Rajasthan High Court - Jaipur
Mahendra Kumar Sharma&Ors; vs State (Education Department)Ors on 10 February, 2017
Author: Ajay Rastogi
Bench: Ajay Rastogi
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JAIPUR BENCH, JAIPUR
S.B. CIVIL WRIT PETITION NO. 7455/ 2016
1. MAHENDRA KUMAR SHARMA S/O DAMODAR LAL SHARMA
AGED ABOUT 35 YEARS, RESIDENT OF D-
5,GOVERDHANPURI, GALATA GATE,JAIPUR
2. NEETU YADAV D/O RAJKUMAR YADAV ,AGED ABOUT 39
YEARS, RESIDENT OF ADARSH NAGAR, AJMER- 305001
3. ANKIT KUMAR VAISHNAV S/O RAMSWAROOP VAISHNAV AGE-
35 YEARS RESIDENT OF E-78 BALDEV NAGAR AJMER
4. RAJESH KUMAR S/O JAGAT RAM SHARMA, AGED ABOUT 42
YEARS, RESIDENT OF H.NO 50 PRAGATI NAGAR BLOCK -A.
KOTRA AJMER RAJASTHAN 30500L
5. DEVENDRA KUMAR MOCHI S/O SANWER LAL, AGED ABOUT
34 YEARS, RESIDENT OF, SADAR BAZAR BHINAI.
DIST.-AJMER. PIN CODE 305622
6. YOGESH ACHARYA S/O PURUSHOTTAM ACHARYA , AGED
ABOUT 35 YEARS, RESIDENT OF PRANHERA , DISTRICT
AJMER
7. ABHA JAIN D/O DILIP KUMAR JAIN, AGED ABOUT 37 YEARS,
RESIDENT OF , 109-A LIC COLONY VAISHALI NAGAR AJMER
8. REKHA SHARMA D/O OM NARAYAN SHARMA AGED ABOVE 43
NEAR RAJENDRA SCHOOL PAHAR GANJ AJMER
9. JAISHREE RATHORE D/O SURENDRA SINGH RATHORE, AGED
ABOUT 37 YEARS, RESIDENT OF , BADA RAWLA.SANOD
TEH.NASIRABAD AJMER
10. BAJARANG LAL DEHRU S/O CHOTH RAM DEHRU, AGED
ABOUT 44 YEARS, RESIDENT OF , 763/49 VEDA VIHAR
COLONY, LOHAKHAN,AJMER
11. MADHUMATI VAISHNAV D/O RAMKISHAN VAISHNAV, AGED
ABOUT 36 YEARS, RESIDENT OF , SUMER NAGAR , AJMER
ROAD , KISHANGARH.
12. JAISINGH MEENA S/O RAMKARAN MEENA, AGED ABOUT 38
YEARS, RESIDENT OF , VILL. GOPALPURA POST SADARA TEH.
SAWAR DIST. AJMER PIN 305407
13. PRAKASH JANGID S/O SH. RANGLAL JANGID, AGED ABOUT
36 YEARS, RESIDENT OF , VPO.- JOTAYAN VIA. -TANTOTI
DIST. -AJMER (RAJ.) PIN.- 305627
14. MANJU CHOUDHARY D/O DHARUMAL CHOUDHARY, AGED
ABOUT 35 YEARS, RESIDENT OF , 1536/1 PASAND NAGAR
AJMER
(2 of 51)
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15. RANJU JAIN D/0 DR S.M.KHAMESHARA, AGED ABOUT 45
YEARS, RESIDENT OF , C-223 PANCHSHEEL COLONY ,
MAKERWALI ROAD,AJMER
16. LAXMAN SINGH RAWAT S/O CHHOGA SINGH RAWAT , AGED
ABOUT 38 YEARS, RESIDENT OF , VILLAGE..KAJIPURA
FOYSAGAR ROAD.POST...CRPF..GC.2 DIST ..AJMER
17. BHANWAR LAL REGAR S/O NATHU LAL REGAR, AGED ABOUT
37 YEARS, RESIDENT OF , V/P KADERA THE- KEKRI DIST-
AJMER 305405
18. MUKESH KUMAR SEN S/O KRISHAN GOPAL SEN, AGED ABOUT
36 YEARS, RESIDENT OF , V.P.O. KADERA THE-KEKRI DIST-
AJMER 305405
19. RADHEYSHYAM KUMAWAT S/O GHASIRAM KUMAWAT, AGED
ABOUT 39 YEARS, RESIDENT OF , BOHARA COLONY KEKRI
DIST-AJMER 305404
20. PRADEEP KUMAR SHARMA S/O BHAGWAN SHAY SHARMA,
AGED ABOUT 45 YEARS, RESIDENT OF , HOUSE NO 30
BEHIND BUS STAND, CHHABRA COLONY, MADANGANJ
KISHANGARH, AJMER
21. ARCHANA VAISHNAVE D/O NAND KISHORE VAISHNAVE,
AGED ABOUT 37 YEARS, RESIDENT OF , 41, CHOUDHARY
COLONY, VAISHALI NAGAR , AJMER 305001
22. HARI NARAYAN CHOUDHARY S/ O. BALU RAM CHOUDHARY.
AGED ABOUT 38 YEARS. RESIDENT OF VILLAGE DAYALPURA
TAH. DUDU DIST. JAIPUR
23. KARUNA TIGAYA D/O PREM CHAND TIGAYA, AGED ABOUT 36
YEARS, RESIDENT OF , A-265 CHANDRAVARDAI NAGAR AJMER
24. ASHA BARESA D/O BHANU LAL, AGED ABOUT 45 YEARS,
RESIDENT OF , SANATAN DHARM SABHA COLONY, MILL GATE ,
BEAWAR, DIST-AJMER
25. RAJESH KUMAR SHILPKAR S/O CHHITAR MAL SHILPKAR
AGED 43 YRS ,6 GOVIND DEV JI KI GALI,MURTI MOHALLA
TODARAISINGH ,TONK RAJ.
26. BADRI LAL JAT S/O GHASI LAL JAT, AGED 41 YRS ,VPO
BAMOR TEH DEOLI DISTT TONK RAJ.
27. PANKAJ KUMAR VJAY S/O GHANSHYAM VIJAY ,AGED 39
YRS ,B-15 ADARSH NAGAR TONK
28. RAJU LAL YADAV S/O JAGDISH YADAV, AGED 45YRS, VPO
MANDAWAR TEH AND DISTT TONK
29. SUNIL KUMAR JAIN S/O SURAJ MAL JAIN, AGED 39 YRS , VPO
NAGARFORT TEH DOONI DISTT TONK RAJ
30. DHARAM RAJ GURJAR S/O RAMPHOOL GUJAR ,AGED 37
YRS,VILLAGE UNTITANA POST GHANS TEHSIL AND DISTT
TONK RAJ.
31. HEMANT DIXIT S/O BRIJMOHAN SHARMA, AGED 37 YRS
,OMPRAKASH MARG BADA TAKHTA TONK RAJ.
(3 of 51)
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32. MANISHA MEENA D/O MOTI LAL MEENA , AGED 35 YRS ,VPO
BILOTA TEH UNIYARA DISTT TONK
33. SHEO PRASAD MEENA S/O BHAWAN MEENA , AGED 35 YRS,
VILLAGE NAWABPURA POST MEHANDWAS TEHSIL AND DISTT
TONK RAJ
34. GOPAL LAL MEENA S/O RATAN LAL MEENA, AGED 34 YRS , VPO
BARWAS TEH TODARAISINGH DISTT TONK RAJ
35. SATYA PRAKASH GUPTA S/O RAJENDRA PRASAD GUPTA, AGED
33 YRS, 2/454 RHB TONK RAJ
36. BHAGIRATH MEENA S/O HARINARAYAN MEENA, AGED 43 YRS,
VILLAGE FATEHGANJ POST RUPPURA TEH UNIYARA DISTT
TONK RAJ.
37. REENA SHARMA D/O SATYA NARAYAN SHARMA, AGED 38 YRS,
AKASH DEEP COLONY ,DEOLI TONK RAJ.
38. RASHMI JAYASWAL D/O SURESH KUMAR ,AGED 38 YRS, B24,
PATEL NAGAR ,DEOLI DISTT TONK RAJ.
39. MAHESH KHATANA S/O LADURAM GURJAR, AGED 34 YRS , VPO
DEOLI DISTRICT TONK RAJ.
40.0 KRISHNA GOPAL MALI S/O BALU LAL MALI, AGED 40 YRS, VPO
NASIRDA TEH.DEOLI DISTT TONK RAJ.
41. HEMANT CHANDOLIYA D/O SURAJ MAL CHANDOLIYA, AGED 33
YRS, 149, PRATAP NAGAR JAIPUR RAJ.
42. VIJAY PAL SINGH S/O RAMJI LAL CHOUDHARY, AGED 42YRS ,
VPO KAKOR. TEH UNIYARA DISTT TONK RAJ.
43. RAMKHILADI MEENA S/O CHATRU LAL MEENA, AGED 39 YRS,
VILLAGE BHANOLI POST PIPALWARA TEH.BONLI DISTT
SAWAIMADHOPUR RAJ.
44. RAM BHAJAN GURJAR S/O RAMPHOOL GURJAR, AGED 47 YRS,
STREET NO. 2 DEEN DAYAL COLONY, NEWAI DISTT TONK RAJ.
45. UMESH KUMAR SHARMA S/O SHRI RAMGOPAL SHARMA AGED
ABOUT 37 RESIDENT OF 425, NAND VIHAR
COLONY,BASSI,JAIPUR
46. BABITA RAHAR W/O SHRI PANKAJ KUMAR AGED ABOUT 36
YEARS, RESIDENT OF 76, BHARTI DAFTAR, WARD 5, JHUNJHUNU
47. ANIL JEVARIYA S/O VED PRAKASH JEVARIYA AGED ABOUT 34
YEARS, RESIDENT OF A-335, RAMNAGARIYA, JAGATPURA,
JAIPUR
48. ANITA VERMA D/O SHRI KUSHAL CHAND VARMA REGIDENT OF
3, KAMLA VIHAR, WARD 24, TEH. SANGANER,JAIPUR
49. SHREE RAM JANGID S/O HARI NARAYAN JANGID AGE 32 VILL. &
POST- MAHAR KALAN, CHOMU, JAIPUR
(4 of 51)
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50. SHIVPAL YADAV S/O MAHADEV PRASAD YADAV AGE 36 VILL. &
POST- KARIRI, VIA- KHEJROLI, SHAHPURA, JAIPUR
51. SONU SHARMA D/O RAJA RAM SHARMA AGE 32 F-1, S-8, RPA
ROAD, SANJAY COLONY, JAIPUR
52. SUBHASH SHARMA S/O RAM CHANDRA SHARMA AGE 39
VILLAGE- GOPALPURA, POST- MARKHI, VIA- AMARSAR, JAIPUR
53. PREM KANWAR PALAWAT D/O MOHAN SINGH PALAWAT AGE 34
HANUMAN NAGAR, NEAR RAILWAY STATION, GOVINDGARH,
JAIPUR
54. SHANKAR LAL JANGID S/O KANHAIYA LAL JANGID AGE 41
BEHIND CHOMU TEHSIL BHAWAN, DHOLI MANDI, CHOMU,
JAIPUR
55. JAGDISH PRASAD MANAWAT S/O GOPAL NARAYAN MANAWAT
AGE 46 NEAR POWER HOUSE, RAINWAL ROAD, CHOMU, JAIPUR
56. PRAKASH MANAWAT/ GOVIND NARAYAN MANAWAT AGE 42 NEAR
POWER HOUSE, RAINWAL ROAD, CHOMU, JAIPUR
57. DURGAWATI MEENA D/O ROOD MAL MEENA AGE 35 VILL. &
POST CHEETHWADI , VIA- MORIJA , JAIPUR
58. SAJANI CHAUDHARY D/O CHIMAN SINGH CHAUDHARY AGE 42
AAO OFFICE, NEAR MAHESHWARI PETROL PUMP, CHOMU,
JAIPUR
59. RAM PIYARI OLA D/O SITARAM OLA AGE 35 OLD KI DHANI,
POST- SHISHU, SIKAR
60. MAHESH KUMAR SHARMA S/O NAND KISHORE SHARMA AGE 39
VILLAGE- JALALPUR, POST- ARANIYA, VIA- MEHROLI, SIKAR
(5 of 51)
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61. MAHESH KUMAR BUNKAR S/O KAJOD MAL BUNKAR AGE 37
VILLAGE- KHOJAWALA, POST-GHASIPURA, SHAHPURA, JAIPUR
62. SATYANARAYAN GOYAL S/O SAGAR MAL GOYAL, AGED 41
YEARS, 44-C VIJAY BARI PATH NO.7, JAIPUR
63. VIJENDRA SINGH KAVIA S/O BHAWANI SINGH KAVIA,AGED
38YEARS ,SEWAPURA, AMER , JAIPUR
64. SITARAM KANSOTIA S/O RAMESHWAR LAL KANSOTIA ,AGED,
40YEARS, BOYTAWAL , BENAR, JHOTWARA, JAIPUR
65. RAMJILAL DADRWAL S/O RAMNIWAS DADRWAL ,AGED 34YEARS
, KANWARPURA , AMER, JAIPUR
66. RAM NARAYAN KUMAWAT S/O SHRI LAL KUMAWAT AGED 40
RESIDENT OF GUDHA BAIRSAL,DUDU,JAIPUR
67. UMA SARAN D/O SURENDRA SINGH DULAR,AGED 52YEARS, C-
153, DASHRATH MARG HANUMAN NAGAR JAIPUR
68. MANJU SONI D/O BHIKAM CHAND SONI ,AGED 46YEARS, KHA
-55BHAWANI NAGAR SIKAR ROAD JAIPUR
69. CHANDRAKANT RAMAWAT S/O BADRI DAS RAMAWAT AGED
ABOUT 38 RESIDENT OF RAMDEV COLONY JALORE
70.JAGDISH KUMAR S/O VENARAM AGED ABOUT 38 RESIDENT OF
RAMDEV COLONY JALORE
71. ARCHANA D/O MOHANLAL AGED ABOUT 32 RESIDENT OF
AADARSH COLONY, JALORE
72.SANDEEP KUMAR S/O MAHAVEER PRASAD AGED ABOUT 34
RESIDENT OF V/P-BHOJASAR,DIST-JHUNJHUNU
73.MOOLA RAM S/O KAPURA RAM AGED ABOUT 36 RESIDENT OF V-
BAGUNFA,POST-NIBMLA,AHORE,DIST-JALORE
74.PUSHPENDRA SINGH S/O MADAN SINGH AGED ABOUT 34
RESIDENT OF V-THUMBA,POST-PADARLI,DIST-JAORE
75.BABURAM S/O MOTA RAM AGED ABOUT 43 RESIDENT OF V/P -
SANWARA AHORE DIST-JALORE
76.NARAYAN LAL CHOUDHARY S/O NATHA RAM CHOUDHARY AGED
ABOUT 38 RESIDENT OF V/P-KHARA TEH-AHORE
77.VACHANA RAM S/O SAWA RAM AGED ABOUT 49 RESIDENT OF
V/P-KAMBA, AHORE DIST-JALORE
78.LEENA D/O SHYAM SUNDAR AGED ABOUT 35 RESIDENT OF
8,NIMBADISERI AHORE,DIST-JALORE
79.PARBATA RAM S/O LEELA RAM AGED ABOUT 39 RESIDENT OF
V/P-BORVADA TEH-SAYLA DIST-JALORE
80.SANJAY KUMAR SOMRA S/O RAWAT SINGH SOMRA AGED ABOUT
41 RESIDENT OF V/P-MOISADDA TEH-BUHANA DIST JALOR
81.ASHOK KUMAR S/O HARI NARAYAN AGED ABOUT 38 RESIDENT
OF V/P-KALAKHARI DIST-JHUNJHUNU
82.BHARAT LAL MEENA S/O BUDDHARAM AGED ABOUT 33
RESIDENT OF V/P-BABHRASULPURA DIST JAIPUR
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83. RAJESH JOSHI S/O KANHAYA LAL JOSHI, AGED ABOUT 35
YEARS, RESIDENT OF BEHIND SATYANARAYAN TEMPLE,
PAREEK CHOWK,BIKANER
84. CHANDRA KIRAN PANWAR D/O RAMGOPAL PANWAR, AGED
ABOUT 36 YEARS, RESIDENT OF 3/14, M P COLONY, BIKANER
85. AJAY GODARA S/O RAMESHWAR LAL GODARA, AGED ABOUT
35 YEARS, RESIDENT OF GALI NO. 09, PURANI SHIV BARI
ROAD, AMBEDKAR COLONY, BIKANER
86. MAHENDRA SINGH SHEKHAWAT S/O VIJAY SINGH, AGED
ABOUT 33 YEARS, RESIDENT OF GALI NO. 2-
B,RAMPURA,LALGARH, BIKANER
87. SANGEETA TAK D/O KANWAR LAL TAK, AGED 39 YEARS,
RESIDENT OF BEHIND HANUMAN TEMPLE,GOPESHWAR
BASTI , BIKANER
88. UMARAW KANWAR D/O GOVIND SINGH, AGED ABOUT 35
YEARS, RESIDENT OF B-87A KANTA KHATURIA COLONY,
BIKANER
89. SHAMEEM PARIHAR D/O AYUB ALI PARIHAR, AGED ABOUT
35 YEARS, RESIDENT OF BEHIND SPORTS SCHOOL, INDIRA
COLONY, BIKANER
90. ANITA DOCHANIA D/O DHARAM PAL SINGH, AGED ABOUT
35 YEARS,RESIDENT OF 6-C-19 (OLD SCHEME),JNV
COLONY,BIKANER (RAJ.)
91. KAVITA ARORA D/O OMPRAKASH ARORA, AGED ABOUT 35
YEARS, RESIDENT I-D-22 JNV COLONY , BIKANER
92. VEENA GAHLOT D/O RAMDEV GAHLOT,AGED ABOUT 35 YEARS,
RESIDENT OF B-3-417 SUDARSHNA NAGAR , BIKANER
93. VIJAY BHAN S/O RAMSWAROOP, AGED ABOUT 42 YEARS,
RESIDENT OF GOVT. SEC. SCHOOL. LODERA, SRI
DUNGARGARH, BIKANER
94. MANOJ GUPTA S/O HANSRAJ GUPTA, AGED ABOUT 36 YEARS,
RESIDENT OF 9 RANA PRATAP COLONY, SRI GANGANAGAR
95. CHANDRAHAS MEGHVANSHI S/O MUKANA RAM,AGED ABOUT 36
YEARS, RESIDENT OF SARVODAYA BASTI , BIKANER
96. OMPRAKASH S/O MOHANLAL, AGED ABOUT 37 YEARS,
RESIDENT OF SARVODAYA BASTI , BIKANER
97. VIMLA GURJAR D/O LAL CHAND GURJAR,AGED ABOUT 32
YEARS,RESIDENT OF WARD NO. 20, ADSAR BASS, SRI
DUNGARGARH, BIKANER
98. KANTA CHHABA D/O HARISH CHANDRA CHHABA,AGED ABOUT
37 YEARS,RESIDENT OF MODERN MARKET, BIKANER
99. LALITA VERMA D/O GORDHAN RAM VERMA,AGED ABOUT 42
YEARS,RESIDENT OF B-3/4, PATEL NAGAR, BIKANER
100. ANITA CHOUDHARY D/O BHERARAM CHOUDHARY, AGED
ABOUT 37 YEARS, RESIDENT OF NINAN,BHADRA,DISTRICT-
HANUMANGARH
(7 of 51)
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101. NATHURAM S/O NORANG RAM GODARA,AGED ABOUT 38
YEARS, RESIDENT OF CHAIYA,RAWATSAR,DISTRICT-
HANUMANGARH
102. MANJU SAHARAN D/O BHAGWANT SINGH,AGED ABOUT 40
YEARS, RESIDENT OF SURYANAGAR GALI NO 5,DISTRICT-
HANUMANGARH
103. RAJNI BUBBER D/O MURARILAL BUBBER,AGED ABOUT 40
YEARS, RESIDENT OF PURAN NAGAR WARD NO 15
HMO,DISTRICT-HANUMANGARH
104. SUMITRA CHAUDHARY D/O MADAN LAL,AGED ABOUT 36
YEARS, RESIDENT OF WARD 12 MADINA MASZID K PASS
BHADRA,DISTRICT-HANUMANGARH
105. ANSUYA BHADU D/O JAGDISH PRASAD BERER,AGED ABOUT
41 YEARS, RESIDENT OF WARD 23,PILIBANGA,DISTRICT-
HANUMANGARH
106. RAMJEE LAL S/O KANHA RAM,AGED ABOUT 37 YEARS,
RESIDENT OF JASNA,NOHAR,DISTRICT-HANUMANGARH
107. RAJESH KUMAR S/O DEVILAL,AGED ABOUT 37 YEARS,
RESIDENT OF GOLUWALAN SIHAGAN,PILIBANGA,DISTRICT-
HANUMANGARH
108. REETU SETHI D/O VIJAY KUMAR SETHI,AGED ABOUT 38
YEARS, RESIDENT OF STREET NO 4 INDRA COLONY
HMO,DISTRICT-HANUMANGARH
109. PREM KUMAR S/O MANROOP,AGED ABOUT 42 YEARS,
RESIDENT OF CHAK HARIPURA,DISTRICT-HANUMANGARH
110. SUNITA KUMARI D/O DALEEP SINGH,AGED ABOUT 37 YEARS,
RESIDENT OF WARD NO 28 BHADRA,DISTRICT-
HANUMANGARH
111. RAJENDRA KUMAR S/O KRISHAN LAL MARWAR,AGED ABOUT
35 YEARS, RESIDENT OF WARD NO 7,10 SDS,DISTRICT-
GANGANAGAR
112. JAGJEET SINGH S/O JAGTAR SINGH,AGED ABOUT 36 YEARS,
RESIDENT OF WARD NO
5SATIPURA,HANUMANGARH,DISTRICT-HANUMANGARH
113. SUMAN CHAUDHARY D/O BHARAT SINGH CHAUDHARY,AGED
ABOUT 39 YEARS, RESIDENT OF WARD NO 4
BHARWANA,BHADRA,DISTRICT-HANUMANGARH
114. INDRAJ S/O SULTAN RAM,AGED ABOUT 45 YEARS, RESIDENT
OF WARD NO 9 SANGARIA,DISTRICT-HANUMANGARH
115. NIRMALA KUMARI D/O DESHRAJ,AGED ABOUT 42 YEARS,
RESIDENT OF GALI NO 4 NAI ABADI HMO,DISTRICT-
HANUMANGARH
116. SWETA CHAUDHARY D/O MAHIPAL SINGH GADHWAL,AGED
ABOUT 39 YEARS, RESIDENT OF GALI NO 9 NAI ABADI
HMO,DISTRICT-HANUMANGARH
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117. POONAM KUMARI JADON D/O VEERPAL SINGH,AGED ABOUT
38 YEARS, RESIDENT OF WARD NO 28 HMO,DISTRICT-
HANUMANGARH
118. MOHAN SINGH S/O KULDEEP SINGH,AGED ABOUT 41 YEARS,
RESIDENT OF WARD NO 21 SANGARIA,DISTRICT-
HANUMANGARH
119. SHIV KUMAR S/O RAMSWAROOP BISHNOI,AGED ABOUT 39
YEARS, RESIDENT OF SHERENKA,TIBBI,DISTRICT-
HANUMANGARH
120. REVENT RAM S/O MOHANLAL,AGED ABOUT 38 YEARS,
RESIDENT OF DABLI MOLVI,DISTRICT-HANUMANGARH
121. RAJENDRA SINGH S/O BANBARI LAL VERMA,AGED ABOUT 39
YEARS, RESIDENT OF BHUKARKA,NOHAR,DISTRICT-
HANUMANGARH
122. DARSHNA KUMARI D/O JAI SINGH,AGED ABOUT 37 YEARS,
RESIDENT OF WARD NO 17 SHYOPURA
BASS,BHADRA,DISTRICT-HANUMANGARH
123. DEV SINGH S/O BANSHI DHAR,AGED ABOUT 36 YEARS,
RESIDENT OF GORKHANA,NOHAR,DISTRICT-HANUMANGARH
124. RAJENDRA KUMAR S/O BHAGWAN DASS,AGED ABOUT 43
YEARS, RESIDENT OF GALI NO 4 NAI ABADI HMO,DISTRICT-
HANUMANGARH
125. VINOD KUMAR POONIA S/O GOPI RAM,AGED ABOUT 40
YEARS, RESIDENT OF D 190 CIVIL LINE HMH,DISTRICT-
HANUMANGARH
126. LAL CHAND S/O MANI RAM,AGED ABOUT 40 YEARS, RESIDENT
OF CHAK 16 MD MUNDA ,DISTRICT-HANUMANGARH
127. MANOJ KUMAR S/O MANGILAL,AGED ABOUT 40 YEARS,
RESIDENT OF WARD NO 18 HMO,DISTRICT-HANUMANGARH
128. BHANI RAM S/O DEVI LAL,AGED ABOUT 40 YEARS, RESIDENT
OF CHAK 13SPD,PILIBANGA,DISTRICT-HANUMANGARH
129. SUNITA RANI KHUNGAR D/O CHARANJEET SINGH
KHUNGAR,AGED ABOUT 36 YEARS, RESIDENT OF HPUSE NO
13 WARD NO 15,DISTRICT-HANUMANGARH
130. HARVINDER SINGH S/O GURDEEP SINGH,AGED ABOUT 38
YEARS, RESIDENT OF AMARPURA,SADULSAHAR,DISTRICT-
GANGANAGAR
131. INDRAJ PAL YADAV S/O HANUMAN PRASAD,AGED ABOUT 38
YEARS, RESIDENT OF MANIWALI,SADULSAHAR,DISTRICT-
GANGANAGAR
132. SAROJ SOLANKI D/O DVARKA PRASAD,AGED ABOUT 38
YEARS, RESIDENT OF RANI SAR BASS MS COLLEGE K
PICHE,DISTRICT-BIKANER
133. GAURAV NAGPAL S/O MANOHAR LAL, AGED ABOUT 37 YEARS,
RESIDENT OF WARD NO 18 NAJDEEK CANAL COLONY
SANGARIA , DISTRICT - HANUAMANGARH
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134. MANOJ GUPTA S/O HANS RAJ GUPTA , AGED ABOUT 37 YEARS,
RESIDENT OF 9 ,RANA PARTAP COLONY , SRIGANGANAGAR,
DISTT- SRIGANGANAGAR
135. RAKESH KUMAR S/O PRITAM CHAND, AGED ABOUT 34 YEARS,
RESIDENT OF VPO -KALIYAN, DISTT -SRIGANGNAGAR
136. HARPAL SINGH S/O PREM SINGH, AGED ABOUT 40 YEARS,
RESIDENT OF 70 A BLOCK, WARD NO 20 , SRIKARANPUR,
DISTT -SRIGANGANAGAR
137. KEWAL SINGH S/O JAGDEV SINGH, AGED ABOUT 40 YEARS,
RESIDENT OF 39 H BURGWALA, TEH KARANPUR , DISTT-
SRIGANGANAGAR
138. AMIT BATRA S/O SANTOSH KUMAR, AGED ABOUT 33YEARS,
RESIDENT OF 17 F BLOCK , KARANPUR, DISTT-
SRIGANGANAGAR
139. DHARM SINGH S/O MANFOOL SINGH AGED ABOUT 36
YEARS, RESIDENT OF 54 A BLOCK . SADULSHAHAR ,
DISTT- SRIGANGANAGAR
140. CHIRANJI LAL PARIK S/O OM PRAKASH PARIK AGED ABOUT
40 YEARS, RESIDENT OF WARD 9 MEHTAB COLONY
GHARSANA, DISTT- SRIGANGANAGAR
141. GURCHARAN SINGH SANDHU S/O JASVEER SINGH AGED
ABOUT 39YEARS, RESIDENT OF VPO-2KM TEH-
GHARSANA,DISST- SRIGANGANAGR
142. NAVAL KUMAR MADAAN S/O MADAN LAL MADAAN AGED
ABOUT 36YEARS, RESIDENT OF WARD NO. 9 , SADUL
SHAHAR DIST. SRI GANGANAGAR RAJ. PIN-335062
143. KULDEEP YADAV S/O GOPI RAM AGED ABOUT 35 YEARS,
RESIDENT OF 7LL, VPO 5LL, DISTT- SRIGANGANAGAR
144. PAWAN SARASWAT S/O MAHAVIR PARSAD AGED ABOUT 38
YEARS, RESIDENT OF NEAR GOVT HOSPITAL,
SURATGARH, DISTT SRIGANGANAGAR
145. VINOD POONIA S/O GANGARAM , AGED ABOUT 33YEARS,
RESIDENT OF 52NP ,VPO -BAGICHA, THE-
RAISINGHNAGAR,DIST- SRIGANGANAGAR
146. SAVITA JAGGA D/O ISHWARDUTT JAGGA ,AGED ABOUT 36
YEARS, RESIDENT OF WARD 11, 456 A BLOCK,
PADAMPUR,DISTT- SRIGANGANAGAR
147. GURIQBAL SINGH S/O HARPAL SINGH ,AGED ABOUT 34
YEARS, , RESIDENT OF 6-T-20, JAWAHAR NAGAR,
DISTT SRIGANGANAGAR
148. SAROJ BISHNOI D/O BISHAN DUTT , AGED ABOUT 41YEARS,
RESIDENT OF SF-2, RIDHI SIDHI -I, DISTT
SRIGANGANAGAR
149. SUKHDEEP KAUR D/O GURVINDERSINGH , AGED ABOUT 39
YEARS, RESIDENT OF GURUNANAK COLONY,WARD 16,
3STR,NEW MANDI GHARSANA,DIST- SRIGANGANAGR
(10 of 51)
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150. NAMRATA SHARMA D/O NAND LAL SHARMA, AGED ABOUT 38
YEARS, RESIDENT OF 4C7A,JAWAHAR NAGAR
SRIGANGANAGAR
151. KULDEEP KUMAR S/O JAGIRI RAM, AGED ABOUT 38 YEARS,
RESIDENT OF VPO- SAMEJA KOTHI, RAISINGHNAGAR,
DIST- SRIGANGANAGAR
152. SANT LAL S/O KHYALI RAM, AGED ABOUT 38 YEARS,
RESIDENT OF VPOBAGICHA,THE-RAISINGHNAGAR,DISTT-
SRIGANGANAGAR
153. NEERAJ KUMARI D/O RAJJAN SINGH, AGED ABOUT 41 YEARS,
RESIDENT OF LUDHAWAI, DIST: BHARATPUR.
154. BABITA CHOUDHARY D/O TEJ SINGH, AGED ABOUT 43 YEARS,
RESIDENT OF KRISHNA NAGAR, BHARATPUR.
155. SANJAY KUMAR VERMA S/O BHAJAN LAL VERMA, AGED ABOUT
39 YEARS, RESIDENT OF BADANGARH, DEEG, DISTT-
BHARATPUR.
156. GABBAR SINGH S/O RAM KHILADI, AGED ABOUT 39 YEARS,
RESIDENT OF SEWAR, DIST- BHARATPUR.
157. SUNIL KUMAR AGRAWAL S/O PRAKASH CHAND, AGED ABOUT
33 YEARS, RESIDENT OF DEEG, DIST- BHARATPUR.
158. DEENDAYAL TIWARI S/O OMPRAKASH TIWARI, AGED ABOUT
40 YEARS, RESIDENT OF GOPAL GARH MOHALLA, BHARATPUR.
159. MAHESH KUMAR S/O SOVRAN SINGH, AGED ABOUT 36 YEARS,
RESIDENT OF BAROLI CHOTH, DEEG, DISTT- BHARATPUR.
160. LOKESH GUPTA S/O MAHESH CHAND, AGED ABOUT 36 YEARS,
RESIDENT OF SOORAJ MAL NAGAR, BHARATPUR.
161. LAXMI NARAYAN J HA S/O RAMESHWAR JHA, AGED ABOUT 42
YEARS, RESIDENT OF SANJAY NAGAR, BHARATPUR.
162. MUKESH KUMAR S/O GOPAL PRASAD, AGED ABOUT 37 YEARS,
RESIDENT OF SHIV NAGAR, BHARATPUR.
163. NEERAJ KUMAR DHAKAD S/O FOOL SINGH DHAKAD, AGED
ABOUT 35 YEARS, RESIDENT OF VEERMAPURA, BAYANA, DIST-
BHARATPUR.
164. HARENDRA SINGH RAJPOOT S/O RAGHUVEER SINGH, AGED
ABOUT 35 YEARS, RESIDENT OF GANDHI NAGAR, BHARATPUR.
165. BACHCHAN SINGH S/O VEERBAL SINGH, AGED ABOUT 47
YEARS, RESIDENT OF SALEMPUR KALAN- WEIR, DIST-
BHARATPUR.
166. AJAY KUMAR JAIN S/O SURESH CHAND JAIN, AGED ABOUT 41
YEARS, RESIDENT OF KUMHER GATE, BHARATPUR.
167. RANDHIR SINGH S/O TEJ SINGH, AGED ABOUT 33 YEARS,
RESIDENT OF BAROLI CHOUTH, DEEG, DIST- BHARTPUR.
168. GIRISH KUMAR TIWARI S/O L.N. TIWARI, AGED ABOUT 39
YEARS, RESIDENT OF REJENDRA NAGAR, BHARATPUR.
169. KARAN SINGH S/O TOTARAM, AGED ABOUT 35 YEARS,
RESIDENT OF ENCHERA, NADBAI, DIST- BHARATPUR.
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170. LALIT KUMAR KHATRI S/O LAL CHAND KHATRI, AGED ABOUT
44 YEARS, RESIDENT OF BAYANA, DIST- BHARATPUR.
171. SANJAY KUMAR S/O BHAGI CHAND, AGED ABOUT 33 YEARS,
RESIDENT OF BAYANA, DIST- BHARATPUR.
172. RAJESH SHARMA S/O PITAMLAL, AGED ABOUT 33 YEARS,
RESIDENT OF DEEG, DIST- BHARATPUR.
173. SHAHZAD KHAN S/O IDRIS AGED ABOUT 37 YEARS
RESIDENT OF KELWARA DISTRICT BARAN
174. TARUN KUMAR SHARMA S/O TRILOK CHAND AGED ABOUT 35
YEARS RESIDENT OF ANTA DISTRICT BARAN.
175. REKHA SAXENA D/O KHUSHIRAM SAXENA AGED ABOUT 37
YEARS RESIDENT OF BARAN DISTRICT BARAN.
176. MAHAVEER PRASAD MEENA S/O KESHRILAL MEENA AGED
ABOUT 38 YEARS RESIDENT OF NAWALPURA TEHSIL ANTA
DISTRICT BARAN.
177. PINKY MEHTA D/O RAMPAL MEHTA AGED ABOUT 37 YEARS
RESIDENT OF BARAN DISTRICT BARAN.
178. BHARAT KUMAR AMETA S/O DIVASPATI AMETA, AGED ABOUT
39YEARS, RESIDENT OFNAI BRHMPURI, BHINDER, DISTRICT-
UDAIPUR
179. MANISHA UJJWAL D/O BRIJ LAL SING , AGED ABOUT 40
YEARS, RESIDENT OF 148 C, SUBHASH CHAUK
RATANADA,DISTRICT- JODHPUR
180. TARUN KUMAR SHRIMALI S/O GIRJA SHANKAR, AGED
ABOUT 38 YEARS, RESIDENT OF VPO- SEMA, DISTRICT-
RAJSAMAND
181. KUSUM RAWAL D/O MADAN RAWAL,AGED ABOUT 35 YEARS,
RESIDENT OF 1A , SEC. 14, DISTRICT-UDAIPUR
182. RUCHI PAREEK D/O ROOPKISHOR PAREEK, AGED ABOUT 40
YEARS, RESIDENT OF 11/32, OLD FATEH PURA, DISTRICT-
UDAIPUR
183. RAKESH PARMAR S/O DUNGAR LAL, AGED ABOUT 34 YEARS,
RESIDENT OF 474, L BLOCK SEC. 14 , DISTRICT-UDAIPUR
184. REKHA CHAUHAN D/O ARJUN SINGH CHAUHAN, AGED
ABOUT 38 YEARS, RESIDENT OF 16, PORWAL , BHATT JI KI
BADI, UDAIPUR
185. ROSHAN MAKHIJA S/O PRAKASH CHANDRA MAKHIJA,
AGED 42 YEARS,RESIDENT OF 3A-52,SEC7,HIRAN
MAGARI, UDAIPUR
186. PREETI GOYAL D/O RISHI KUMAR JAIN, AGED ABOUT 38
YEARS, RESIDENT 5, ROAD NO 3, NEW BHUPALPURA,
UDAIPUR
187. MAHESH KUMAR JAWARIA S/O MANGI LAL JAWARIA,AGED
ABOUT 38 YEARS, RESIDENT OF VILLAGE OGANA,THE.
JHADOL, DISTRICT- UDAIPUR
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188. RAKESH KUMAR DAMOR S/O KAMAL CHAND, AGED ABOUT 38
YEARS, RESIDENT OF VILLAGE- SAROLI, KHERWADA,
UDAIPUR
189. MEENAKSHI SALVIYA D/O ASHOK KUMAR, AGED ABOUT 37
YEARS, RESIDENT OF 93, JOGIWADA, DISTRICT-UDAIPUR
190. GOPAL SAHU S/O JAMNA LAL SAHU,AGED ABOUT 40 YEARS,
RESIDENT OF 33/1215 GANESH NAGAR, DISTRICT-UDAIPUR
191. RAJESH GAHLOT S/0 MANOHAR LAL GAHLOT, AGED ABOUT
41 YEARS, RESIDENT OF1 A018,SEC. NO. 7 , DISTRICT-
UDAIPUR
192. MOHAMMAD ANSAAR KAJI S/O NISAR AHAMAD KAJI,AGED
ABOUT 40 YEARS,RESIDENTOF POLICE LINE ,DISTRICT-
UDAIPUR
193. SUNIL JAIN S/O HUKMI CHAND, AGED ABOUT 35 YEARS,
RESIDENT OF VILLAGE FALASIYA, DIST. DISTRICT-UDAIPUR
194. SHARAD KUMAR PAREEK S/O GYAN CHAND, AGED ABOUT 41
YEARS, RESIDENT OF 11/32, OLD FATEH PURA, DISTRICT-
UDAIPUR
195. BABLI AGRAWAL D/O MOHAN LAL AGRAWAL, AGED ABOUT
43YEARS, RESIDENT OF WARD NO. 12, FATEHNAGAR,
UDAIPUR
196. SEEMA AMETA D/O RAMAKANT AMETA, AGED ABOUT 43
YEARS, RESIDENT OF 36, SHIV COLONY, PAHADA,DISTRICT-
UDAIPUR
197. NIRMALA AASHIYA D/O RATAN SINGH, AGED ABOUT 38
YEARS, RESIDENT OF H.NO. 10, BADGAON, DISTRICT-
UDAIPUR
198. MANOHARLAL MEENA S/O FATEH LAL MEENA, AGED ABOUT
35 YEARS, RESIDENT OF GOJIYA ,POST TIDI, DISTRICT-
UDAIPUR
199. AANAND MEHTA S/O RAMESH CHANDRA MEHTA, AGED ABOUT
42 YEARS, RESIDENT OF MAHAVEER NAGAR, UDAIPUR
200. DEVENDRA MEGHWAL S/O SHANKAR LAL, AGED ABOUT
43 YEARS, RESIDENT OF VILL. & POST- GUDLI, THE-
GIRWA,DISTRICT- UDAIPUR
201. VIDHYA GAUR D/O SHYAM LAL GAUR, AGED ABOUT 39
YEARS, RESIDENT OF64,ROAD3A, SWARAJ NAGAR,SEC11,
UDAIPUR
202. PARITOSH SHARMA S/O KAPIL DEV SHARMA, AGED ABOUT
35 YEARS, RESIDENT OF BEHIND POLICE ST, SALUMBAR,
DISTRICT-UDAIPUR
203. SANGEETA VAISHNAV D/O GULAB DAS VAISHNAV,AGED
ABOUT 34YEARS,RESIDENT OF 76,JHALA MAAN
COLONY,TITARDI,UDAIPUR
204. ASHARANI DESHMUKH D/O KHADAG SINGH,AGED ABOUT 33
YEARS, RESIDENT OF 75,H BLOCK,SEC.14, UDAIPUR
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205. RENUKA THEOPHLOUS D/O M R THEOPHLOUS, AGED ABOUT
33 YEARS, RESIDENT OF KHERWADA, DISTRICT - UDAIPUR
206. SONIKA VERMA D/O B. L. VERMA ,AGED ABOUT 38 YEARS,
RESIDENT OF H-1, SEC . 12 , DISTRICT-UDAIPUR
207. KUBER KUMAR SALVI S/O NATHU LAL SALVI, AGED ABOUT 42
YEARS,RESIDENT OF 75, MALI COLONY, DISTRICT-UDAIPUR
208. JEEVAN LAL MEGHWAL S/O ASHU RAM MEGHWAL,AGED
ABOUT 37YEARS,RESIDENT OFVPO-NAI, TEHSIL-GIRWA,
UDAIPUR
209. SARFARAJ MANSURI D/O MOINUDDIN MANSOORI, AGED
ABOUT40 YEARS, RESIDENT OF SAJJAN NAGAR , B BLOCK ,
UDAIPUR
210. KAPILA KANTHALIYA D/O JINENDRA KUMAR DAGA, AGED
ABOUT 41 YEARS, RESIDENT OF 2-KHA5, SEC. 5, DISTRICT-
UDAIPUR
211. PANKAJ KUMAR SHARMA S/O BALKRISHNA, AGED ABOUT
37 YEARS, RESIDENT OF KANOD,DISTRICT- UDAIPUR
212. SANJAY LUNAWAT S/O SURESH CHANDRA ,AGED ABOUT 40
YEARS, RESIDENT OF BALA JI ENCLAVE, SAVEENA , UDAIPUR
213. RAJENDRA KUMAR BHIL S/O KANHAIYA LAL ,AGED ABOUT
42 YEARS, RESIDENT VILLAGE- TARNAUA, THEH- KHERWADA
214. JAGRATI MEGHWAL D/O UDAI LAL ,AGED ABOUT 38 YEARS,
RESIDENT OF 3498, RATAKHET, SAJJAN NAGAR, UDAIPUR
215. GARIMA RATHOR D/O RAMSWAROOP RATHOR AGED 34 YEARS
RESIDENT OF 2CHA TEACHERS COLONY, KESHAVPURA ,KOTA
216. SHABANA KHAN D/O USMAN ALI,AGED 37 RESIDENT OF VAKF
NGR, DADABARI, KOTA
217. CHANDRAMOHAN NAMA S/O LALLU LAL NAMA AGED 40
RESIDENT OF T-100,VIVEKANAND NGR,KOTA
218. RASHMI GOYAL D/O N P GUPTA AGED 50,RESIDENT OF
TALVANDI,PRIVATE SECTOR,KOTA
219. JITENDRA MEGHWAL S/O RATTIRAM MEGHWAL AGED 35
RESIDENT OF NEAR POWER HOUSE,INDRAGANDHI NGR, KOTA
220. PRAMOD KANERIYA S/O RAMESH CHAND KANERIYA AGED 36
RESIDENT OF DA-115 MAHAVEER NGR,VIKAS PATH,KOTA
221. SHAKIR KHAN S/O MANSOOR KHAN AGED 38 THA-BANK KI
GALI ,KHERABAD RAMGANJMANDI KOTA
222. MANINDAR KOUR D/O BALKISHAN VUAS AGED 40 RESIDENT
OF H NO 19 JAWAHAR NGR, KOTA
223. HIMSHIKHA GUPTA D/O SUBHASH CHAND GUPTA AGED 39
RESIDENT OF 6U MAHAVEER NGR VISTAR YOJNA, KOTA
224. DHARMENDRA SINGH S/O GOVARDHAN SINGH, AGED ABOUT
36YEARS, RESIDENT OF VPO KARANPUR TEHSIL GARHI
DISTRICT BANSWARA
225. SHEETAL PANDYA D/O DEVKINANDAN JOSHI , AGED ABOUT
39 YEARS, RESIDENT OF 5 SHYAM COLONY BANSWARA
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226. DURGA SHARMA D/O RAM CHANDRA SHARMA , AGED
ABOUT 44 YEARS, RESIDENT OF BEHIND HERO
SHOWROOM SHIV COLONY BANSWARA, DISTRICT-
BANSWARA
227. GOVARDHAN LAL PANCHAL S/O DEVI LAL PANCHAL, AGED
ABOUT 39 YEARS, RESIDENT OF VPO LOHARIYA TEHSIL
GARHI DISTRICT BANSWARA
228. PUSHPA KHAJJA D/O VALCHAND KHAJJA , AGED ABOUT 37
YEARS, RESIDENT OF STREET NO 1 , 16 BAHUBALI COLONY
BANSWARA DISTRICT-BANSWARA
229. MAMTA MEENA D/O ROOP NARAYAN MEENA , AGED ABOUT
36 YEARS, RESIDENT OF VPO BORI TEHSIL GARHI
DISTRICT-BANSWARA
230. SURESH CHANDRA PATIDAR S/O GOVIND RAM PATIDAR,AGED
ABOUT 39YEARS,RESIDENT OF VPO RAIYANA TEHSIL GARHI,
DISTRICT-BANSWARA
231. GANESH LAL PATIDAR S/O NANJI PATIDAR , AGED ABOUT
36YEARS, RESIDENT VPO BORI TEHSIL GARHI DISTRICT-
BANSWARA
232. UMA KUMARI JANU D/0 UMMED SINGH, AGED ABOUT 42,
RESIDENT OF H.NO.182 C, GANPATI NAGARPART-1 MANDAWA
ROAD, JHUNJHUNU
233. SUNITA KUMARI D/0 AMAR SINGH, AGED ABOUT 38,
RESIDENT OF NEW HOUSING BOARD, H. NO. 10/91
JHUNJHUNU
234. MAHESH KUMAR S/0 RAMESHWAR SINGH AGED ABOUT 36,
RESIDENT OF VILL-FATEHSARI, POST-DEOGAON, JHUNJHUNU
235. RAJANI D/0 BANWARI LAL KARWASARA AGED ABOUT 36,
RESIDENT OF VPO-PILANI KHURAD, JHUNJHUNU
236. BAL KRISHAN S/0 MADAN LAL AGED ABOUT 40, RESIDENT OF
VILL-KAKRAI, POST-MANDARI, TEH- KHETRI DIST-
JHUNJHUNU
237. UMMED KUMARI D/0 PHOOL CHAND AGED ABOUT 38,
RESIDENT OF VILL- DEVIPURA POST- PATUSARI, DIST-
JHUNJHUNU
238. SAROJ CHOUDHARY D/0 RAMESHVER SINGH AGED ABOUT 42,
RESIDENT OF A-123 BASANT VIHAR, DIST- JHUNJHUNU
239. SHYAM SUNDAR SHARMA S/OJAGDISH NARAYAN SHARMA
AGED 37 RESIDENT OF J-54,JANTA COLONY ,DAUSA
240. SARITA D/0 OMPRAKASH AGED ABOUT 39, RESIDENT OF
V.P.O- SIRIYASAR KALAN, DIST-JHUNJHUNU
241. CHANDERBHAN PAYAL S/0 RAMKUMAR PAYAL AGED ABOUT 40,
RESIDENT OF V.P.O-BIRMI, THE- MALSISAR, DIST-
JHUNJHUNU
242. ASHOK KUMAR S/0 GIRDHARI LAL AGED ABOUT 36, RESIDENT
OF V.P.O-BINJUSAR, THE & DIST- JHUNJHUNU
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243. VIDYA CHOUDHARY D/0 BHUPAL SINGH AGED ABOUT 50,
RESIDENT OF 1/393, HOUSING BOARD, JHUNJHUNU
244. MANESH KUMARI D/0 RAMDEV SINGH AGED ABOUT 42,
RESIDENT OF V.P.O-BUDANA THE & DIST- JHUNJHUNU
245. SUMAN KUMARI D/0 JAI NARAYAN AGED ABOUT 35, RESIDENT
OF VILL- HANSALSAR POST- BARAGOAN, UDAIPURWATI, DIST-
JHUNJHUNU
246. SAROJ D/0 DHARAMPAL SINGH AGED ABOUT 42, RESIDENT
OF V.P.O- SOLANA, THE- CHIRAWA, DIST- JHUNJHUNU
247. RUCHIRA D/0 SOHAN LAL AGED ABOUT 36, RESIDENT OF
10/286 KISSAN COLONEY, DIST- JHUNJHUNU
248. CHANDRA PRAKASH S/0 RAJENDRA SINGH AGED ABOUT 35,
RESIDENT OF VILL- RANJITPURA, POST- HANUMANPURA,
DIST- JHUNJHUNU
249. REKHA SAINI D/0 MAHAVEER PRASAD AGED ABOUT 39,
RESIDENT OF NEW KOTHI WEST RASTA BARAGAON, DIST-
JHUNJHUNU
250. JAI SINGH S/0 BHAGIRATH SINGH AGED ABOUT 37,
RESIDENT OF V.P.O- SAMASPUR, DIST- JHUNJHUNU
251. SUMAN D/0 JAGDISH PRASAD AGED ABOUT 34, RESIDENT OF
VILL- RAGHUNATHPURA, POST- DERWALA, DIST- JHUNJHUNU
252. MAHESH KUMAR S/0 RAMNIWAS AGED ABOUT 36, RESIDENT
OF V.P.O- LUTOO, DIST- JHUNJHUNU
253. SUSHILA S/0 HARLAL SINGH AGED ABOUT 32, RESIDENT OF
MADAM BHIKA JI KAMA SCHOOL, KISSAN COLONEY, DIST-
JHUNJHUNU
254. URMILA D/0 GANPAT RAM AGED ABOUT 37, RESIDENT OF E-
25, INDIRA NAGAR, DIST- JHUNJHUNU
255. DURGAWATI D/0 CHHAJU RAM AGED ABOUT 37, RESIDENT OF
ADRESH COLONEY, RIICO, DIST- JHUNJHUNU
256. ANURADHA D/0 HARISH CHANDRA AGED ABOUT 37,
RESIDENT OF V.P.O- MAINPURA, DIST- JHUNJHUNU
257. VINOD D/0 BIRBAL RAM AGED ABOUT 40, RESIDENT OF VILL-
CHIDASAN, POST- LOYAL, THE- CHIRAWA, DIST- JHUNJHUNU
258. RAJKUMAR S/0 HOSIYAR SINGH AGED ABOUT 43, RESIDENT
OF CHOUDHARY COLONEY, CHIRAWA, DIST- JHUNJHUNU
259. ROHITASH S/0 BUDHRAM AGED ABOUT 37, RESIDENT OF
V.P.O- KHANDWA, THE- BUHANA, DIST- JHUNJHUNU
260. MAHESH KUMAR S/O BHAGWANA RAM, AGED ABOUT 35
YEARS, RESIDENT OF GOLUWALA DISTRICT HANUMANGARH,
261. SURJIT SINGH S/O MOHAR SINGH, AGED ABOUT 36 YEARS,
RESIDENT OF JASHWANTPURA DISTRICT CHURU,
262. OM NATH SIDH S/O MAGA NATH SIDH AGED ABOUT 31YEARS,
RESIDENT OF PAREWARA DISTRICT CHURU,
263. KAILASH CHAND MEENA S/O KALYAN SAHAY MEENA, AGED
ABOUT 38 YEARS , RESIDENT OF SISODIYA DISTRICT DAUSA,
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264. NARENDRA KUMAR GAHLOT S/O CHOTHMAL, AGED ABOUT
37YEARS, RESIDENT OF BALUPURA PATAN DISTRICT SIKAR
265. NARESH S/O BAJRANGLAL, AGED ABOUT 39 YEARS, RESIDENT
OF BHARAUNDA KLA DISTRICT JHUNJHUNU,
266. RAMESH DUTT S/O MANA RAM, AGED ABOUT 35 YEARS,
RESIDENT OF MANDAI DISTRICT JAISALMER
267. VINOD KUMAR S/O RAMCHANDRA, AGED ABOUT 34 YEARS,
RESIDENT OF WARD NO.4 DISTRICT CHURU,
268. SUNIL KUMAR MEENA S/O KANARAM, AGED ABOUT 40 YEARS,
RESIDENT OF BHAGERA DISTRICT JHUNJHUNU,
269. PURNIMA SHARMA D/O KELASH BABU, AGED ABOUT 41
YEARS, RESIDENT OF BADALI POKRAN DISTRICT JAISALMER,
270. KAMLESH MEENA S/O RAMDYAL, AGED ABOUT 43 YEARS,
RESIDENT OF NANGAL BAIRSI DISTICT DAUSA,
271. SUBHASH CHANDER S/O SHRICHAN RAM, AGED ABOUT 32
YEARS, RESIDENT OF SOMSISAR DISTRICT CHURU,
272. VISHAN KUMAR S/O HARCHAND RAM, AGED 36 YEARS,
RESIDENT OF RANIPURA DISTRICT SIKAR,
273. BEDHARK KUMAR S/O BADARI PRASAD, AGED ABOUT 41
YEARS, RESIDENT OF SANKHANTAL DISTRICT CHURU,
274. GURCHARAN SINGH S/O PREM SINGH, AGED ABOUT 41 YEARS
RESIDENT OF DABLI VAS GOLUWALA DISTRICT
HANUMANGARH,
275. BHAGWANARAM S/O KHERAJRAM, AGED ABOUT 43 YEARS,
RESIDENT OF CHANDAN DISTRICT JAISALMER,
276. KAILAS RAM RAIGAR S/O BIRMA RAM, AGED ABOUT 39YEARS,
RESIDENT OF BHAWANIPUA DISTRICT SIKAR
277. RAMA RAM S/O TULCHHA RAM , AGED ABOUT 38 YEARS,
RESIDENT OF KATHODI DISTRICT JAISALMER,
278. SOHAN LAL MEENA S/O JAGDISH, AGED ABOUT 38 YEARS,
RESIDENT OF 447 KHAWAS JI KI HAVELI DISTRICT JAIPUR,
279. RAMNIVAS S/O JAISINGH, AGED ABOUT 35 YEARS, RESIDENT
OF KALWAS DISTRICT CHURU,
280. ASHOK VISHNOI S/O JORARAM , AGED ABOUT 35 YEARS,
RESIDENT OF 32 BAPU BAJAR FALODI DISTRICT JODHPUR,
281. JASHWANT SINGH S/O HARI SINGH, AGED ABOUT 35 YEARS
RESIDENT OF JOGIWALA DISTRICT HANUMANGARH,
282. RAJENDRA PAL S/O RAMKUMAR BISHNOI, AGED ABOUT 40
YEARS, RESIDENT OF DHANI-28 K.S.D,VILL-PATLI,TEH-
SADULSHAR,DIST-SRI GANGANAGER
283. HARIPRASAD SHARMA S/O VINOD KUMAR SHARMA, AGED
ABOUT 35 YEARS, RESIDENT OF SHIV COLONY,BISSAU
ROAD,CHURU
284. RADHESHYAM BENIWAL S/O DHARMPAL, AGED ABOUT 40
YEARS, RESIDENT OF VPO-MUNDITAL VIA SADULPUR,DIST-
CHURU
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285. SHAYNA KHATUN D/O GAJI KHAN, AGED ABOUT 34 YEARS,
RESIDENT OF HOTEL GREEN DHIBA PADA,WARD
NO.3,JAISALMER,DIST-JAISALMER
286. DIWAN SINGH S/O SHYAM SUCH, AGED ABOUT 40 YEARS,
RESIDENT OF VILL-JAIPURIYA KHALSA,TEH-RAJGADH,DIST-
CHURU
287. KULDEEP S/O KANHAIYA LAL, AGED ABOUT 33 YEARS,
RESIDENT OF VPO-LOLPUR,DIST-JHUNJHUNU
288. VIKRAM SINGH S/O PRATAP SINGH CHOUHAN, AGED ABOUT
41YEARS, RESIDENT OF WARD NO.15,AADARSH
NAGAR,RATANGADH,DIST-CHURU
289. SUNIL KUMAR SHARMA S/O SURESH KUMAR SHARMA, AGED
ABOUT 35 YEARS, AGED ABOUT 37 YEARS, RESIDENT OF
NAND NIKETAN,D-192,AGRASEN NAGAR,DIST-CHURU
290. PRAKASH KUMAR DARJI S/O MALCHAND DARJI, AGED ABOUT
35YEARS, RESIDENT OF CENEMA HALL KE PAS,WARD-6,POST-
BIDASAR,DIST-CHURU
291. PRAHLAD SAHAI VERMA S/O BHANWAR LALVERMA, AGED
ABOUT 41YEARS, RESIDENT OF VPO-BICHOOON,PS-
DUDU,VIA SHANBHAR LAKE,DIST-JAIPUR
292. VINOD KUMAR JANGIR S/O JAGDISH PRASAD JANGIR, AGED
ABOUT 36 YEARS, RESIDENT OF KIRTI NAGAR ,WARD
NO.20,SURATGADH,DIST-SRIGANGANAGAR
293. RAKESH KUMAR KULDEEP S/O RAMCHANDRA KULDEEP, AGED
ABOUT 33 YEARS, RESIDENT OF VPO-DIVARALA,DIST-SEEKAR
294. HITESH KUMAR LUHAR S/O AMRIT LAL, AGED ABOUT 36
YEARS, RESIDENT OF ARYA SAMAJ ROAD, LUHARO KI POL,
SIROHI,DIST- SIROHI
295. JAYESH OZA S/O MANGILAL OZA, AGED ABOUT 39 YEARS,
RESIDENT OF CHHOTI BHRAMPURI SIROHI,DIST-SIROHI
296. TARUN KUMAR SUTHAR S/O ANARAM SUTHAR, AGED ABOUT
43 YEARS, RESIDENT OF VILLAGE -POST-UDD ,SIROHI ,DIST-
SIROHI
297. AMAR SINGH S/O TAKHAT SINGH SINDAL, AGED 38 YEARS,
RESIDENT OF HOUSE NO.2-B-13 HOUSING BOARD COLONY
SIROHI, SIROHI
298. MAHENDRA SINGH S/O ASOO SINGH, AGED 32 YEARS,
RESIDENT OF BHIMGIRI JI CHOWK KE SAMNE VALI GALI, V P
KAILASHNAGAR ,SHEOGANJ, DIST-SIROHI
299. FIROZ KHAN S/O YASIN KHAN, AGED ABOUT 41 YEARS,
RESIDENT OF CHHIPA STREET,NADI KINARE, SHEOGANJ,
DIST-SIROHI
300. YOGESH KUMAR S/O SARJU PRASAD, AGED ABOUT 42 YEARS,
RESIDENT OF AADINATH COLONY,NEAR KUTUMB
COLONY,KALAPURA ROAD, SHEOGANJ, DIST-SIROHI
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301. BALVEER SINGH SISODIYA S/O LAXMAN SINGH SISODIYA,
AGED ABOUT 40 YEARS, RESIDENT OF VILLAGE KAROLI ,
TEH- ABUROAD, SIROHI
302. HANWANT SINGH S/O TAKHAT SINGH, AGED ABOUT 37
YEARS, RESIDENT OF AT POST-BADGAON,TEH- SHEOGANJ,
DIST-SIROHI
303. VIPIN DABI S/O RAJENDRA SINGH DABI, AGED ABOUT 42
YEARS, RESIDENT OF OPPOSITE BHARAT METAL ,
KRISHNAPURI, SIROHI,DIST-SIROHI
304. ROOPARAM S/O PURA RAM JI, AGED ABOUT 41 YEARS,
RESIDENT OF VILL-JEEWDA,POST-SENA,TEH-BALI, DIST-PALI
305. HARSHVADHAN SINGH SOLANKI S/O SUMER SINGH SOLANKI,
AGED ABOUT 37 YEARS, RESIDENT OF PLOT NO.7,AMBEDKAR
COLONY,ABUROAD ,DIST-SIROHI
306. SUNITA BHADANA D/O SURAJ PRAKASH BHADANA, AGED
ABOUT 38 YEARS, RESIDENT OF PLOT NO.396,RANA TAILOR
KE PICHHE,GANDHINAGAR, ABUROAD ,DIST-SIROHI
307. HARSHVARDHAN ARTIST S/O MOHAN LAL , AGED 34 YEARS,
RESIDENT OF 175/5 APNA GHAR COLONY,KESARGANJ
,ABUROAD ,SIROHI
308. SANTOSH BASWAL D/O BHANWAR LAL BASWAL , AGED ABOUT
39 YEARS, RESIDENT OF 408 RAILWAY COLONY, MATAGAR
ROAD ,ABUROAD ,DIST-SIROHI
309. ANTAR SINGH S/O GORDHAN MAHLA AGED 43 RESIDENT OF
SIDDHMUKH,RAJGARH CHURU
310. OMPRAKASH SWAMI S/O RAMDEV SWAMI AGED 40 RESIDENT
OF VPO BARDASAR ,SARDARSHAHAR,CHURU
311. SANDEEP KUMAR S/O SURESH CHAND AGED 32 RESIDENT OF
VPO HAMEERWAS, RAJGARH,CHURU
312. ROHTAS S/O MAN SINGH AGED 39 RESIDENT OF VPO
HANSIYAWAS,RAJGARH,CHURU
313. SUMAN D/O NAND KISHOR PUNIYA AGED 36 RESIDENT OF
MAHARANA PRATAP CHOWK, RAJGARH ,CHURU
314. DHARM VEER S/O BHARAT SINGH AGED 35 RESIDENT OF
RAMSAR TALA,RAJGARH,CHURU
315. BAJRANG LAL S/O HANUMAN RAM AGED 36 VPO
BIRMIPATTA,RAJGARH,CHURU
316. MADANLAL S/O RAMDEVARAM AGED 35 RESIDENT OF
SANWA,BIDASAR,CHURU
317. NARESH KUMAR S/O RAM SINGH AGED 39 RESIDENT OF
SUBHASH NAGAR ,RAJGARH,CHURU
318. ANITA BAI D/O JAI CHAND AGED 33 RESIDENT OF SHIV
BAGICHI,RAJGARH,CHURU
319. KESRI SINGH RAJPT S/O SHRAVAN SINGH RAJPUT AGED 42
RESIDENT OF GOPALPURA,SUJANGARH,CHURU
320. VIDHYA MANJU D/O HANUMANARAM AGED 40 RESIDENT OF
SAINIK COLONY,RAJGARH,CHURU
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321. RAKESH KANSWA S/O HARIRAM KANSWA AGED 41 RESIDENT
OF RAJPURIYA,RAJGARH,CHURU
322. RAJVEER MAHLA S/O JUG LAL AGED 34 RESIDENT OF
BHATIWAD,UDAIPUR WATI,JHUNJHANU
323. AANAND KUMAR PAREEK S/O OONKAR MAL PAREEK AGED 38
RESIDENT OF GOGASAR,RATANGARH,CHURU
324. RAMCHANDRA SIHAG S/O BHANWAR LAL SIHAG AGED 38
RESIDENT OF SAHWALI BADI ,CHURU
325. IMRAN KHAN S/O MANEER KHAN AGED 36 RESIDENT OF
MASJID KE PASS VPO ALSISAR ,JHUNJHANU
326. KAMAL KUMAR S/O BHAGIRATH MAL AGED 39 RESIDENT OF
WARD NO.- 26,RAJGARH ,CHURU
327. SUSHILA D/O FOOL SINGH AGED 39 RESIDENT OF PILANI
MOD ,RAJGARH,CHURU
328. OMPRAKASH S/O BHAGARAM AGED 37 RESIDENT SHASTRI
NAGAR ,BHILWARA
329. PAWAN KUMAR SWAMI S/O BABU LAL AGED 37 RESIDENT OF
RAMDEV MANDIR ,RAJGARH ,CHURU
330. VIRENDRA PUNIYA S/O DALIP SINGH AGED 40 RESIDENT OF
THIRPALI BADI,RAJGARH,CHURU
331. DOULAT KULHAR S/O OOMRAV AGED 34 RESIDENT OF DABRI
CHOTI,TARANAGAR ,CHURU
332. SHIV RAJ SINGH S/O KISHOR SINGH AGED 36 RESIDENT OF
DANI LAXMAN SINGH ,CHURU
333. PRATAP SINGH S/O NARAYAN SINGH AGED 40 RESIDENT OF
JODI ,TARANAGAR ,CHURU
334. DALIIP SINGH SAHU S/O SYOCHAND AGED 35 RESIDENT OF
RAMPURA,SARDARSHAR,CHURU
335. DOLARAM S/O VENARAM AGE 37 RESIDENT OF MEGWALO KA
BAS KEERVA,PALI
336. DEVENDRA PRASAD DABI S/O RAMLAL AGE 39,THE PALI
,DIST PALI
337. JAIKARANSINGH S/O RAJENDRASINGH AGE 34 VP
NOKHCHAWANDIYA, KALAJAITARAN ,PALI
338. DEEPAK VYAS S/O JAGDISH CHANDRA VYAS AGE 45,
DESURI,PALI
339. TARUNKUMAR S/O LALCHAND AGE 35 ,NADI MOHALLA,
SUMERPUR,PALI
340. SWARUPSINGHUDAWAT S/O DEVISING UDAWAT AGE 45
,SOJAT,PALI
341. MAN SINGH S/O NENSINGH AGE 36, BILLA KA NUJA,PALI
342. SARSWATI D/O VEERBAHADURVERMA AGE 42, RAIPUR,PALI
343. SASHICHORDIYA D/O PUKRAJ AGE 31, PIPLIYA KALA
,RAIPUR, PALI
344. MANOHARSINGHMEHRU S/O PABUDAN AGE 41, RAJORA
KALA,SOJAT,PALI
345. KANSINGHPARMAR S/O DEVISING AGE 39, BEDA BALI,PALI
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346. BHAGWATI PRASAD VAISHNAV S/O BAL KRISHAN VAISNAV
AGE 43, JAITARAN,PALI
347. MAHENDRAINANIYA S/O PUKRAJ AGE 34,
FALKA,JAITARAN,PALI
348. BHURARAMKUMAWAT S/O POKAR RAM AGE37 ,MINBERAKALA,
RAIPUR ,PALI
349. PRAKASH CHANDRA S/O BHANWARLAL AGE38,
BALADA,JAITARAN,PALI
350. JAGDISH PRASAD S/O RATANARAM AGE34 TALKIYA KHURD,
RAIPUR, PALI
351. SOHANLAL S/O ROOPARAM AGE 34, KHUDALA FALNA,PALI
352. CHANDRESH PAL SINGH S/O PARBATSINGH AGE 39 ,TAH
PALI ,PALI
353. MOTI SINGH RAJPUROHIT S/O HEER JI RAJPUROHIT AGE 34
CHANOD,SUMERPUR,PALI
354. MANAKCHAND RAIKA S/O BAHADUR RAIKA AGE 40, KUNDA
KA LAMBA , MASUDA,AJMER
355. SURENDRA GARG S/O LAXMINARAYAN GARG AGE41,
PHULAD,MARWAR JUNCTION, PALI
356. RAJSHREE D/O HARETILAL MEENA AGE 31 MARWAR
JUNCTION ,PALI
357. TARACHAND MEWARA S/O DEVARAM MEWARA AGE 38,
GUDAKALA,SOJAT,PALI
358. JAGDISH SUMAN S/O GHEESA RAM AGE 34, SOJAT ROAD,
PAL
359. KARAN SINGH S/O VIJAY SINGJH AGE 38, NIM
BADA,SOMESAR,PALI
360. GAJENDRA SINGH S/O BRIJ KISHORE AGE 39 ROHAT ,PALI
361. MADAN PARMAR S/O KEEKARAM AGE 38, LUNAVA BALI,PALI
362. MANOJ KU.SHARMA S/O BABU LAL SHRAMA AGED ABOUT 35
YEARS RESIDENT OF RAJGARH ALWAR
363. DHARM PAL MEENA S/O JAYRAM MEENA AGED ABOUT 37
YEARS RESIDENT OF BABELI (RENI)ALWAR
364. NITIN KUMAR S/O INDRA JEET SINGH AGED ABOUT 37 YEARS
RESIDENT OF DAUDPUR ALWAR
365. PRIYANKA KUMARI D/O RAM BABU AGED ABOUT 33 YEARS
RESIDENT OF RAJENDRA NAGARALWAR
366. NIHAL SINGH YADAV S/O BUDH RAM AGED ABOUT 42 YEARS
RESIDENT OF RASGAN MUNDAWAR ALWAR
367. ARCHNA SINGHAL D/O RAMPRAKASH AGED ABOUT 36 YEARS
RESIDENT OF BASANT VIHAR ALWAR
368. VIMLESH DUDI D/O SURAJ SINGH AGED ABOUT 46 YEARS
RESIDENT OF VIVEKANANDALWAR
369. RAJ KUMARI D/O LAXMAN PRASAD AGED ABOUT 43YEARS
RESIDENT OF RAJNAGAR ALWAR
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370. MUKESH RAM MEENA S/O BHAIRU RAM MEENA AGED ABOUT
33YEARS RESIDENT OF PARASHAR MOHLLA LAXMANGARH
ALWAR
371. KRISHNAVTAR SAINI S/O BADRI PRASAD SAINI AGE 35
RESIDENT OF VILLAGE GADARWARA BRAHMANAN, POST
GUDHLIYA ,BANDIKUI,DAUSA
372. DINESH CHAND SAINI S/O KAILASH NARAYAN SAINI AGE 35
RESIDENT OF KARNAWARIYA DHANI ,WARD NO 26,
BANDIKUI ,DAUSA
373. DEEP SINGH YADAV S/O RAM DEV SINGH AGED 44 RESIDENT
OF VPO-PACHLANGI , TEHSIL-UDAIPURWATI DISTRICT-
JHUNJHUNU
374. VIJENDRA KUMAR S/O GOPAL SINGH AGE 38 RESIDENT OF
VPO-SINGNOR , TEHSIL-UDAIPURWATI DISTRICT-JHUNJHUNU
375. VIKASH KUMAR SHARMA S/O KISHAN LAL AGE 32 RESIDENT
OF VPO-SARAY , TEHSIL-UDAIPURWATI DISTRICT-JHUNJHUNU
376. SHEESH RAM S/O RATI RAM AGED 33 VPO-MANAK SAS ,
TEHSIL-UDAIPURWATI DISTRICT-JHUNJHUNU
377. SHARWAN KUMAR S/O SUGANA RAM AGED 38 VPO-SARAY ,
TEHSIL-UDAIPURWATI DISTRICT-JHUNJHUNU
378. ASHOK KUMAR MITHARWAL S/O AMAR SINGH AGED AGED
41VPO-SIROHI , TEHSIL-NEEM KA THANA DISTRICT-SIKAR
379. SURESH KUMAR YADAV S/O BEERBAL RAM YADAV AGED 36
PO-BHAGEGA, TEHSIL-NEEM KA THANA DISTRICT-SIKAR
380. RAJENDRA KUMAR SWAMI S/O OMPRAKASH SWAMI AGED 42
WARD NO.-22, TEHSIL-SHRI MADHOPUR DISTRICT-SIKAR
381. RAJENDRA PRASAD S/O NEKI RAM AGED 39 PO-MAWNDA
KHURD , TEHSIL-NEEM KA THANA DISTRICT-SIKAR
382. MANOJ KUMAR SHARMA S/O TULSIRAM SHARMA AGED 46
VPO-PAPRA,TEH-UDAIPURWATI DISTRICT-JHUNJHUNU
383. SANI KAUR W/O JAWALA PRASAD AGED 39 VPO-KULOTH
KALAN,TEH-SURAJ GARH DISTRICT-JHUNJHUNU
384. ASHOK KUMAR BABERWAL S/O BABU LAL AGED 35 PO-
MOTHUKA , TEHSIL-NEEM KA THANA DISTRICT-SIKAR
385. CHHAGAN LAL MEENA S/O BANWARI LAL AGED 36 PO-
PANCHU KHARKADA , TEHSIL-NEEM KA THANA DISTRICT-
SIKAR
386. ANIL KUMAR S/O SHRI CHAND KAROL AGED 43 RIICO ,
JHUNJHUNU DISTRICT-JHUNJHUNU
387. SATTAR KHAN KAYAMKHANI S/O CHHOTU KHAN KAYAMKHANI,
AGED ABOUT 35 YEARS, RESIDENT OF , KHAJWANA
ROAD,VILLAGE POST -KUCHERA DISTRICT-NAGOUR
388. LAXMAN SINGH CHAUDHARY S/O NANDLAL JAT, AGED ABOUT
38 YEARS, RESIDENT OF , VILLAGE MANDIYAWAR KALAN ,
POST DHASOOK, TEH ARAIN DIST AJMER 305801
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389. BIRBAL MEENA S/O SHRI RAM PHOOL MEENA, AGED ABOUT
37 YEARS, RESIDENT OF , VILL. RAMNAGAR POST. BHARTHALA
TEH. NEWAI DIST. TONK RAJ. 304025
390. NIDHI CHOUHAN D/O BHA GWAN SINGH, AGED ABOUT 39
YEARS, RESIDENT OF , ASHOK KIRANA KI GALI. FATEHPURIYA
SECOND BEAWAR DIST. -AJMER (RAJ.) PIN.- 305901
391. JITENDRA SINGH RAO S/O SAGARDAN SINGH .AGED ABOUT
34YEARS .VILLAGE POST -HINGONIYA ,VIA -JUNIYA ,DIST.-
AJMER ,PIN C. 305406
392. SEEMA VERMA D/O BRIJKISHORE VERMA, AGED ABOUT 36
YEARS, RESIDENT OF , H.N.-98 , HB NAGAR MADAR AJMER
305001
393. MO. HAFEEZ S/O GULAMUDDIN, AGED ABOUT 35 YEARS,
RESIDENT OF , VYAPARI MOHALLA, MADANGANJ
KISHANGARH, AJMER
394. BHARAT KUMAR S/O SOHAN LAL , AGED ABOUT 35 YEARS,
RESIDENT OF HN-256/21 PAHAR GANJ, 13 WUARTERS,
AJMER-305001
395. PUSHKAR RAJ MEENA S/O RATAN LAL MEENA AGE 37 YEAR
VILLAGE & POST - BORANI TEH-JAHAZPUR DIST BHILWARA
311201
396. MAMTA DHAKAR D/O BAJRANG LAL DHAKAR ,AGED ABOUT 34
YEARS, RESIDENT OF C-651 BALDEV NAGAR, MAKARWALI
ROAD, AJMER
397. SHIVJI RAM KUMHAR S/O RAMPAL KUMHAR ,AGED ABOUT 37
YEARS, RESIDENT OF 153 INDRA NAGAR KISHANGARH DIST-
AJMER
398. TARAPRAKSH JAT S/O PRABHUDAYAL JAT AGE ABOUT 38YEAR
VP DHODSAR VIA GOVINDGARH DIST JAIPUR
399. JAIPRAKASH JAT S/O LALU RAM JAT AGE ABOUT 39YEAR VILL.
DHISA POST RALAWATA VIA RENWAL DIST JAIPUR
400. OMPRAKASH SHARMA S/O LADHU RAM SHARMA AGE
ABOUT40YEAR VP JORPURA SUNDARIYAWAS DIST JAIPUR
401. GANPAT LAL NAGA S/O UDDA RAM KUMAWAT AGE
ABOUT38YEAR KALWAD ROAD DHANI NAGAN JOBNER
402. BALVIR SINGH S/O LAXMAN SINGH AGE ABOUT 44 YEAR 68
GURU JAMBHESWAR VAISHALI NAGAR JAIPUR
403. SHANKAR LAL KUMAWAT S/O HANUMAN PRASAD KUMAWAT
AGE 37YEAR SRI RAM NAGAR PHULERA
404. NARENDRA MOURYA S/O SOHAN LAL AGE 39YEAR VP
HINGONIYA VIA JOBNER DIST JAIPUR
405. SUMAN MOURYA D/O BABU LAL AGE ABOUT 36YEAR VP
HINGONIYA VIA JOBNER
406. NAND BAL MEENA D/O RAMRICHPAL MEENA AGE 47 SHASTRI
NAGAR JAIPUR
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407. ANITA MEENA D/O MADAN LAL MEENA AGE39YEAR GOVIND
NAGAR JHOTWARA JAIPUR
408. MAMTA MISHRA D/O OMPRAKASH AGE50YEAR 180A SOUTJH
RAJN PATH JHOTWARA
409. JAGDISH PRASAD MOURYAS/O REWAD MAL RAIGAR AGE
36YEAR GUMANPURA BASSI JAIPUR
410. ANIL KUMAR CHANDOLIYA S/O RAMESHWAR PRASAD
AGE35YEAR VILL. MAID THE. VIRATNAGAR JAIPUR
411. RADHESHYAM KUMAWAT S/O SURAJ MAL KUMAWAT
AGE39YEAR VP MUNDOTA VIA KALWAD JAIPUR
412. RAMPAL KASWA S/O RAMRAKH, AGE ABOUT 37 YEARS,
RESIDENT OF RAMNAGAR (GOTAN), DISTRICT NAGAUR
413. SOHAN LAL S/O SUGNARAM, AGE ABOUT 36 YEARS,
RESIDENT OF CHANDPURA JILIYA, DISTRICT NAGAUR
414. AKHALAK KHAN S/O HAKAM ALI KAHN, AGE ABOUT 35 YEARS,
RESIDENT OF DEEDWANA, DISTRICT NAGAUR
415. BALBEER SINGH S/O SWAI SINGH, AGE ABOUT 37 YEARS,
RESIDENT OF NEEMOD, DEEDEANA, DISTRICT NAGAUR
416. SURESH KUMAR S/O SATYANARAYAN LAKHARA, AGE ABOUT
35 YEARS, RESIDENT OF TOSHINA, DEEDWANA, DISTRICT
NAGAUR
417. SANJAY KUMAR S/O KAILASH CHAND, AGE ABOUT 35 YEARS,
RESIDENT OF KUCHAMAN CITY, DISTRICT NAGAUR
418. MANOJ KUMAR GANGAWAT S/O RAM PAL SHARMA AGED 36
RESIDENT OF PAPRI,VIRATNAGAR
419. VISHAKHA GUPTA S/O BHUVNESH GUPTA AGED RESIDENT OF
264/186 SECTOR 26 PRATAP NGR JAIPUR
420. MANORMA GUPTA S/O GHANSHYAM GUPTA AGED RESIDENT
OF 83/207 PRATAP NAGAR SANGANAR JAIPUR
421. MONI RANGWANI S/O MAHESH RANGWANI AGED RESIDENT
OF 2/399 JAWAHAR NGR JAIPUR
422. ANITA KUMARI LAMBA D/O SHREE CHAND LAMBA AGED 38
RESIDENT OF 72 SHAKTHI DHAM NEAR BALAJI SCHOOL
LALARPURA GANDHI PATH WEST VASHALI NAGAR JAIPUR
423. SAROJ KUMARI D/O BHANWAR LAL AGED 36 RESIDENT OF C-
155 SECTOR NO 6, HANUMANGARH
424. DINESH KUMAR PIPADA/PARAS MAL PIPADA AGED 42
94B,SUBHAS NAGAR,BHILWARA
425. MAHAVEER PRASAD SHARMA/RAMSWROOP SHARMA AGED 46
C199, SUBHASH NAGAR BHILWARA
426. NAVRATAN MAL BAIRWA/NANA LAL BAIRWA AGED 39 SUNDA
KA KHERA, GANGAPUR,BHILWARA
427. LOKESH ASOPA/SUSHIL KUMAR ASOPA AGED 36 A-102,
SHAHSTRI NAGAR,ADARSH VIDYA MANDIR KE PASS,
BHILWARA
428. MONA SHUKLA D/O DAMODAR DAYAL SHUKLA AGED 37
RESIDENT OF A-23 KANCHAN CITY,JHALAWAR
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429. BRIJMOHAN BALAI S/O RAMNARAYAN AGED 41 RESIDET OF
KALIDAS COLONY ,JHALAWAR
430. ANITA MEENA D/O SURAJ SINGH MEENA AGED 35 RESIDENT
OF ANAND VIHAR COLONY,AKLERA,JHALAWAR
431. MANJU CHOUDHARY S/O PHOOL CHAND CHOUDHARY AGED42
RESIDENT OF H NO 29 MAA ANJANI NGR SIRSI ROAD JAIPUR
432. SURBHI VASHISTH D/O N C VASHISTH AGED38 RESIDENT OF
44 GULAB VIHAR ,PACCHYAWALA,JAIPUR
433. HARSHIT CHOUBISA SO NATWARLAL CHOUBISA AGED ABOUT
34 YRS R/O KHEDA KACHHVASA, T-DUNGARPUR DT-
DUNGARPUR
434. SURESH CHANDRA GAMOT SO UMMEDRAM GAMOT AGED
ABOUT 35 YRS R/O BARBODANIYA, T-SAGWARA DT-
DUNGARPUR
435. DHANPAL BHOI SO RAMLAL BHOI AGED ABOUT 35 YRS R/O
SIMALWARA, T-SIMALWARA DT-DUNGARPUR
436. BHARATLAL PATIDAR SO VELJI PATIDAR AGED ABOUT 36 YRS
R/O GHATA KA GOAN, T-GALIYAKOT DT-DUNGARPUR
437. VEERBHADRA SINGH SISODIYA AGED ABOUT 37 YRS R/O
NANDALI AHADA, T-ASPUR DT-DUNGARPUR
438. RAMESH CHANDRA KUMHAR SO HIRALAL KUMHAR AGED
ABOUT 38 YRS R/O KUMHARVADA SAGWARA DT-DUNGARPUR
439. VINOD KUMAR PATIDAR SO KANAKMAL PATIDAR AGED
ABOUT 38 YRS R/O CHADOLI,T-SIMALWARA DT-DUNGARPUR
440. PREETI DAVE DO SHIVSHANKER DAVE AGED ABOUT 37 YRS
R/O KHADAGADA , DT-DUNGARPUR
441. BASANT LAL ROAT SO THAVARA ROAT AGED ABOUT 42 YRS
R/O SELAJ-LOLAKPUR,T-DUNGARPUR,DT-DUNGARPUR
442. SHILPA MEENA DO BHAIRAVLAL MEENA AGED ABOUT 37 YRS
R/O KUSHALMAGRI-BILADI, DT-DUNGARPUR
443. PINKEY PARMAR DO SUNDERLAL PARMAR AGED ABOUT 39
YRS R/O KUSHALMAGRI-BILADI, DT-DUNGARPUR
444. JASWANTLAL LABANA SO HORAMJI LABANA AGED ABOUT 44
YRS R/O NITHAUAA-BANKADA,T-SIMALWARA DT-DUNGARPUR
445. BHANUMATI MEENA DO KALULAL MEENA AGED ABOUT 37 YRS
R/O NEW COLONY-GOKULPURA DT-DUNGARPUR
446. MAYA PARMAR DO MAHENDRA KUMAR PARMAR AGED ABOUT
44 YRS R/O INDRAKHET-SATIRAMPUR,DT-DUNGARPUR
447. REENA PARMAR DO LALCHAND PARMAR AGED ABOUT 35 YRS
R/O GURUDWARA-NEW COLONY, DUNGARPUR
448. VINOD KUMAR NAVRIYA S/O SHRI NARAYAN AGED 38
RESIDENT OF 8/159 MALVIYA NAGAR ,JAIPUR
449. OM KANWAR RATHOR D/O PRATAP SINGH RATHOR AGED 40
RESIDENT OF JHOTWARA,JAIPUR
450. KHERAJ RAM GODARA S/O SHRI GANGA RAM GODARA AGED
41 SANJUPURAM MAHADEV NAGAR SHIVKAR ROAD BARMER
DIST.-BARMER (RAJASTHAN)
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451. TEEKMA RAM CHOUDHARY S/O SHRI DHANNA RAM
CHOUDHARY AGED 42 VILLAGE & POST-SARALI P.S.- BARMER
DIST.-BARMER (RAJASTHAN)
452. MOOLA RAM S/O SHRI DEVA RAM AGED 36 VILLAGE & POST-
KOTHE KA TALA DHARASAR P.S.- CHOHTAN DIST.-BARMER
(RAJASTHAN
453. NARAYAN RAM CHOUDHARY S/O SHRI PATA RAM CHOUDHARY
AGED 35 VILLAGE & POST-KOTHE KA TALA DHARASAR P.S.-
CHOHTAN DIST.-BARMER (RAJASTHAN
454. ANITA CHOUDHARY D/O SHRI RAGHUVEER SINGH
CHOUDHARY AGED 39 VILLAGE & POST-BODWA P.S.- BAITU
DIST.-BARMER (RAJASTHAN
455. JOGA RAM CHOUDHARY S/O HANUMAN RAM CHOUDHARY
AGED 36 ANUPAM VILLA BHURTIYA ROAD BALDEV NAGAR
BARMERDIST.-BARMER (RAJASTHAN
456. BHERA RAM S/O SHRI BHANA RAM AGED 34 VILLAGE & POST-
MATASAR BHURTIYA P.S.- BARMER DIST.-BARMER (RAJASTHAN
457. HEMA RAM CHOUDHARY S/O SHRI RATNA RAM CHOUDHARY
AGED 38 VILLAGE & POST-GOLIYA JAITMAL P.S.- GUDAMALANI
DIST.-BARMER (RAJASTHAN
458. VALA RAM S/O SHRI AADU RAM AGED 44 VILLAGE & POST-
BHUNKA THAN SINGH KARNA P.S.- SINDHARI DIST.-BARMER
(RAJASTHAN
459. LAXMAN RAM CHOUDHARY S/O SHRI VIRU RAM CHOUDHARY
AGED 42 VILLAGE & POST-BHATAL SADA P.S.- SINDHARI
DIST.-BARMER (RAJASTHAN
460. CHOTHA RAM S/O CHHOGA RAM AGED 37 VILLAGE & POST-
SANJTA P.S.- BARMER DIST.-BARMER (RAJASTHAN
461. ISHWARA RAM S/O SHRI MANGLA RAM AGED 39 VILLAGE &
POST-DANGEVA P.S.- SINDHARI DIST.-BARMER (RAJASTHAN
462. RAGHUNATH VISHNOI S/O SHRI BHAGIRATH RAM VISHNOI
AGED 36 VILLAGE & POST-LUNKALLA P.S.- SINDHARI DIST.-
BARMER (RAJASTHAN
463. PRAKASH CHANDRA S/O SHRI SUKH RAM AGED 34 VILLAGE &
POST- ROHILA EAST P.S.- DHORIMANA DIST.-BARMER
(RAJASTHAN
464. AASU RAM VISHNOI S/O SHRI PURKHA RAM VISHNOI AGED
36 VILLAGE & POST-SHOBHALA DARSHAN P.S.- SEDWA DIST.-
BARMER (RAJASTHAN
465. OM PRAKASH S/O SHRI SHRIRAM AGED 32 VILLAGE & POST-
CHAMPA BERI CHALKNA P.S.- SEDWA DIST.-BARMER
(RAJASTHAN
466. OM PRAKASH VISHNOI S/O BHAGIRATH RAM VISHNOI AGED
38 VILLAGE & POST-NEDINADI P.S.- DHORIMANA DIST.-
BARMER (RAJASTHAN
467. DOODA RAM S/O ACHLA RAM AGED 31 VILLAGE & POST-
MANKI P.S.- DHORIMANA DIST.-BARMER (RAJASTHAN
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468. BABU LAL S/O CHENA RAM AGED 35 VILLAGE & POST-
RAMPURA PURAVA P.S.- DHORIMANA DIST.-BARMER
(RAJASTHAN
469. RAI SINGH S/O SHRI LUMBHA RAM AGED 37 VILLAGE & POST-
PURAVA P.S.- DHORIMANA DIST.-BARMER (RAJASTHAN
470. CHENA RAM S/O SHRI DEDA RAM CHOUDHARY AGED 40
VILLAGE & POST-MADPURA BARWALA P.S.- BAITU DIST.-
BARMER (RAJASTHAN
471. MOTA RAM S/O SHRI POONMA RAM AGED 36 VILLAGE & POST-
KHARDA BERA BODWA P.S.- BAITU DIST.-BARMER
(RAJASTHAN
472. MOHMMAD IBRAHIM S/O SHRI ROSHAN DEEN AGED 40
VILLAGE & POST-BHOJASAR P.S.- BAITU DIST.-BARMER
(RAJASTHAN)
473. DEEPA RAM S/O SHRI MALA RAM AGED VILLAGE & POST-
KERLI NADI NOSAR P.S.- BAITU DIST.-BARMER (RAJASTHAN
474. ANADA RAM S/O SHRI SATA RAM AGED 36 VILLAGE & POST-
KAWAS P.S.- BARMER DIST.-BARMER (RAJASTHAN
475. GOTAM GODARA S/O SHRI MANA RAM AGED 34 VILLAGE &
POST-GODARON KI DHANI RAWATSAR P.S.- BARMER DIST.-
BARMER (RAJASTHAN
476. KARNA RAM S/O GUNESHA RAM AGED 37 VILLAGE & POST-
AMLIYALA BHEDANA P.S.- GUDAMALANI DIST.-BARMER
(RAJASTHAN
477. SATISH KUMAR S/O NARSINGA RAM AGED 35 VILLAGE &
POST-KANOD P.S.- GIDA DIST.-BARMER (RAJASTHAN)
478. JAI PRAKASH VYAS S/O KISHORE KUMAR AGED 35
KHATRIYON KA NICHLA BAS BARMER DIST.-BARMER
(RAJASTHAN
479. CHANDI DAN S/O PRABHU DAN AGED 35 KARNI KUTIR
MAHADEV COLONY BALOTRA DIST.-BARMER (RAJASTHAN
480. RAM MANOHAR S/O JUGTA RAM AGED 40 VILLAGE & POST-
RANASAR P.S.- DHORIMANA DIST.-BARMER (RAJASTHAN
481. KHUMA RAM S/O MOOLA RAM AGED 40 VILLAGE & POST-
KAPRAU P.S.- CHOHTAN DIST.-BARMER (RAJASTHAN
482. AMAR SINGH S/O SHRI DAMMA RAM AGED 33 VILLAGE &
POST-AADRASH CHAWA P.S.- BARMER DIST.-BARMER
(RAJASTHAN
483. DEEPIKA CHOUDHARY D/O GANGA RAM CHOUDHARY AGED 39
NEHRU NAGAR BARMER DIST.-BARMER (RAJASTHAN
484. RAJESHWARI CHOUDHARY D/O GORDHAN RAM CHOUDHARY
AGED 35 GANDHI NAGAR BARMER DIST.-BARMER
(RAJASTHAN
485. RAJVEER S/0 JUGLAL AGED ABOUT 35, RESIDENT OF V.P.O-
BHATIWAR, TEH-UDAIPURWATI, DIST- JHUNJHUNU
(27 of 51)
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486. DALBIR SINGH S/0 DEVKARAN VERMA AGED ABOUT 36,
RESIDENT OF V.P.O- SITHAL, TEH-UDAIPURWATI, DIST-
JHUNJHUNU
487. LAXMI KANT TAILOR S/0 RAJNI KANT VERMA AGED ABOUT 37,
RESIDENT OF C/O RAJANI PHOTO STUDIO, V.P.O- MALSISAR,
DIST- JHUNJHUNU
488. NIRAJ KUMAR S/0 GUGAN RAM AGED ABOUT 36, RESIDENT
OF VPO-MAINANA, THE-BUHANA, JHUNJHUNU
489. MANJU D/0 HOSIYAR SINGH AGED ABOUT 36, RESIDENT OF
VPO-KIDWANA, SURAJGARH, JHUNJHUNU
490. SAROJ KUMARI D/0 SHIVNARAYAN OLA AGED ABOUT 35,
RESIDENT OF VPO-KHIWANSAR, UDIPURWATI, JHUNJHUNU
491. SUBHASH CHAND MEENA S/0 MAHALA RAMMEENA AGED
ABOUT 37, RESIDENT OF VPO-SINGHANA, THE-BUHANA,
JHUNJHUNU
492. SUSHIL KUMAR RAMUKAS/0 KISHAN RAMUKA AGED ABOUT
37, RESIDENT OFVPO-UDIAPURWATI, JHUNJHUNU
493. BHUPENDRA KUMAR S/0 BAJRANG LAL AGED ABOUT 34,
RESIDENT OF VILL-DHIRAVALI DHANDI POST-ALIPUR THE-
CHIRAWA
494. JAYA PARMAR D/O HANSA RAM MEGHWAL AGED44 RESIDENT
OF JHADOLI SIROHI ROAD,SIROHI
495. MANGILAL TELI S/OBENI RAM TELI AGED 37 RESIDENT OF
BHAGWANPURA, KELWA ,RAJSAMAND
496. USHA NAGAR D/O PRABHU LAL AGED 50RESIDENT OF
RAILMAGRA ,RAJSAMAND
497. VISWAPAL SINGH S/O SAJJAN SINGH CHOUHAN AGED 42
,BIJNOL,KOTHARIYA,RAJSAMAND
498. HEMANT KUMAR S/O PHOOL SINGH AGED 36 RESIDENT OF
NEW COLONY,BHARATPUR
499. KUMHER MORYA S/O RUDARAM MORYA AGED 34 RESIDENT OF
BHANDKA,BANSUR ,ALWAR
500. RAGHVENDRA SINGH SHEKHAWAT S/O UPENDRA SINGH
SHEKHAWAT AGED38 RESIDENT OF B-19,KHATIPURA,JAIPUR
501. MAHENDRA SINGH RATHOR S/O AMAN SINGH RATHOR
AGED43 RESIDENT OF 313-B,KHATIPURA ,JAIPUR
502. SAROJ D/O RAMKUMAR FAGERIYA AGED40 RESIDENT OF 24-
A1,VAISHALI NAGAR,JAIPUR
503. MANJU LATA CHOUDHARY D/O RAMGOPAL AGED 35 RESIDENT
OF L-59,NIRMAN NAGAR,JAIPUR
504. SAPNA D/O NIWAS KUMAR CHAHAR AGED 34 RESIDENT OF
C-456,NIRMAN NAGAR,JAIPUR
505. SURENDERPAL S/O HANUMAN PRASAD, AGED ABOUT 43
YEARS, RESIDENT OF WARD 16 SANGARIA,DISTRICT-
HANUMANGARH
506. DEVENDER KAUR D/O KARM SINGH,AGED ABOUT 39 YEARS,
RESIDENT OF WARD 16 SANGARIA,DISTRICT-HANUMANGARH
(28 of 51)
[ CW-7455/2016]
507. ALKA RANI D/O RAMSWAROOP,AGED ABOUT 42 YEARS,
RESIDENT OF WARD NO 4 SANGARIA,DISTRICT-
HANUMANGARH
508. DINESH KUMAR VERMA/RAM KUMAR VERMA AGED40
RESIDENT OF V&P-BIGOD-311601 DIST-BHILWARA
509. VINEET KUMAR SHARMA/SURESH CHANDRA SHARMA AGED 38
RESIDENT OF NEAR OF SADAR BAZAR,MANDAL DIST-
BHILWARA
510. VISHNU KUMAR VAISHNAV/BHAGWATI LAL VAISHNAV AGED
43 RESIDENT OF 58,NEAR OF BSNL OFFICE,SHAHPURA, DIST-
BHILWAR
511. ASLAM MOHD DAYAR/SHAFI MOHD DAYAR AGED37 RESIDENT
OF SHIVAM VATIKA KE PAS,GURJAR NAGAR,TILAK NAGAR
ROAD,BHILWARA
512. RATAN LAL KHATIK/NATHU LAL KHATIK AGED 34RESIDENT OF
V&P-BIGOD-311601 DIST-BHILWARA
513. GARIMA VYAS/SHYAMA PRASAD TIWARI AGED 40 RESIDENT
OF ICICI BANK KE PASS, PUR,BHILWARA
514. AMIT PUROHIT/JAGDISH CHANDRA PUROHIT AGED 36
RESIDENT OF E-15/1,SUBHAS NAGAR,BHILWARA
515. ANTIM VYAS/BHANWARA LAL VYAS AGED 41 RESIDENT OF
VIDIPT SHARMA,4B18,RC VYAS COLONY,BHILWARA
516. KULDEEP KAILANI/RAM SWROOP KAILANI AGED 42
RESIDENT OF NAI ABADI MANDALGARH DIST-BHILWARA
517. TULSI RAM KUMAWAT/GOPI LAL KUMWAT AGED 41 RESIDENT
OF V&P-PADASOLI,TH-ASIND,DIST-BHILWARA
518. SHILPA SOLANKI/RAMPAL SOLANKI AGED 32 RESIDENT OF E-
154 PURVI VISTAR,SUBHASH NAGAR,BHILWARA
519. MINAKSHI SHARMA/PREM CHANDRA SHARMA AGED 33
RESIDENT OF E-15/1,SUBHAS NAGAR,BHILWARA
520. SANTOSH CHAUDHARY/JAWAHAR LAL JAT AGED 38
RESIDENT OF C-289,RAM BHAWAN,SUBHASH NAGAR
BHILWARA
521. MUKESH KUMAR S/O HARI RAM AGED39 RESIDENT OFH NO
390,PURANI ABADI,SRIGANGANAGAR
522. PAWAN SETIA S/O KRISHAN LAL AGED39 RESIDENT OF
WAED 14SADULSHAR,SRIGANGANAGAR
VERSUS
1. State of Rajasthan through The Secretary (School
Education),
Govt. of Rajasthan, Secretariat, Jaipur.
(29 of 51)
[ CW-7455/2016]
2. The Director (Secondary Education), Education Department,
Rajasthan, Bikaner.
.........Respondents
3. Vijay Chaudhary S/o Laxman Singh Chaudhary, aged about
34 years, R/o Ward No.44, Chanakyapuri,Sujangarh,Churu.
4. Birbal Ram S/o Mangi Lal Meghwal,aged about 39 years, R/o
Village Nimrasar, Post Ratusar, Tehsil Sardarshahar,Churu
........Performa Respondents
(30 of 51)
[ CW-7455/2016]
S.B. CIVIL WRIT PETITION NO. 5042/ 2016
1. Gajendra Singh S/o Pratap Singh, aged 39 years, R/o 5/36,
Ward No.68, Vidhyadhar Nagar, Tehsil, Jaipur.
2. Ram Charan Meena S/o Parsadi Lal, aged 42 years, R/o G-
15, Modal Town, Poultry Farm, Agra Road, Jaipur
3. Rajendra Muwal S/o Deepa Ram, aged 36 years, R/o
Jaswantpura Tehsil Nawa, Distt. Nagaur.
4. Gopal Pareek S/o Satya Narayan, aged 42 years, R/o 4405,
Subhash Road, Khudala Phalna Station Ward No.9, Tehsil
Bali, Distt. Pali.
5. Kanhaiya Lal Sharma S/o Bhoora Lal Sharma, aged 35 years,
R/o Sadri Tehsil Railmagra, Distt. Rajsamand (Raj.).
.......Petitioners
VERSUS
1. State of Rajasthan through The Secretary (School
Education),
Govt. of Rajasthan, Secretariat, Jaipur.
2. The Director (Secondary Education), Education
Department, Rajasthan, Bikaner.
........Respondents
(31 of 51)
[ CW-7455/2016]
S.B. CIVIL WRIT PETITION NO. 6272/ 2016
1. PRABHOO DAYAL MEENA S/O JAI NARAYAN MENA, AGED
ABOUT 37 YEARS, R/O - VILL HIMATPURA POST TOONGA
,BASSI,JAIPUR.
2. YOGESH SINGH RATHOR S/O HIMMAT SINGH RATHOR AGED
ABOUT 36 R/O 46,GREEN KUNJ.NANGAJ JAISA BOHRA,JAIPUR
3. ALTAF AHMAD KHAN S/O SABBIR AHMAD KHAN AGED ABOUT
39, R/O A-5/9,PATAL NAGAR,BIKANER
4. SURAJ SINGH S/O CHAIN SINGH, AGED ABOUT 39 YEARS,
R/O - RAJENDRA NAGAR,TAH JALOR DIST JALOR
5. SURENDRA KUMAR S/O HETRAM , AGED ABOUT 35, YEARS,
R/O - VPO SAHJIPURA DIS HANUMANGARH
6. ANIL KUMAR S/O RAMRATAN YADAV, AGED ABOUT 35, R/O 39
WARD NO 3,JAITSAR,SRI VIJAYNAGAR,GANGANAGAR
7. MUNI RAM LEGHA S/O PURA RAM, AGED ABOUT 36 YEARS,
R/O - VPO LAKHAVAR,LUNKARANSAR,BIKANER
8. MAHENDRA SINGH BHATI S/O GOPI KISHAN, AGED ABOUT 35
YEARS, R/O - PURANE HOUSE KE PICHE,SILWATO KA
PADA,JAISELMAR
9. NARENDRA SINGH CHARAN S/O KARNI DAN CHARAN, AGED
ABOUT 42 YEARS, R/O - ANTRI DEVI BALIKA SCHOOL KE
PASS,LAXMIPURA,BARMER
10. JITENDRA SINGH S/O TAMERAV SINGH, AGED ABOUT 34
YEARS, R/O - VPO HAMIRA,JAISALMER
(32 of 51)
[ CW-7455/2016]
11. VIBHOR GUPTA S/O RAMBAHADUR GUPTA, AGED ABOUT 39
YEARS, R/O - ARYA SAMAJ ROAD,BHIMGANJ MANDI,KOTA
12. TANMAY MEHTA S/ONARENDRA KUMAR MEHTA, AGED ABOUT
38 YEARS, R/O - 73 BHARTI SADAN ,SRI RAM
COLONY,BANSWADA
13. NEERAJ KUMAR DOSHI S/O LAXMI LAL DOSHI, AGED ABOUT
39 YEARS, R/O - VPO BAGIDORA BANSWADA
14. KISHAN SINGH TARANA S/O HARI SINGH AGED ABOUT 36
YEARS, R/O - B7,AHINSHAPURI,TIRUPATI
NAGAR,NANAWATI,BANSWADA
15. RAJEEV TIWARI S/O HAZARI LAL, AGED ABOUT 40 YEARS, R/O
- 40,MOHAN NAGAR,BHIND NEW HOUSING BOARD,ALWAR
16. PRAVEEN KUMAR YADAV S/O SARJEET SINGH YADAV, AGED
ABOUT 37 YEARS, R/O - VPO SANOLI, MUNDAWAR ALWAR,RAJ
17. DUSYANT UJJAWAL S/O VASUDEV UJJWAL, AGED ABOUT 37
YEARS, R/O - GALI NO. 20,DRON SEC. KE PASS,RAMPUR
BASTI,LALGARH,BIKANER
18. BHARAT LAL PATIDAR S/O VELJI PATIDAR, AGED ABOUT 36
YEARS, R/O - VPO GHATA CHA GANV,GALIYAKOAT,DUNGARPUR
19. VED PRAKASH S/O SAHIRAM, AGED ABOUT 35 YEARS, R/O - H
NO 80,VIDHUT COLONY,SRIGANGANAGAR
20. DILIP KUMAR PARIHAR S/O MURLI DHAR PARIHAR, AGED
ABOUT 32 YEARS, R/O - SRI RAM SAR,WARD
NO.19,MEGHWALO KA MOHLLA,BIKANR
21. BHARAT SINGH S/O SRI RAM SINGH, AGED ABOUT 38 YEARS,
R/O - VPO GHADANA KHURD,BUHANA,JHUNJHANU
(33 of 51)
[ CW-7455/2016]
22. HARKESH S/O RAMSWAROOP AGED ABOUT 38 YEARS, R/O -
VPO BIRR,BUHANA,JHUNJHANU
23. PRAVEEN KUMAR S/O JAIKARAN, AGED ABOUT 36 YEARS, R/O
- 79,MANSAROVAR,HOUSING BOARD,PALI
24. SHRAWAN LAL KHATEEK S/O NANU LAL KHATIK, AGED ABOUT
36 YEARS, R/O - VPO KHAREDA ,TODARAISINGH,TONK
25. RAJEEV KUMAR S/O SATYANARAYAN SHARMA, AGED ABOUT 39
YEARS, R/O - AAKASHDEEP,VIVEKANAND COLONY,DEVLI,TONK
26. GANESH NARAYAN SHARMA S/O RAMNIWAS SHARMA, AGED
ABOUT 42 YEARS, R/O - BEHIND SSS,VPO DOONI,TONK
27. JAGDISH PRASAD MEENA S/O SURAJ MAL MEENA, AGED
ABOUT 37 YEARS, R/O - VPO BILOTA,UNIYARA,TONK
28. DUSYANT KUMAR SAXENA S/O NARENDRA KUMAR SAXENA,
AGED ABOUT 39 YEARS, R/O - 27,AADARSH NAGAR,KOTA
ROAD,BANRA
29. YASHPAL SINGH BARAD S/O CHARAN SINGH , AGED ABOUT 37
YEARS, R/O - VPO NATHWANA,SANGARIYA,HANUMANGARH
30. AJAY KUMAR BHARGAV S/O MAHADEV PRASAD, AGED ABOUT
35 YEARS, R/O - WARD NO.20,PNB KE PASS,HANUMANGARH
31. IQBAL SINGH S/O SITA RAM, AGED ABOUT 40 YEARS, R/O -
VPO GOLUWALA NAJDIK NBS SCHOOL,HANUMANGARH
32. ROHITAS CHUG S/O HAKIKAT RAI, AGED ABOUT 39 YEARS,
R/O - 230,DURGA COLONY,NEAR SHANI
MANDIR,HANUMANGARH
(34 of 51)
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33. RAJENDRA SING DALAWAT S/O NARPAT SINGH DALAWAT,
AGED ABOUT 35 YEARS, R/O - 104,BHITWADA,BALI,PALI
34. RANVEER SAHU S/O BHANIRAM SAHU , AGED ABOUT 40
YEARS, R/O - 183,GALI NO. 1,SURYA NAGAR,HANUMANGARH,
35. KALWANT SINGH S/O MANI RAM, AGED ABOUT 53 YEARS, R/O
- 1/23,HOUSING BOARD,SRIGANGANAGAR
36. YASHWANT KUMAR JAGETIYA S/O SATYANARAYAN, AGED
ABOUT 38 YEARS, R/O - PURANA UDAIPUR ROAD,MAHESH
NAGAR,KAPASAN,CHHITORGARH
37. GOVIND SHARAN BANSAL S/O RAM SWAROOP BANSAL, AGED
ABOUT 42 YEARS, R/O - 2/204,HOUSING
BOARD,GUPTESHWAR ROAD,DAUSA
38. POONAM CHAND S/O PURKHA RAM, AGED ABOUT 41 YEARS,
R/O - MALIYO KI DANI,NEVAI,PACHPADRA,BARMER
39. GOPAL RAM BHADU S/O THAKRARAM BHADU, AGED ABOUT 36
YEARS, R/O - BALDEV NAGAR,BARMER
40. HANUMANARAM JANGU S/O BHAGWANA RAM JANGU, AGED
ABOUT 37 YEARS, R/O - MALISAR,DHORIMANNA,BARMER
41. ASHOK KUMAR JANGIR S/O RAMESWAR LAL JANGIR, AGED
ABOUT 39 YEARS, R/O - VAIDIK CHAYA,WARD NO.
3,TARANAGAR,CHURU
42. KRISHAN KUMAR S/O ISHAR RAM, AGED ABOUT 38 YEARS,
R/O - VPO SIDDHMUKH,RAJGARH,CHURU
43. ISWAR LAL PUROHIT S/O GANESH RAM PUROHIT, AGED
ABOUT 41 YEARS, R/O - VPO BAVLI,SIROHI
(35 of 51)
[ CW-7455/2016]
44. ROHIT BIST S/O BISAN SINGH BIST, AGED ABOUT 43 YEARS,
R/O - 1/33,HOUSING BOARD COLONY,SIROHI
45. RAJENDRA KUMAR S/O RAMESWAR LAL, AGED ABOUT 37
YEARS, R/O - VPO JAJOD ,SRIMADHOPUR,SIKAR
46. KAILASH CHANDRA JAIN S/O VIMAL PRAKASH JAIN, AGED
ABOUT 35 YEARS, R/O - MAIN BAZAR
ROADSAKRAWAS,RAILMAGRA,RAJSAMAND
47. MUKESH JINGAR S/O PRAKASH CHAND, AGED ABOUT 39
YEARS, R/O - MOCHI BAZAR,NATHDWARA,RAJSAMAND
48. PANKAJ KUMAR SALVI S/O HUKMI CHAND SALVI, AGED ABOUT
34 YEARS, R/O - KUNWARIYA,RAJSAMAND
49. PANKAJ WAYA S/O BHANWAR LAL WAYA, AGED ABOUT 37
YEARS, R/O - SADAR BAZAR,BHINDAR,UDAIPUR
50. DEEPAK TALESRA S/O DEEPAK TALESARA, AGED ABOUT 36
YEARS, R/O - 386,ROAD NO. 5A,ASHOK NAGAR,UDAIPUR
51. SURENDRA DHABAI S/O NARENDRA SINGH, AGED ABOUT 43
YEARS, R/O - 12,MAHARANA PRATAP COLONY,HIRAN
MAGRI.SECTOR 13,UDAIPUR
52. BHIMRAJ MEENA S/O AMBA LAL , AGED ABOUT 33 YEARS, R/O
- VILL.BANRA,POST PARSAD,TAH. GIRWA,UDAIPUR
53. MUKESH KUMAR PANDYA S/O DWARKA PRASAD, AGED ABOUT
38 YEARS, R/O - PLOT NO. 14A,AADINATH NAGAR,I
BLOCK,HIRAN MAGRI,UDAIPUR
54. RAMESH KHATIK S/O MANGI LAL KHATIK , AGED ABOUT 35
YEARS, R/O - RAILWAY STATION,VPO
KHERODA,VALLABHNAGAR,UDAIPUR
(36 of 51)
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55. RAKESH KUMAR SHARMA S/O NANAG RAM SHARMA, AGED
ABOUT 39 YEARS, R/O - VAKIL KI DANI,BHANPUR
KALA,JAMWARAMGARH,JAIPUR
56. RAJESH KUMAR SHARMA S/O SHIV KUMAR SHARMA, AGED
ABOUT 39 YEARS, R/O - 265,PHEPHANA,NOHAR
,HANUMANGARH
57. RAJKUMAR S/O MAHENDRA SINGH, AGED ABOUT 38 YEARS,
R/O - NANDU KA BAS,POST NANDU,VIA-CHADLA,JHUNJHANU
58. VIJAY LAL S/O SRI RAM, AGED ABOUT 36 YEARS, R/O -
44K,INDIRA NAGAR,JHUNJHANU
59. AMRISH KUMAR S/O KRISHAN LAL, AGED ABOUT 36 YEARS,
R/O - KIKURWALI,RAISINGHNAGAR,GANGANAGAR
60. PRAMOD KUMAR S/O JAILAL, AGED ABOUT 45 YEARS, R/O -
VPO-AABUSAR,JHUNJHANU
61. RAJENDRA SINGH S/O VIJAY SINGH, AGED ABOUT 36 YEARS,
R/O - VPO AAKVA,TAH-SIKAR JILA-SIKAR
62. KAILASH CHAND YADAV S/OMALI RAM YADAV, AGED ABOUT 35
YEARS, R/O - JUGRAMPURA,DANI MALIWALI,AJITGARH,SIKAR
63. BALBER SINGH S/O BHIM SINGH, AGED ABOUT 35 YEARS,
R/O - LAXMAN KA BAAS,POST KATRATHAL,SIKAR
64. AMITA BUDANIYA W/O NARENDRA SINGH, AGED ABOUT 40
YEARS, R/O - CHARAN SINGH NAGAR,WARD NO.
41,NAVALGARH ROAD,SIKAR
65. JHUNJHA RAM CHOUDHARY S/OLABH RAM CHOUDHARY, AGED
ABOUT 35 YEARS, R/O - GRAM RATSIR DER,POST
RATASAR,CHOHTAN,BARMER
(37 of 51)
[ CW-7455/2016]
66. GANESHA RAM CHOUDHARY S/O BALU RAM CHOUDHARY,
AGED ABOUT 40 YEARS, R/O - VPO ITAWALAKA TAH MAKRANA
DIST NAGOR
67. ILIYAS KHAN S/O HANIF KHAN , AGED ABOUT 42 YEARS, R/O -
VILLAGE NIMBI KALA POST NIMBI KHURD TAHDIDWANA
NAGOR
68. VINOD KUMAR S/O ISWAR CHAND SHARMA, AGED ABOUT 40
YEARS, R/O - GAS AGENCY KE PASS,,NAGAR
ROAD,DEEG,BHARATPUR
69. YASHVEER SINGH S/O RAJVEER SINGH, AGED ABOUT 42
YEARS, R/O - GAS AGENCY KE PASS,,NAGAR
ROAD,DEEG,BHARATPUR.
70. HARVEER SINGH JAKHAR S/OMANOHAR SINGH JAKHAR aged
about 38 years, R/o JAKHARON KA
BAS,JHARODMAULASAR,NAGAUR.
71. MAHENDRA SINGH CHOUHAN S/O BHANWAR SINGH , AGED
ABOUT 38 YEARS, R/O - VILL. KANIWADA,POST OON,JALOR,
72. KANHA RAM S/O DAIRAJ RAM, AGED ABOUT 42 YEARS, R/O -
VILL. RINIYA,MANDVI KALA,TIWRI,JODHPUR
73. SANJEEV KUMAR S/O SUJA RAM CUOUDHARY, AGED ABOUT 40
YEARS, R/O - P.NO 195,SECTOR A, SARASWATI
NAGAR,BASNI ,JODHPUR
74. BHAGIRATH RAM S/O JAGMALARAM , AGED ABOUT 47 YEARS,
R/O - A6/2 ,KHETESWAR NAGAR,KUDI BHAGTASANI,JODHPUR
75. MOOLARAM S/O KAPURARAM, AGED ABOUT 36 YEARS, R/O -
VILL-BAGUNDA,POST NIMBALA,TAH AAHOR,JILA JALOR
(38 of 51)
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76. MANISH KANSAWA S/O DHARMA RAM KANSAWA , AGED
ABOUT 37 YEARS, R/O - CATEL FEED PLANT KE
PASS,RAMPURA,LALGARH,BIKANER
77. OM PRAKASH GODARA S/O MOHAN LAL GODARA, AGED
ABOUT 37 YEARS, R/O - VPO BAZZU
KHALSA,KOLAYAT,BIKANER
78. DR.ROHTAS PACHAR S/O LAXMI CHAND , AGED ABOUT 39
YEARS, R/O - I-1,SHIKSHA VIBHAGIYA AAWAS,RAJKIYA T T
COLLEGE KE PASS,BIKANER
79. MUKESH KUMAR GUPTA S/O MAHESH KUMAR GUPTA, AGED
ABOUT 36 YEARS, R/O - 1E17 SUBHASH COLOY ,SHASTRI
NAGAR,JAIPUR
80. DINESH KUMAR PUROHIT S/O LADU RAM PUROHIT , AGED
ABOUT 42 YEARS, R/O - VPO GEGA KA KHERA,KOTRI.TAH
KOTRI,BHILWARA
81. BAJRANG LAL KARWASRA S/O HARCHAND , AGED ABOUT 35
YEARS, R/O - VPO GAHTTU ,TAH NOKHA ,BIKANER
82. GULAB CHAND PANWAR S/O GIRDHAR GOPAL, AGED ABOUT
36 YEARS, R/O - AARYA BHAWAN ,PATWAR GHAR KE
PASS,KEKRI,AJMER
83. RAMLAL MEENA S/O RAMNATH, AGED ABOUT 37 YEARS, R/O -
NAND VIHAR COLONY,ITI ROAD,AKLERA,JHALAWAR
84. PRAMOD MEENA S/O LAXMI NARAYAN MEENA , AGED ABOUT
34 YEARS, R/O - VPO LEEMI ,TAH. KHANPUR,JHALAWAR
(39 of 51)
[ CW-7455/2016]
85. SATYENDRA SHARMA S/O KAILASH CHANDRA SHARMA, AGED
ABOUT 43 YEARS, R/O - KALYAN KUNJ,PURANI SABJI MANDI
KE PASS ,BASWA ROAD,BANDIKUI
86. CHANDRASHEKHAR NAGDA S/O , AGED ABOUT 37 YEARS, R/O
- 145,CHOTA BEDLA,TAH-GIRWA,BADGANV,UDAIPUR
87. VEERMARAM S/O MOTIRAM , AGED ABOUT 39 YEARS, R/O -
SRI GANESH MANDIR KE PASS,MAHADEV NAGAR.BARMER
88. RAM PRATAP MEENA S/O MADAN LAL MEENA , AGED ABOUT 43
YEARS, R/O - D14-1,RAJNAGAR,PETROL PUMP KE
PICHE,SAGAR ROAD,BIKANER
89. PIYUSH KUMAR ARAWAL S/O JAGDISHPRASAD AGRAWAL ,
AGED ABOUT 39 YEARS, R/O - NAGORI MEDICAL STORE,BUS
STAND,JAHAJPUR,BHILWARA
90. HANUMAN PRASAD RAIGAR S/O DEVA LAL RAIGAR , AGED
ABOUT 36 YEARS, R/O - B-117,NAGAR PARISHAD
COLONY,TONK
91. RAJESH PURI S/O CHANDRA PURI GOSWAMI, AGED ABOUT 36
YEARS, R/O - VILL GUDA GUMAN SINGH,POST PADARLI,PALI
92. GURMEET SINGH S/O JIWAN SINGH , AGED ABOUT 45 YEARS,
R/O - GSS AMARGARH,GANGANAGAR
93. PARAMJEET KAUR D/O AVTAR SINGH , AGED ABOUT 42 YEARS,
R/O - GSS CHOHILA WALI,HANUMANGARH
94. VISHAN LAL RAIGAR S/O BHANWAR LAL RAIGAR , AGED
ABOUT 39 YEARS, R/O - GSS DANTA,SRINAGAR,AJMER
(40 of 51)
[ CW-7455/2016]
95. PRABHU DAYAL MAAN S/O LAXMI NARAYAN MAAN, AGED
ABOUT 39 YEARS, R/O VPO - SHAYMPURA, VIA ACHROL,
TEHSIL AMER, JAIPUR.
96. YOGESH KUMAR SHARMA S/O RADHEY SHYAM SHARMA AGED
ABOUT 41 YEARS, R/O BAG KA BALAJI, KISHANGARH,
RENWAL, SANBHAR, JAIPUR.
97. RAMCHANDRA JAT S/O KALU RAM JAT, AGED ABOUT 40 YEARS,
R/O VPO - VPO - KANWARPURA, GATHWARI,, AMBER, JAIPUR
98. ARVIND BITHU S/O KISHAN SINGH BITHU, AGED ABOUT 40
YEARS, R/O PITHO KA BAS, VPO - SINTHAG, BIKANER.
99. UMA SHARMA D/O BABU LAL SHARMA AGED ABOUT 39 YEARS,
R/O 164/297, PRATAP NAGAR, JAIPUR.
100. PRAMOD KUMAR SHARMA S/O GIRDHARI LAL SHARMA, AGED
ABOUT AGED ABOUT 41 YEARS, R/O D- 254, PREM NAGAR,
JHOTHWARA, JAIPUR.
.......Petitioners
VERSUS
1. State of Rajasthan through The Secretary (School
Education),
Govt. of Rajasthan, Secretariat, Jaipur.
2. The Director (Secondary Education), Education Department,
Rajasthan, Bikaner.
........Respondents
(41 of 51)
[ CW-7455/2016]
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JAIPUR BENCH, JAIPUR
S.B. CIVIL WRIT PETITION NO. 7459/ 2016
1. Mukesh Kumar Gupta S/o Ramanand Gupta, aged 41 years,
R/o Shukla Colony, Tehsil Khandar, Distt. Sawai Madhopur
(Raj.)
2. Ram Singh Meena S/o Nathu Lal Meena, aged 35 years, R/o
House No.1/191, Housing Board Colony, Sawai Madhopur, Raj.
3. Jagdish Prasad Meena S/o Ram Lal Meena, aged 37 years, R/o
17, Bagicha Colony, Adarsh Nagar, Sawai Madhour (Raj)
4. Zuber Ahmed S/o Laique Ahmed, aged 38 years, R/o Malarna
Doonger, Distt. Sawai Madhopur, (Raj.)
5. Raj Kumari Meena D/o Radhey Shyam Meena, aged 35 years,
R/o Adarsh Nagar "A", Bagichi, Sawai Madhopur (Raj.)
6. Ramraj Meena S/o Raved Mal Meena, aged 31 years, R/o
Village Sukhanandpura, Post Sacholi, Tehsil Banswara (Raj.)
7. Madan Lal Meena S/o Hanuman Prasad Meena, aged 37 years,
R/o Shersinghpura, Post Bhedola, Tehsil Chouth Ka Barwara,
Distt. Sawaimadhopur.
8. Ram Prasad Sharma S/o Balmukand Sharma, aged 35 years,
R/o C-27, Ashok Nagar, Tonk Road, Kherda, Sawai Madhopur
(Raj.)
9. Ratan Lal Meena S/o Ramniwas Meena, aged 40 years, R/o V&P
Jonla, Tehsil Choth Ka Barwada, Distt. Sawai Madhopur.
10. Bane Singh Meena S/o Jeetulal Meena, aged 44 years, R/o V&P
Meena Baroda, Tehsil Gangapur City, Distt. Sawai Madhopur.
11. Moti Lal Meena S/o Kishan Lal Meena, aged 40 years, R/o V&P
Barnala Tehsil Bamanwas, Distt. Sawai Madhopur.
(42 of 51)
[ CW-7455/2016]
.......Petitioners
VERSUS
1. State of Rajasthan through The Secretary (School
Education),
Govt. of Rajasthan, Secretariat, Jaipur.
2. The Director (Secondary Education), Education Department,
Rajasthan, Bikaner.
........Respondents
_____________________________________________________
For Petitioner(s) : Sh. Vigyan Shah Adv.
For Respondent(s) : Sh. Sanjay Sharma Government Counsel
Sh. R.P. Saini Adv.
_____________________________________________________
HON'BLE MR. JUSTICE AJAY RASTOGI
Order
10/02/2017
Instant batch of petitions since involve common question on
facts and law, hence are being decided by the present order.
The writ petitioners are those who were selected & appointed
vide order dt.13-9-2013, through open selection on the post of
Headmaster, Secondary School pursuant to advertisement dt.17-
2-2012,
There is another batch of employees few of them are
impleaded as party respondents and represented by Sh. R.P. Saini
Adv. and they all are working as Lecturer School Education and
both the posts i.e. Headmaster, Secondary School & Lecturer,
School Education are included in the Schedule appended to the
the Rajasthan Education Service Rules,1970 ("Rules,1970) are the
(43 of 51)
[ CW-7455/2016]
feeder posts for promotion to the post of Principal, School
Education and the amendment came to be made by the
Government in exercise of power conferred by proviso to Art.309
of the Constitution of India vide notification dt.25-3-2015 in
Schedule-I appended to the said Rules and to be more particular
against serial no.1(a) of Group 'D' Section-II & serial no.1(b) of
Group 'D' Section-II with which we are presently concerned and
being relevant for the present purpose is quoted as under:-
"3. Amendment of Schedule-I. In Schedule-I
appended to the said rules,-
(i) against serial number 1(a) of Group 'D'
Section-II
(a) in column number 3, for the existing expression
"100% by promotion", the expression "33% by
promotion from Headmaster Secondary School and
67% by promotion from Lecturer School Education"
shall be substituted.
(ii) against serial number 1(b) of Group 'D'
Section-II.
(a) in column number 3, for the existing expression
"do", the expression "33% by promotion from
Headmaster Secondary School and 67% by
promotion from Lecturer School Education" shall be
substituted.
It may be noticed that the post of Principal, School Education
prior to the amendment notification dt.25-3-2015 was to be filled
on the ratio of 1:1 amongst the Lecturer, School Education and
Headmaster, Secondary School but after the amendment
notification dt.25-3-2015 the quota of Lecturer, School Education
(44 of 51)
[ CW-7455/2016]
became 67% and that of Headmaster, Secondary School of is
33%.
It is informed to this Court that there were 3179 vacancies of
Principal, School Education determined for the year 2016-17 and
all who were eligible amongst the Lecturer, School Education/
Headmaster Secondary School & found suitable were promoted
vide order dt.29-4-2016 and when the vacancies still remain
unfilled, the department in the interest of administration
considered it appropriate that let the remaining unfilled vacancies
of 2016-17 may be filled from the left out eligible candidates
leaving apart the quota which is reserved for Lecturer, School
Education/Headmaster, Secondary School as indicated from the
order dt.27-4-2016 Annx.14.
At this stage the petitioners who are working as Headmaster,
Secondary School & were appointed after open selection vide
order dt.13-9-2013 approached this Court by filing of batch of writ
petitions with the grievance that the State Government could not
exceed 67% reserved for Lecturer, School Education of the total
sanctioned posts in the cadre of Principal, School Education and
what is being indicated from the order impugned dt.29-4-2016 the
State Government in its wisdom had proceeded that since
candidates from Headmaster, Secondary School against 33%
quota are not eligible as they have not completed three years of
service as on 1-4-2016 intended to consider the left out vacancies
of the Principal, School Education from the eligible candidates
working as Lecturer, School Education which indisputably be in
(45 of 51)
[ CW-7455/2016]
excess to their 67% quota.
When the matter came up before the Court on the last date
of hearing on 23-9-2016, taking note of the complaint of the writ
petitioners this Court restrained the state authorities from
violating the quota rules and directed that the appointments by
way of promotion would not be made in excess to the quota
meant for them on the post of Principal, School Education and
obviously because of the restraint order, it was not left open for
the State Government to fill in excess of 67% quota reserved for
Lecturer, School Education.
After notices of the present petitions came to be served,
reply has been filed by the State Government and a factual
statement has been made in para-IV of the reply which reads as
under :-
"IV That secondary school Head Masters are
promoted on the post of Principal which falls in
group D-II which is filled by 67% from Lecturers
and 33% from Secondary School Head Masters. It is
also submitted that cadre strength of principal is
10471 and 67% post becomes 7017 from School
Lecturers and 33% post are 3454 for Secondary
School Head Masters quota and out of which 2382
principals are already have been working from the
quota of Secondary School Head Masters. 1072
vacancies are left vacant due to non availability of
eligible candidates in promotion year 2016-17. It is
humbly submitted that for promotion on the post of
principal previously 5 years experience as working
on the post of Sec. School Head Masters was
mandatory which has been reduced to 3 years.
(46 of 51)
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Petitioners have been appointed vide order
dt.13.09.13 and it is clear that they have not
completed experience 3 years on 1.4.2016 hence
not eligible for consideration for promotion for post
of principal. These petitioners have completed only
probation period of 2 years."
From the factual statement made by the respondent in their
reply of which reference has been made, the remaining vacancies
of Principal, School Education could not be filled from the feeder
post of Headmaster, Secondary School Education because of non-
availability of eligible candidates as they have not completed three
years of service as on the date of determination of vacancy i.e. 1-
4-2016 and it is not in dispute that as regards the quota reserved
for Lecturer, School Education is concerned (i.e. 67%) for
promotion to the post of Principal, School Education that has to be
filled in accordance with the Scheme of Rules,1970.
The dispute raised by the writ petitioners is only in respect of
their eligibility which is to be considered by the State Government
in filling 33% quota reserved for Headmaster, Secondary School
for promotion to the post of Principal, School Education for the
vacancy of the year 2016-17 because of non-availability of eligible
candidates in the feeder cadre post of Headmaster, Secondary
School the vacancies of Principal, School Education of the year
2016-17 could not be filled. As already observed because of
restraint order passed by this Court the quota has not been
exceeded so far.
The submission of petitioners' counsel in substantiating their
(47 of 51)
[ CW-7455/2016]
consideration for the vacancy of 2016-17 that although they are
not eligible & holding three years experience in the feeder post of
Head Master, Secondary School as on 1-4-2016 but the State
Government in its wisdom has granted relaxation in experience to
the other posts appended in the Schedule attached to the Scheme
of Rules,1970 i.e. to Teacher Gr.II for their promotion to Head
Master Secondary School & District Education Officer for their
promotion to Deputy Director and submits that the State
Government is competent to grant relaxation in experience to the
extent of 1/3rd on account of non-availability of eligible candidates
for promotion and there appears no reason for the Government
not to consider & grant relaxation in the case of the Head Master,
Secondary School who fulfills all other condition of eligibility
except experience as on 1-4-2016, more so when the Director,
Secondary Education, Rajashtan, Bikaner vide letter dt.8-3-2016
has expressed to consider the case of Headmaster Secondary
School alike other candidates granting relaxation in experience to
the extent permissible and to make them eligible for promotion to
the post of Principal, School Education against the vacancy of the
year 2016-17.
The defence of the respondents is that no-one can claim
relaxation in experience as a matter of right and it is for the
Government/appointing authority to independently examine the
nature of exigency in the given facts & circumstances if so arises
but when the matter last came up on 31-1-2017, this Court
directed the State Government to place on record the decision if
(48 of 51)
[ CW-7455/2016]
any being taken on the letter issued from the office of Director,
Secondary Education, Bikaner dt.8-3-2016 and in compliance
thereof the decision of the State Government dt.9-2-2017 has
been placed for perusal with the reasons assigned therein that the
Government has declined to grant relaxation in experience to the
employees working as Headmaster, Secondary School for
promotion against the vacancy of Principal, School Education for
the year 2016-17.
Although there is no dispute that majority of the petitioners
were appointed vide order dt.13-9-2013 & after have reported to
duty will become eligible on completion of three years of service
against the vacancies of Principal, School Education to be
determined as on 1-4-2017 (vacancy of the year 2017-18).
Sh. Vigyan Shah, counsel appearing for the petitioners
submits that although the decision taken by the Government has never been communicated and they want liberty from this Court to question the decision of the Government dt.9-2-2017 if so advised in the independent proceedings at the same time further submits that once it is mandated under the Scheme of Rules,1970 that inter-changeability is not permissible, the Government cannot exceed 67% or 33% as the case may be which has to be strictly followed from the feeder post of Lecturer, School Education and Headmaster, Secondary School for promotion to the post of Principal, School Education as per the quota prescribed under the Scheme of Rules,1970 and at least what is being indicated by the Government in its order dt.27-4-2016 is contrary to the Scheme (49 of 51) [ CW-7455/2016] of Rules,1970 and that can't be acted upon exceeding the quota reserved for Lecturer, School Education in making further promotion to the post of Principal, School Education against the vacancy of the year 2016-17.
Counsel for the State & also the added respondents represented by Sh. R.P. Saini Adv., jointly submits that the quota has not been exceeded and if the posts are lying vacant at least the Government can certainly make adhoc appointments and to whom no rights could be said to be conferred but it is not disputed that the quota of 67% & 33% amongst Lecturer, School Education & Headmaster, Secondary School has to be strictly adhered to and no inter-changeability is permissible from either of the quota under the scheme of Rules,1970.
As regards the order dt.27-4-2016 is concerned counsel for the State submits that although list was prepared but it was never acted upon and informed to this Court that the State Government never intended to exceed the quota of 67% & 33% respectively reserved for feeder cadre post of Lecturer, School Education & Headmaster, Secondary School for promotion to the post of Principal, School Education as envisaged under the Scheme of Rules,1970 and this Court also finds substance that under the Scheme of Rules,1970 inter-changeability of respective quota 67% & 33% is not permissible and the State Government is under obligation to fill the post of Principal, School Education strictly in accordance with the respective quota reserved from feeder cadre post of Lecturer, School Education & Headmaster, Secondary (50 of 51) [ CW-7455/2016] School i.e. in the ration of 3:1 under the Scheme of Rules,1970.
The submission of petitioners' counsel for seeking relaxation in experience to make them eligible for promotion to the post of Principal, School Education against the vacancy of the year 2016- 17, although the Director, Secondary Education, Rajasthan, Bikaner has sent a letter to the State Government dt.8-3-2016 but the Government on appraisal of the relevant material declined to grant relaxation in experience vide order dt.9-2-2017 and since it is not the subject matter of challenge in the instant proceedings, this Court considers it appropriate to grant liberty to the petitioners to challenge in the independent proceedings if so advised.
Counsel for petitioners further submits that the majority of the petitioners would become eligible for the vacancy to be determined on 1-4-2017 (vacancies of the year 2017-18) at least the State Government may be directed to convene DPC for promotion to the post of Principal, School Education for the year of vacancy 2017-18 at the earliest possible and consider candidature of the eligible persons for promotion to the post of Principal, School Education from the respective categories in accordance with law.
This Court finds substance that the promotions are always expected to be made more so when good number of vacancies remain unfilled because of non-availability of the eligible teachers for the 2016-17, it is expected from the State Government to hold the DPC for the year 2017-18 and fill the vacancies of Principal, (51 of 51) [ CW-7455/2016] School Education keeping in view the quota reserved for Lecturer, School Education & Headmaster, Secondary School of 67% & 33% respectively strictly in accordance with the Scheme of Rules,1970 expeditiously.
With these directions/observations, the batch of petitions stands disposed of. Copy of order be separately placed in each file.
(AJAY RASTOGI)J. Shekhawatvs(S-357-360)