SHRI DEDA RAM CHOUDHARY AGED 40
     VILLAGE & POST-MADPURA BARWALA            P.S.- BAITU DIST.-
     BARMER (RAJASTHAN
471. MOTA RAM S/O SHRI POONMA RAM AGED 36 VILLAGE & POST-
     KHARDA BERA BODWA              P.S.- BAITU DIST.-BARMER
     (RAJASTHAN
472. MOHMMAD IBRAHIM S/O SHRI ROSHAN DEEN AGED 40
     VILLAGE & POST-BHOJASAR           P.S.- BAITU DIST.-BARMER
     (RAJASTHAN)
473. DEEPA RAM S/O SHRI MALA RAM AGED VILLAGE & POST-
     KERLI NADI NOSAR P.S.- BAITU DIST.-BARMER (RAJASTHAN
474. ANADA RAM S/O SHRI SATA RAM AGED 36 VILLAGE & POST-
     KAWAS P.S.- BARMER DIST.-BARMER (RAJASTHAN
475. GOTAM GODARA S/O SHRI MANA RAM AGED 34 VILLAGE &
     POST-GODARON KI DHANI RAWATSAR P.S.- BARMER DIST.-
     BARMER (RAJASTHAN
476. KARNA RAM S/O GUNESHA RAM AGED 37 VILLAGE & POST-
     AMLIYALA BHEDANA        P.S.- GUDAMALANI DIST.-BARMER
     (RAJASTHAN
477. SATISH KUMAR S/O NARSINGA RAM AGED 35 VILLAGE &
     POST-KANOD P.S.- GIDA DIST.-BARMER (RAJASTHAN)
478. JAI PRAKASH VYAS S/O KISHORE KUMAR AGED 35
     KHATRIYON KA NICHLA BAS               BARMER DIST.-BARMER
     (RAJASTHAN
479. CHANDI DAN S/O PRABHU DAN             AGED 35 KARNI KUTIR
     MAHADEV COLONY BALOTRA DIST.-BARMER (RAJASTHAN
480. RAM MANOHAR S/O JUGTA RAM AGED 40 VILLAGE & POST-
     RANASAR P.S.- DHORIMANA DIST.-BARMER (RAJASTHAN
481. KHUMA RAM S/O MOOLA RAM AGED 40 VILLAGE & POST-
     KAPRAU P.S.- CHOHTAN DIST.-BARMER (RAJASTHAN
482. AMAR SINGH S/O SHRI DAMMA RAM AGED 33 VILLAGE &
     POST-AADRASH     CHAWA      P.S.-    BARMER     DIST.-BARMER
     (RAJASTHAN
483. DEEPIKA CHOUDHARY D/O GANGA RAM CHOUDHARY AGED 39
     NEHRU NAGAR BARMER DIST.-BARMER (RAJASTHAN
484. RAJESHWARI CHOUDHARY D/O GORDHAN RAM CHOUDHARY
     AGED 35 GANDHI          NAGAR         BARMER DIST.-BARMER
     (RAJASTHAN
485. RAJVEER S/0 JUGLAL AGED ABOUT 35, RESIDENT OF V.P.O-
     BHATIWAR, TEH-UDAIPURWATI, DIST- JHUNJHUNU
                          (27 of 51)
                                            [ CW-7455/2016]



486.     DALBIR SINGH S/0 DEVKARAN VERMA AGED ABOUT 36,
       RESIDENT OF     V.P.O- SITHAL, TEH-UDAIPURWATI, DIST-
       JHUNJHUNU
487.   LAXMI KANT TAILOR S/0 RAJNI KANT VERMA AGED ABOUT 37,
       RESIDENT OF C/O RAJANI PHOTO STUDIO, V.P.O- MALSISAR,
       DIST- JHUNJHUNU
488.   NIRAJ KUMAR S/0 GUGAN RAM AGED ABOUT 36, RESIDENT
       OF VPO-MAINANA, THE-BUHANA, JHUNJHUNU
489.   MANJU D/0 HOSIYAR SINGH AGED ABOUT 36, RESIDENT OF
       VPO-KIDWANA, SURAJGARH, JHUNJHUNU
490.   SAROJ KUMARI D/0 SHIVNARAYAN OLA AGED ABOUT 35,
       RESIDENT OF VPO-KHIWANSAR, UDIPURWATI, JHUNJHUNU
491.   SUBHASH CHAND MEENA S/0 MAHALA RAMMEENA AGED
       ABOUT 37, RESIDENT OF VPO-SINGHANA, THE-BUHANA,
       JHUNJHUNU
492.   SUSHIL KUMAR RAMUKAS/0 KISHAN RAMUKA AGED ABOUT
       37, RESIDENT OFVPO-UDIAPURWATI, JHUNJHUNU
493.   BHUPENDRA KUMAR S/0 BAJRANG LAL AGED ABOUT 34,
       RESIDENT OF VILL-DHIRAVALI DHANDI POST-ALIPUR THE-
       CHIRAWA
494.   JAYA PARMAR D/O HANSA RAM MEGHWAL AGED44 RESIDENT
       OF JHADOLI SIROHI ROAD,SIROHI
495.   MANGILAL TELI S/OBENI RAM TELI AGED 37 RESIDENT OF
       BHAGWANPURA, KELWA ,RAJSAMAND
496.   USHA NAGAR D/O PRABHU LAL AGED 50RESIDENT OF
       RAILMAGRA ,RAJSAMAND
497.   VISWAPAL SINGH S/O SAJJAN SINGH CHOUHAN AGED 42
       ,BIJNOL,KOTHARIYA,RAJSAMAND
498.   HEMANT KUMAR S/O PHOOL SINGH AGED 36 RESIDENT OF
       NEW COLONY,BHARATPUR
499.   KUMHER MORYA S/O RUDARAM MORYA AGED 34 RESIDENT OF
       BHANDKA,BANSUR ,ALWAR
500.   RAGHVENDRA SINGH SHEKHAWAT S/O UPENDRA SINGH
       SHEKHAWAT AGED38 RESIDENT OF B-19,KHATIPURA,JAIPUR
501.   MAHENDRA SINGH RATHOR S/O AMAN SINGH RATHOR
       AGED43 RESIDENT OF 313-B,KHATIPURA ,JAIPUR
502.   SAROJ D/O RAMKUMAR FAGERIYA AGED40 RESIDENT OF 24-
       A1,VAISHALI NAGAR,JAIPUR
503.   MANJU LATA CHOUDHARY D/O RAMGOPAL AGED 35 RESIDENT
       OF L-59,NIRMAN NAGAR,JAIPUR
504.   SAPNA D/O NIWAS KUMAR CHAHAR AGED 34 RESIDENT OF
       C-456,NIRMAN NAGAR,JAIPUR
505.   SURENDERPAL S/O HANUMAN PRASAD, AGED ABOUT 43
       YEARS, RESIDENT OF WARD 16 SANGARIA,DISTRICT-
       HANUMANGARH
506.   DEVENDER KAUR D/O KARM SINGH,AGED ABOUT 39 YEARS,
       RESIDENT OF WARD 16 SANGARIA,DISTRICT-HANUMANGARH
                             (28 of 51)
                                                    [ CW-7455/2016]



507. ALKA RANI D/O     RAMSWAROOP,AGED ABOUT 42 YEARS,
     RESIDENT   OF    WARD    NO    4   SANGARIA,DISTRICT-
     HANUMANGARH
508. DINESH KUMAR VERMA/RAM KUMAR VERMA AGED40
     RESIDENT OF V&P-BIGOD-311601 DIST-BHILWARA
509. VINEET KUMAR SHARMA/SURESH CHANDRA SHARMA AGED 38
     RESIDENT OF NEAR OF SADAR BAZAR,MANDAL DIST-
     BHILWARA
510. VISHNU KUMAR VAISHNAV/BHAGWATI LAL VAISHNAV AGED
     43 RESIDENT OF 58,NEAR OF BSNL OFFICE,SHAHPURA, DIST-
     BHILWAR


511. ASLAM MOHD DAYAR/SHAFI MOHD DAYAR AGED37 RESIDENT
     OF SHIVAM VATIKA KE PAS,GURJAR NAGAR,TILAK NAGAR
     ROAD,BHILWARA
512. RATAN LAL KHATIK/NATHU LAL KHATIK AGED 34RESIDENT OF
     V&P-BIGOD-311601 DIST-BHILWARA
513. GARIMA VYAS/SHYAMA PRASAD TIWARI AGED 40 RESIDENT
     OF ICICI BANK KE PASS, PUR,BHILWARA
514. AMIT PUROHIT/JAGDISH CHANDRA PUROHIT AGED         36
     RESIDENT OF E-15/1,SUBHAS NAGAR,BHILWARA
515. ANTIM VYAS/BHANWARA LAL VYAS AGED 41 RESIDENT OF
     VIDIPT SHARMA,4B18,RC VYAS COLONY,BHILWARA
516. KULDEEP KAILANI/RAM SWROOP        KAILANI AGED    42
     RESIDENT OF NAI ABADI MANDALGARH DIST-BHILWARA
517. TULSI RAM KUMAWAT/GOPI LAL KUMWAT AGED 41 RESIDENT
     OF V&P-PADASOLI,TH-ASIND,DIST-BHILWARA
518. SHILPA SOLANKI/RAMPAL SOLANKI AGED 32 RESIDENT OF E-
     154 PURVI VISTAR,SUBHASH NAGAR,BHILWARA
 519. MINAKSHI SHARMA/PREM CHANDRA SHARMA AGED         33
     RESIDENT OF E-15/1,SUBHAS NAGAR,BHILWARA
520. SANTOSH CHAUDHARY/JAWAHAR LAL JAT                        AGED       38
     RESIDENT      OF   C-289,RAM        BHAWAN,SUBHASH               NAGAR
     BHILWARA
521. MUKESH KUMAR S/O HARI RAM AGED39 RESIDENT OFH NO
     390,PURANI ABADI,SRIGANGANAGAR
522. PAWAN SETIA S/O KRISHAN LAL AGED39                  RESIDENT OF
     WAED 14SADULSHAR,SRIGANGANAGAR

                        VERSUS
1. State   of   Rajasthan   through      The   Secretary     (School
  Education),

   Govt. of Rajasthan, Secretariat, Jaipur.
                           (29 of 51)
                                                  [ CW-7455/2016]



2. The Director (Secondary Education), Education Department,
  Rajasthan, Bikaner.

                                              .........Respondents



3. Vijay Chaudhary S/o Laxman Singh Chaudhary, aged about
  34 years, R/o Ward No.44, Chanakyapuri,Sujangarh,Churu.

4. Birbal Ram S/o Mangi Lal Meghwal,aged about 39 years, R/o
  Village Nimrasar, Post Ratusar, Tehsil Sardarshahar,Churu




                                       ........Performa Respondents
                              (30 of 51)
                                                        [ CW-7455/2016]




       S.B. CIVIL WRIT PETITION NO. 5042/ 2016

1. Gajendra Singh S/o Pratap Singh, aged 39 years, R/o 5/36,
  Ward No.68, Vidhyadhar Nagar, Tehsil, Jaipur.

2. Ram Charan Meena S/o Parsadi Lal, aged 42 years, R/o G-
  15, Modal Town, Poultry Farm, Agra Road, Jaipur

3. Rajendra Muwal S/o Deepa Ram, aged 36 years, R/o
  Jaswantpura Tehsil Nawa, Distt. Nagaur.

4. Gopal Pareek S/o Satya Narayan, aged 42 years, R/o 4405,
  Subhash Road, Khudala Phalna Station Ward No.9, Tehsil
  Bali, Distt. Pali.

5. Kanhaiya Lal Sharma S/o Bhoora Lal Sharma, aged 35 years,
  R/o Sadri Tehsil Railmagra, Distt. Rajsamand (Raj.).

                                                        .......Petitioners

                       VERSUS



  1.    State of Rajasthan through The Secretary (School
  Education),

   Govt. of Rajasthan, Secretariat, Jaipur.



  2.    The     Director   (Secondary     Education),      Education
  Department, Rajasthan, Bikaner.



                                                  ........Respondents
                          (31 of 51)
                                               [ CW-7455/2016]




    S.B. CIVIL WRIT PETITION NO. 6272/ 2016



1. PRABHOO DAYAL MEENA S/O JAI NARAYAN MENA, AGED

  ABOUT 37 YEARS, R/O - VILL HIMATPURA POST TOONGA

  ,BASSI,JAIPUR.

2. YOGESH SINGH RATHOR S/O HIMMAT SINGH RATHOR AGED

  ABOUT 36 R/O 46,GREEN KUNJ.NANGAJ JAISA BOHRA,JAIPUR

3. ALTAF AHMAD KHAN S/O SABBIR AHMAD KHAN AGED ABOUT

  39, R/O A-5/9,PATAL NAGAR,BIKANER

4. SURAJ SINGH S/O CHAIN SINGH, AGED ABOUT            39 YEARS,

  R/O - RAJENDRA NAGAR,TAH JALOR DIST JALOR

5. SURENDRA KUMAR S/O HETRAM , AGED ABOUT 35, YEARS,

  R/O - VPO SAHJIPURA DIS HANUMANGARH

6. ANIL KUMAR S/O RAMRATAN YADAV, AGED ABOUT 35, R/O 39

  WARD NO 3,JAITSAR,SRI VIJAYNAGAR,GANGANAGAR

7. MUNI RAM LEGHA S/O PURA RAM, AGED ABOUT 36 YEARS,

  R/O - VPO LAKHAVAR,LUNKARANSAR,BIKANER

8. MAHENDRA SINGH BHATI S/O GOPI KISHAN, AGED ABOUT 35

  YEARS,   R/O   -   PURANE    HOUSE   KE   PICHE,SILWATO        KA

  PADA,JAISELMAR

9. NARENDRA SINGH CHARAN S/O KARNI DAN CHARAN, AGED

  ABOUT 42 YEARS, R/O - ANTRI DEVI BALIKA SCHOOL KE

  PASS,LAXMIPURA,BARMER

10. JITENDRA SINGH S/O TAMERAV SINGH, AGED ABOUT 34

  YEARS, R/O - VPO HAMIRA,JAISALMER
                           (32 of 51)
                                                      [ CW-7455/2016]



11. VIBHOR GUPTA S/O RAMBAHADUR GUPTA, AGED ABOUT 39

  YEARS, R/O - ARYA SAMAJ ROAD,BHIMGANJ MANDI,KOTA

12. TANMAY MEHTA S/ONARENDRA KUMAR MEHTA, AGED ABOUT

  38   YEARS,   R/O   -     73         BHARTI      SADAN    ,SRI        RAM

  COLONY,BANSWADA

13. NEERAJ KUMAR DOSHI S/O LAXMI LAL DOSHI, AGED ABOUT

  39 YEARS, R/O - VPO BAGIDORA BANSWADA

14. KISHAN SINGH TARANA S/O HARI SINGH               AGED ABOUT 36

  YEARS,        R/O           -             B7,AHINSHAPURI,TIRUPATI

  NAGAR,NANAWATI,BANSWADA

15. RAJEEV TIWARI S/O HAZARI LAL, AGED ABOUT 40 YEARS, R/O

  - 40,MOHAN NAGAR,BHIND NEW HOUSING BOARD,ALWAR

16. PRAVEEN KUMAR YADAV S/O SARJEET SINGH YADAV, AGED

  ABOUT 37 YEARS, R/O - VPO SANOLI, MUNDAWAR ALWAR,RAJ

17. DUSYANT UJJAWAL S/O VASUDEV UJJWAL, AGED ABOUT 37

  YEARS, R/O - GALI NO. 20,DRON SEC. KE PASS,RAMPUR

  BASTI,LALGARH,BIKANER

18. BHARAT LAL PATIDAR S/O VELJI PATIDAR, AGED ABOUT 36

  YEARS, R/O - VPO GHATA CHA GANV,GALIYAKOAT,DUNGARPUR

19. VED PRAKASH S/O SAHIRAM, AGED ABOUT 35 YEARS, R/O - H

  NO 80,VIDHUT COLONY,SRIGANGANAGAR

20. DILIP KUMAR PARIHAR S/O MURLI DHAR PARIHAR, AGED

  ABOUT    32   YEARS,       R/O        -    SRI     RAM     SAR,WARD

  NO.19,MEGHWALO KA MOHLLA,BIKANR

21. BHARAT SINGH S/O SRI RAM SINGH, AGED ABOUT 38 YEARS,

  R/O - VPO GHADANA KHURD,BUHANA,JHUNJHANU
                        (33 of 51)
                                                [ CW-7455/2016]



22. HARKESH S/O RAMSWAROOP          AGED ABOUT 38 YEARS, R/O -

  VPO BIRR,BUHANA,JHUNJHANU

23. PRAVEEN KUMAR S/O JAIKARAN, AGED ABOUT 36 YEARS, R/O

  - 79,MANSAROVAR,HOUSING BOARD,PALI

24. SHRAWAN LAL KHATEEK S/O NANU LAL KHATIK, AGED ABOUT

  36 YEARS, R/O - VPO KHAREDA ,TODARAISINGH,TONK

25. RAJEEV KUMAR S/O SATYANARAYAN SHARMA, AGED ABOUT 39

  YEARS, R/O - AAKASHDEEP,VIVEKANAND COLONY,DEVLI,TONK

26. GANESH NARAYAN SHARMA S/O RAMNIWAS SHARMA, AGED

  ABOUT 42 YEARS, R/O - BEHIND SSS,VPO DOONI,TONK

27. JAGDISH   PRASAD MEENA S/O SURAJ MAL MEENA, AGED

  ABOUT 37 YEARS, R/O - VPO BILOTA,UNIYARA,TONK

28. DUSYANT KUMAR SAXENA S/O NARENDRA KUMAR SAXENA,

  AGED ABOUT 39 YEARS, R/O - 27,AADARSH NAGAR,KOTA

  ROAD,BANRA

29. YASHPAL SINGH BARAD S/O CHARAN SINGH , AGED ABOUT 37

  YEARS, R/O - VPO NATHWANA,SANGARIYA,HANUMANGARH

30. AJAY KUMAR BHARGAV S/O MAHADEV PRASAD, AGED ABOUT

  35 YEARS, R/O - WARD NO.20,PNB KE PASS,HANUMANGARH

31. IQBAL SINGH S/O SITA RAM, AGED ABOUT 40 YEARS, R/O -

  VPO GOLUWALA NAJDIK NBS SCHOOL,HANUMANGARH

32. ROHITAS CHUG S/O HAKIKAT RAI, AGED ABOUT 39 YEARS,

  R/O         -    230,DURGA           COLONY,NEAR           SHANI

  MANDIR,HANUMANGARH
                            (34 of 51)
                                                    [ CW-7455/2016]



33. RAJENDRA SING DALAWAT S/O NARPAT SINGH DALAWAT,

  AGED ABOUT 35 YEARS, R/O - 104,BHITWADA,BALI,PALI

34. RANVEER SAHU S/O BHANIRAM SAHU , AGED ABOUT 40

  YEARS, R/O - 183,GALI NO. 1,SURYA NAGAR,HANUMANGARH,

35. KALWANT SINGH S/O MANI RAM, AGED ABOUT 53 YEARS, R/O

  - 1/23,HOUSING BOARD,SRIGANGANAGAR

36. YASHWANT     KUMAR JAGETIYA S/O SATYANARAYAN, AGED

  ABOUT 38 YEARS, R/O - PURANA UDAIPUR ROAD,MAHESH

  NAGAR,KAPASAN,CHHITORGARH

37. GOVIND SHARAN BANSAL S/O RAM SWAROOP BANSAL, AGED

  ABOUT          42   YEARS,            R/O   -     2/204,HOUSING

  BOARD,GUPTESHWAR ROAD,DAUSA

38. POONAM CHAND S/O PURKHA RAM, AGED ABOUT 41 YEARS,

  R/O - MALIYO KI DANI,NEVAI,PACHPADRA,BARMER

39. GOPAL RAM BHADU S/O THAKRARAM BHADU, AGED ABOUT 36

  YEARS, R/O - BALDEV NAGAR,BARMER

40. HANUMANARAM JANGU S/O BHAGWANA RAM JANGU, AGED

  ABOUT 37 YEARS, R/O - MALISAR,DHORIMANNA,BARMER

41. ASHOK KUMAR JANGIR S/O RAMESWAR LAL JANGIR, AGED

  ABOUT     39    YEARS,   R/O      -    VAIDIK   CHAYA,WARD          NO.

  3,TARANAGAR,CHURU

42. KRISHAN KUMAR     S/O ISHAR RAM, AGED ABOUT 38 YEARS,

  R/O - VPO SIDDHMUKH,RAJGARH,CHURU

43. ISWAR   LAL PUROHIT S/O GANESH RAM PUROHIT, AGED

  ABOUT 41 YEARS, R/O - VPO BAVLI,SIROHI
                             (35 of 51)
                                                        [ CW-7455/2016]



44. ROHIT BIST S/O BISAN SINGH BIST, AGED ABOUT 43 YEARS,

  R/O - 1/33,HOUSING BOARD COLONY,SIROHI

45. RAJENDRA KUMAR S/O RAMESWAR LAL, AGED ABOUT 37

  YEARS, R/O - VPO JAJOD ,SRIMADHOPUR,SIKAR

46. KAILASH CHANDRA JAIN S/O VIMAL PRAKASH JAIN, AGED

  ABOUT     35         YEARS,            R/O     -      MAIN         BAZAR

  ROADSAKRAWAS,RAILMAGRA,RAJSAMAND

47. MUKESH JINGAR S/O PRAKASH CHAND, AGED ABOUT 39

  YEARS, R/O - MOCHI BAZAR,NATHDWARA,RAJSAMAND

48. PANKAJ KUMAR SALVI S/O HUKMI CHAND SALVI, AGED ABOUT

  34 YEARS, R/O - KUNWARIYA,RAJSAMAND

49. PANKAJ WAYA S/O BHANWAR LAL WAYA, AGED ABOUT 37

  YEARS, R/O - SADAR BAZAR,BHINDAR,UDAIPUR

50. DEEPAK TALESRA S/O DEEPAK TALESARA, AGED ABOUT 36

  YEARS, R/O - 386,ROAD NO. 5A,ASHOK NAGAR,UDAIPUR

51. SURENDRA DHABAI S/O NARENDRA SINGH, AGED ABOUT 43

  YEARS,   R/O    -    12,MAHARANA             PRATAP    COLONY,HIRAN

  MAGRI.SECTOR 13,UDAIPUR

52. BHIMRAJ MEENA S/O AMBA LAL , AGED ABOUT 33 YEARS, R/O

  - VILL.BANRA,POST PARSAD,TAH. GIRWA,UDAIPUR

53. MUKESH KUMAR PANDYA S/O DWARKA PRASAD, AGED ABOUT

  38   YEARS,    R/O    -   PLOT         NO.   14A,AADINATH       NAGAR,I

  BLOCK,HIRAN MAGRI,UDAIPUR

54. RAMESH KHATIK S/O MANGI LAL KHATIK , AGED ABOUT 35

  YEARS,         R/O         -            RAILWAY           STATION,VPO

  KHERODA,VALLABHNAGAR,UDAIPUR
                            (36 of 51)
                                                           [ CW-7455/2016]



55. RAKESH KUMAR SHARMA S/O NANAG RAM SHARMA, AGED

  ABOUT    39    YEARS,    R/O          -    VAKIL    KI    DANI,BHANPUR

  KALA,JAMWARAMGARH,JAIPUR

56. RAJESH KUMAR SHARMA S/O SHIV KUMAR SHARMA, AGED

  ABOUT    39     YEARS,        R/O           -     265,PHEPHANA,NOHAR

  ,HANUMANGARH

57. RAJKUMAR S/O MAHENDRA SINGH, AGED ABOUT 38 YEARS,

  R/O - NANDU KA BAS,POST NANDU,VIA-CHADLA,JHUNJHANU

58. VIJAY LAL S/O SRI RAM, AGED ABOUT 36 YEARS, R/O -

  44K,INDIRA NAGAR,JHUNJHANU

59. AMRISH KUMAR S/O KRISHAN LAL, AGED ABOUT 36 YEARS,

  R/O - KIKURWALI,RAISINGHNAGAR,GANGANAGAR

60. PRAMOD KUMAR S/O JAILAL, AGED ABOUT 45 YEARS, R/O -

  VPO-AABUSAR,JHUNJHANU

61. RAJENDRA SINGH S/O VIJAY SINGH, AGED ABOUT 36 YEARS,

  R/O - VPO AAKVA,TAH-SIKAR JILA-SIKAR

62. KAILASH CHAND YADAV S/OMALI RAM YADAV, AGED ABOUT 35

  YEARS, R/O - JUGRAMPURA,DANI MALIWALI,AJITGARH,SIKAR

63. BALBER SINGH S/O BHIM SINGH,                  AGED ABOUT 35 YEARS,

  R/O - LAXMAN KA BAAS,POST KATRATHAL,SIKAR

64. AMITA BUDANIYA W/O NARENDRA SINGH,                     AGED ABOUT 40

  YEARS,   R/O     -   CHARAN               SINGH    NAGAR,WARD              NO.

  41,NAVALGARH ROAD,SIKAR

65. JHUNJHA RAM CHOUDHARY S/OLABH RAM CHOUDHARY, AGED

  ABOUT    35    YEARS,    R/O          -    GRAM     RATSIR       DER,POST

  RATASAR,CHOHTAN,BARMER
                           (37 of 51)
                                                     [ CW-7455/2016]



66. GANESHA RAM CHOUDHARY S/O BALU RAM CHOUDHARY,

  AGED ABOUT 40 YEARS, R/O - VPO ITAWALAKA TAH MAKRANA

  DIST NAGOR

67. ILIYAS KHAN S/O HANIF KHAN , AGED ABOUT 42 YEARS, R/O -

  VILLAGE NIMBI KALA POST NIMBI KHURD TAHDIDWANA

  NAGOR

68. VINOD KUMAR S/O ISWAR CHAND SHARMA, AGED ABOUT 40

  YEARS,    R/O    -     GAS           AGENCY   KE        PASS,,NAGAR

  ROAD,DEEG,BHARATPUR

69. YASHVEER SINGH S/O RAJVEER SINGH, AGED ABOUT 42

  YEARS,    R/O    -     GAS           AGENCY   KE        PASS,,NAGAR

  ROAD,DEEG,BHARATPUR.

70. HARVEER SINGH JAKHAR S/OMANOHAR SINGH JAKHAR aged

  about      38        years,           R/o     JAKHARON               KA

  BAS,JHARODMAULASAR,NAGAUR.

71. MAHENDRA SINGH CHOUHAN S/O BHANWAR SINGH , AGED

  ABOUT 38 YEARS, R/O - VILL. KANIWADA,POST OON,JALOR,

72. KANHA RAM S/O DAIRAJ RAM, AGED ABOUT 42 YEARS, R/O -

  VILL. RINIYA,MANDVI KALA,TIWRI,JODHPUR

73. SANJEEV KUMAR S/O SUJA RAM CUOUDHARY, AGED ABOUT 40

  YEARS,   R/O    -     P.NO      195,SECTOR         A,    SARASWATI

  NAGAR,BASNI ,JODHPUR

74. BHAGIRATH RAM S/O JAGMALARAM , AGED ABOUT 47 YEARS,

  R/O - A6/2 ,KHETESWAR NAGAR,KUDI BHAGTASANI,JODHPUR

75. MOOLARAM S/O KAPURARAM, AGED ABOUT 36 YEARS, R/O -

  VILL-BAGUNDA,POST NIMBALA,TAH AAHOR,JILA JALOR
                                  (38 of 51)
                                                                [ CW-7455/2016]



76. MANISH   KANSAWA S/O DHARMA RAM KANSAWA , AGED

  ABOUT      37        YEARS,    R/O          -   CATEL       FEED    PLANT       KE

  PASS,RAMPURA,LALGARH,BIKANER

77. OM   PRAKASH GODARA S/O MOHAN LAL GODARA, AGED

  ABOUT           37       YEARS,             R/O         -     VPO          BAZZU

  KHALSA,KOLAYAT,BIKANER

78. DR.ROHTAS PACHAR S/O LAXMI CHAND , AGED ABOUT 39

  YEARS, R/O - I-1,SHIKSHA VIBHAGIYA AAWAS,RAJKIYA T T

  COLLEGE KE PASS,BIKANER

79. MUKESH KUMAR GUPTA S/O MAHESH KUMAR GUPTA, AGED

  ABOUT 36 YEARS, R/O - 1E17 SUBHASH COLOY ,SHASTRI

  NAGAR,JAIPUR

80. DINESH KUMAR PUROHIT S/O LADU RAM PUROHIT , AGED

  ABOUT 42 YEARS, R/O - VPO GEGA KA KHERA,KOTRI.TAH

  KOTRI,BHILWARA

81. BAJRANG LAL KARWASRA S/O HARCHAND , AGED ABOUT 35

  YEARS, R/O - VPO GAHTTU ,TAH NOKHA ,BIKANER

82. GULAB CHAND PANWAR S/O GIRDHAR GOPAL, AGED ABOUT

  36     YEARS,    R/O    -     AARYA         BHAWAN      ,PATWAR       GHAR      KE

  PASS,KEKRI,AJMER

83. RAMLAL MEENA S/O RAMNATH, AGED ABOUT 37 YEARS, R/O -

  NAND VIHAR COLONY,ITI ROAD,AKLERA,JHALAWAR

84. PRAMOD MEENA S/O LAXMI NARAYAN MEENA , AGED ABOUT

  34 YEARS, R/O - VPO LEEMI ,TAH. KHANPUR,JHALAWAR
                             (39 of 51)
                                                     [ CW-7455/2016]



85. SATYENDRA SHARMA S/O KAILASH CHANDRA SHARMA, AGED

  ABOUT 43 YEARS, R/O - KALYAN KUNJ,PURANI SABJI MANDI

  KE PASS ,BASWA ROAD,BANDIKUI

86. CHANDRASHEKHAR NAGDA S/O , AGED ABOUT 37 YEARS, R/O

  - 145,CHOTA BEDLA,TAH-GIRWA,BADGANV,UDAIPUR

87. VEERMARAM S/O       MOTIRAM , AGED ABOUT 39 YEARS, R/O -

  SRI GANESH MANDIR KE PASS,MAHADEV NAGAR.BARMER

88. RAM PRATAP MEENA S/O MADAN LAL MEENA , AGED ABOUT 43

  YEARS,   R/O      -     D14-1,RAJNAGAR,PETROL            PUMP        KE

  PICHE,SAGAR ROAD,BIKANER

89. PIYUSH KUMAR ARAWAL S/O JAGDISHPRASAD AGRAWAL ,

  AGED ABOUT 39 YEARS, R/O - NAGORI MEDICAL STORE,BUS

  STAND,JAHAJPUR,BHILWARA

90. HANUMAN PRASAD RAIGAR S/O DEVA LAL RAIGAR , AGED

  ABOUT    36    YEARS,      R/O         -   B-117,NAGAR     PARISHAD

  COLONY,TONK

91. RAJESH PURI S/O CHANDRA PURI GOSWAMI, AGED ABOUT 36

  YEARS, R/O - VILL GUDA GUMAN SINGH,POST PADARLI,PALI

92. GURMEET SINGH S/O JIWAN SINGH , AGED ABOUT 45 YEARS,

  R/O - GSS AMARGARH,GANGANAGAR

93. PARAMJEET KAUR D/O AVTAR SINGH , AGED ABOUT 42 YEARS,

  R/O - GSS CHOHILA WALI,HANUMANGARH

94. VISHAN LAL RAIGAR S/O BHANWAR LAL RAIGAR , AGED

  ABOUT 39 YEARS, R/O - GSS DANTA,SRINAGAR,AJMER
                               (40 of 51)
                                                       [ CW-7455/2016]



 95. PRABHU DAYAL MAAN S/O LAXMI NARAYAN MAAN, AGED

      ABOUT 39 YEARS, R/O VPO - SHAYMPURA, VIA ACHROL,

      TEHSIL AMER, JAIPUR.

 96. YOGESH KUMAR SHARMA S/O RADHEY SHYAM SHARMA AGED

      ABOUT   41    YEARS,   R/O    BAG    KA    BALAJI,   KISHANGARH,

      RENWAL, SANBHAR, JAIPUR.

 97. RAMCHANDRA JAT S/O KALU RAM JAT, AGED ABOUT 40 YEARS,

      R/O VPO - VPO - KANWARPURA, GATHWARI,, AMBER, JAIPUR

98.   ARVIND BITHU S/O KISHAN SINGH BITHU, AGED ABOUT 40

      YEARS, R/O PITHO KA BAS, VPO - SINTHAG, BIKANER.

99.   UMA SHARMA D/O BABU LAL SHARMA AGED ABOUT 39 YEARS,

      R/O 164/297, PRATAP NAGAR, JAIPUR.

100. PRAMOD KUMAR SHARMA S/O GIRDHARI LAL SHARMA, AGED

      ABOUT AGED ABOUT 41 YEARS, R/O D- 254, PREM NAGAR,

      JHOTHWARA, JAIPUR.




                                                       .......Petitioners

                      VERSUS



 1. State of Rajasthan through The Secretary (School
      Education),

      Govt. of Rajasthan, Secretariat, Jaipur.



 2. The Director (Secondary Education), Education Department,
      Rajasthan, Bikaner.



                                                    ........Respondents
                           (41 of 51)
                                                [ CW-7455/2016]




IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN

              AT JAIPUR BENCH, JAIPUR



     S.B. CIVIL WRIT PETITION NO. 7459/ 2016



1. Mukesh Kumar Gupta S/o Ramanand Gupta, aged 41 years,

  R/o Shukla Colony, Tehsil Khandar, Distt. Sawai Madhopur
  (Raj.)

2. Ram Singh Meena S/o Nathu Lal Meena, aged 35 years, R/o

  House No.1/191, Housing Board Colony, Sawai Madhopur, Raj.

3. Jagdish Prasad Meena S/o Ram Lal Meena, aged 37 years, R/o

  17, Bagicha Colony, Adarsh Nagar, Sawai Madhour (Raj)

4. Zuber Ahmed S/o Laique Ahmed, aged 38 years, R/o Malarna

  Doonger, Distt. Sawai Madhopur, (Raj.)

5. Raj Kumari Meena D/o Radhey Shyam Meena, aged 35 years,

  R/o Adarsh Nagar "A", Bagichi, Sawai Madhopur (Raj.)

6. Ramraj Meena S/o Raved Mal Meena, aged 31 years, R/o

  Village Sukhanandpura, Post Sacholi, Tehsil Banswara (Raj.)

7. Madan Lal Meena S/o Hanuman Prasad Meena, aged 37 years,

  R/o Shersinghpura, Post Bhedola, Tehsil Chouth Ka Barwara,
  Distt. Sawaimadhopur.

8. Ram Prasad Sharma S/o Balmukand Sharma, aged 35 years,

  R/o C-27, Ashok Nagar, Tonk Road, Kherda, Sawai Madhopur
  (Raj.)

9. Ratan Lal Meena S/o Ramniwas Meena, aged 40 years, R/o V&P

  Jonla, Tehsil Choth Ka Barwada, Distt. Sawai Madhopur.

10. Bane Singh Meena S/o Jeetulal Meena, aged 44 years, R/o V&P

  Meena Baroda, Tehsil Gangapur City, Distt. Sawai Madhopur.

11. Moti Lal Meena S/o Kishan Lal Meena, aged 40 years, R/o V&P

  Barnala Tehsil Bamanwas, Distt. Sawai Madhopur.
                                (42 of 51)
                                                       [ CW-7455/2016]



                                                      .......Petitioners

                      VERSUS



  1. State   of    Rajasthan   through      The   Secretary     (School
     Education),

      Govt. of Rajasthan, Secretariat, Jaipur.



  2. The Director (Secondary Education), Education Department,
     Rajasthan, Bikaner.



                                            ........Respondents
_____________________________________________________
For Petitioner(s) : Sh. Vigyan Shah Adv.
For Respondent(s) : Sh. Sanjay Sharma Government Counsel
                    Sh. R.P. Saini Adv.
_____________________________________________________

             HON'BLE MR. JUSTICE AJAY RASTOGI

                               Order
10/02/2017

     Instant batch of petitions since involve common question on

facts and law, hence are being decided by the present order.

     The writ petitioners are those who were selected & appointed

vide order dt.13-9-2013, through open selection on the post of

Headmaster, Secondary School pursuant to advertisement dt.17-

2-2012,

     There is another batch of employees few of them are

impleaded as party respondents and represented by Sh. R.P. Saini

Adv. and they all are working as Lecturer School Education and

both the posts i.e. Headmaster, Secondary School & Lecturer,

School Education are included in the Schedule appended to the

the Rajasthan Education Service Rules,1970 ("Rules,1970) are the
                                    (43 of 51)
                                                                      [ CW-7455/2016]



feeder posts for promotion to the post of Principal, School

Education and the amendment came to be made by the

Government in exercise of power conferred by proviso to Art.309

of the Constitution of India vide notification dt.25-3-2015 in

Schedule-I appended to the said Rules and to be more particular

against serial no.1(a) of Group 'D' Section-II & serial no.1(b) of

Group 'D' Section-II with which we are presently concerned and

being relevant for the present purpose is quoted as under:-

         "3.    Amendment          of    Schedule-I.           In    Schedule-I
         appended to the said rules,-
         (i)    against   serial    number            1(a)     of    Group     'D'
         Section-II
         (a) in column number 3, for the existing expression
         "100% by promotion", the expression "33% by
         promotion from Headmaster Secondary School and
         67% by promotion from Lecturer School Education"
         shall be substituted.


         (ii)   against   serial        number        1(b)     of    Group     'D'
         Section-II.
         (a) in column number 3, for the existing expression
         "do", the expression "33% by promotion from
         Headmaster       Secondary             School       and      67%      by
         promotion from Lecturer School Education" shall be
         substituted.


     It may be noticed that the post of Principal, School Education

prior to the amendment notification dt.25-3-2015 was to be filled

on the ratio of 1:1 amongst the Lecturer, School Education and

Headmaster,     Secondary     School            but    after        the   amendment

notification dt.25-3-2015 the quota of Lecturer, School Education
                                (44 of 51)
                                                            [ CW-7455/2016]



became 67% and that of Headmaster, Secondary School of is

33%.

       It is informed to this Court that there were 3179 vacancies of

Principal, School Education determined for the year 2016-17 and

all who were eligible amongst the Lecturer, School Education/

Headmaster Secondary School & found suitable were promoted

vide order dt.29-4-2016 and when the vacancies still remain

unfilled,   the   department   in   the     interest   of   administration

considered it appropriate that let the remaining unfilled vacancies

of 2016-17 may be filled from the left out eligible candidates

leaving apart the quota which is reserved for Lecturer, School

Education/Headmaster, Secondary School as indicated from the

order dt.27-4-2016 Annx.14.

       At this stage the petitioners who are working as Headmaster,

Secondary School & were appointed after open selection vide

order dt.13-9-2013 approached this Court by filing of batch of writ

petitions with the grievance that the State Government could not

exceed 67% reserved for Lecturer, School Education of the total

sanctioned posts in the cadre of Principal, School Education and

what is being indicated from the order impugned dt.29-4-2016 the

State Government in its wisdom had proceeded that since

candidates from Headmaster, Secondary School against 33%

quota are not eligible as they have not completed three years of

service as on 1-4-2016 intended to consider the left out vacancies

of the Principal, School Education from the eligible candidates

working as Lecturer, School Education which indisputably be in
                                (45 of 51)
                                                       [ CW-7455/2016]



excess to their 67% quota.

     When the matter came up before the Court on the last date

of hearing on 23-9-2016, taking note of the complaint of the writ

petitioners   this   Court restrained the state authorities from

violating the quota rules and directed that the appointments by

way of promotion would not be made in excess to the quota

meant for them on the post of Principal, School Education and

obviously because of the restraint order, it was not left open for

the State Government to fill in excess of 67% quota reserved for

Lecturer, School Education.

     After notices of the present petitions came to be served,

reply has been filed by the State Government and a factual

statement has been made in para-IV of the reply which reads as

under :-

           "IV   That   secondary   school   Head   Masters    are
           promoted on the post of Principal which falls in
           group D-II which is filled by 67% from Lecturers
           and 33% from Secondary School Head Masters. It is
           also submitted that cadre strength of principal is
           10471 and 67% post becomes 7017 from School
           Lecturers and 33% post are 3454 for Secondary
           School Head Masters quota and out of which 2382
           principals are already have been working from the
           quota of Secondary School Head Masters. 1072
           vacancies are left vacant due to non availability of
           eligible candidates in promotion year 2016-17. It is
           humbly submitted that for promotion on the post of
           principal previously 5 years experience as working
           on the post of Sec. School Head Masters was
           mandatory which has been reduced to 3 years.
                                (46 of 51)
                                                          [ CW-7455/2016]



          Petitioners   have   been         appointed   vide   order
          dt.13.09.13 and it is clear that they have not
          completed experience 3 years on 1.4.2016 hence
          not eligible for consideration for promotion for post
          of principal. These petitioners have completed only
          probation period of 2 years."


      From the factual statement made by the respondent in their

reply of which reference has been made, the remaining vacancies

of Principal, School Education could not be filled from the feeder

post of Headmaster, Secondary School Education because of non-

availability of eligible candidates as they have not completed three

years of service as on the date of determination of vacancy i.e. 1-

4-2016 and it is not in dispute that as regards the quota reserved

for Lecturer, School Education is concerned (i.e. 67%) for

promotion to the post of Principal, School Education that has to be

filled in accordance with the Scheme of Rules,1970.

      The dispute raised by the writ petitioners is only in respect of

their eligibility which is to be considered by the State Government

in filling 33% quota reserved for Headmaster, Secondary School

for   promotion to the post of Principal, School Education for the

vacancy of the year 2016-17 because of non-availability of eligible

candidates in the feeder cadre post of Headmaster, Secondary

School the vacancies of Principal, School Education of the year

2016-17 could not be filled. As already observed because of

restraint order passed by this Court the quota has not been

exceeded so far.

      The submission of petitioners' counsel in substantiating their
                               (47 of 51)
                                                      [ CW-7455/2016]



consideration for the vacancy of 2016-17 that although they are

not eligible & holding three years experience in the feeder post of

Head Master, Secondary School as on 1-4-2016 but the State

Government in its wisdom has granted relaxation in experience to

the other posts appended in the Schedule attached to the Scheme

of Rules,1970 i.e. to Teacher Gr.II for their promotion to Head

Master Secondary School & District Education Officer for their

promotion to Deputy Director and submits that the State

Government is competent to grant relaxation in experience to the

extent of 1/3rd on account of non-availability of eligible candidates

for promotion and there appears no reason for the Government

not to consider & grant relaxation in the case of the Head Master,

Secondary School who fulfills all other condition of eligibility

except experience as on 1-4-2016, more so when the Director,

Secondary Education, Rajashtan, Bikaner vide letter dt.8-3-2016

has expressed to consider the case of Headmaster Secondary

School alike other candidates granting relaxation in experience to

the extent permissible and to make them eligible for promotion to

the post of Principal, School Education against the vacancy of the

year 2016-17.

     The defence of the respondents is that no-one can claim

relaxation in experience as a matter of right and it is for the

Government/appointing authority to independently examine the

nature of exigency in the given facts & circumstances if so arises

but when the matter last came up on 31-1-2017, this Court

directed the State Government to place on record the decision if
                              (48 of 51)
                                                   [ CW-7455/2016]



any being taken on the letter issued from the office of Director,

Secondary Education, Bikaner dt.8-3-2016 and in compliance

thereof the decision of the State Government dt.9-2-2017 has

been placed for perusal with the reasons assigned therein that the

Government has declined to grant relaxation in experience to the

employees   working   as   Headmaster,    Secondary   School         for

promotion against the vacancy of Principal, School Education for

the year 2016-17.

     Although there is no dispute that majority of the petitioners

were appointed vide order dt.13-9-2013 & after have reported to

duty will become eligible on completion of three years of service

against the vacancies of Principal, School Education to be

determined as on 1-4-2017 (vacancy of the year 2017-18).

     Sh. Vigyan Shah, counsel appearing for the petitioners

submits that although the decision taken by the Government has never been communicated and they want liberty from this Court to question the decision of the Government dt.9-2-2017 if so advised in the independent proceedings at the same time further submits that once it is mandated under the Scheme of Rules,1970 that inter-changeability is not permissible, the Government cannot exceed 67% or 33% as the case may be which has to be strictly followed from the feeder post of Lecturer, School Education and Headmaster, Secondary School for promotion to the post of Principal, School Education as per the quota prescribed under the Scheme of Rules,1970 and at least what is being indicated by the Government in its order dt.27-4-2016 is contrary to the Scheme (49 of 51) [ CW-7455/2016] of Rules,1970 and that can't be acted upon exceeding the quota reserved for Lecturer, School Education in making further promotion to the post of Principal, School Education against the vacancy of the year 2016-17.

Counsel for the State & also the added respondents represented by Sh. R.P. Saini Adv., jointly submits that the quota has not been exceeded and if the posts are lying vacant at least the Government can certainly make adhoc appointments and to whom no rights could be said to be conferred but it is not disputed that the quota of 67% & 33% amongst Lecturer, School Education & Headmaster, Secondary School has to be strictly adhered to and no inter-changeability is permissible from either of the quota under the scheme of Rules,1970.

As regards the order dt.27-4-2016 is concerned counsel for the State submits that although list was prepared but it was never acted upon and informed to this Court that the State Government never intended to exceed the quota of 67% & 33% respectively reserved for feeder cadre post of Lecturer, School Education & Headmaster, Secondary School for promotion to the post of Principal, School Education as envisaged under the Scheme of Rules,1970 and this Court also finds substance that under the Scheme of Rules,1970 inter-changeability of respective quota 67% & 33% is not permissible and the State Government is under obligation to fill the post of Principal, School Education strictly in accordance with the respective quota reserved from feeder cadre post of Lecturer, School Education & Headmaster, Secondary (50 of 51) [ CW-7455/2016] School i.e. in the ration of 3:1 under the Scheme of Rules,1970.

The submission of petitioners' counsel for seeking relaxation in experience to make them eligible for promotion to the post of Principal, School Education against the vacancy of the year 2016- 17, although the Director, Secondary Education, Rajasthan, Bikaner has sent a letter to the State Government dt.8-3-2016 but the Government on appraisal of the relevant material declined to grant relaxation in experience vide order dt.9-2-2017 and since it is not the subject matter of challenge in the instant proceedings, this Court considers it appropriate to grant liberty to the petitioners to challenge in the independent proceedings if so advised.

Counsel for petitioners further submits that the majority of the petitioners would become eligible for the vacancy to be determined on 1-4-2017 (vacancies of the year 2017-18) at least the State Government may be directed to convene DPC for promotion to the post of Principal, School Education for the year of vacancy 2017-18 at the earliest possible and consider candidature of the eligible persons for promotion to the post of Principal, School Education from the respective categories in accordance with law.

This Court finds substance that the promotions are always expected to be made more so when good number of vacancies remain unfilled because of non-availability of the eligible teachers for the 2016-17, it is expected from the State Government to hold the DPC for the year 2017-18 and fill the vacancies of Principal, (51 of 51) [ CW-7455/2016] School Education keeping in view the quota reserved for Lecturer, School Education & Headmaster, Secondary School of 67% & 33% respectively strictly in accordance with the Scheme of Rules,1970 expeditiously.

With these directions/observations, the batch of petitions stands disposed of. Copy of order be separately placed in each file.

(AJAY RASTOGI)J. Shekhawatvs(S-357-360)