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Patna High Court - Orders

Dilip Kumar Ram & Ors. vs The State Of Bihar & Ors on 3 September, 2014

Author: Jayanandan Singh

Bench: Jayanandan Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Miscellaneous Jurisdiction Case No.6627 of 2012
                     ======================================================
                     1. Dilip Kumar Ram, son of Sri Bindeshwar Ram, resident of Village -
                     Kharagpur, Post Office- Bhadaulia, Police Station - Daishri, District -
                     Vaishali
                     2. Sarita Kumari, D/o Sri Ram Prasad Gupta, resident of Village - Mahnar,
                     Ward No. 12, Police Station - Mahnar, District - Vaishali
                     3. Sarswati Kumari, D/o Sri Umesh Ram, resident of Village + P.O.
                     Murravatpur, Police Station - Sahdai Bujurg, District - Vaishali
                                                                                .... .... Petitioners
                                                          Versus
                     1. The State of Bihar through its Sri Veyashjee, Principal Secretary,
                     Department of Education, Bihar, Patna
                     2. Sri Ashutosh, the Director, Primary Education, Bihar, Patna
                     3. Sri. Ranjeet Kumar, the Regional Deputy Director of Education,
                     Muzaffarpur
                     4. Sri Jitendra Srivastava, the District Magistrate, Vaishali
                     5. Sri Shashi Bhushan Rai, the District Superintendent of Education cum
                     District Education Officer, Vaishali
                     6. Sri Shashi Bhushan Rai, the District Education Officer cum District
                     Superintendent of Education, Vaishali
                     7. Sri.Shyam Shankar Prasad, the District Teachers Appointment Appellate
                     Tribunal, Vaishali
                     8. Praveen Kumar Deepak, the Block Development Officer, Sahdai Bujurg,
                     District - Vaishali
                     9. Hareram Choudhary, the Block Education Extension Officer, Block
                     Sahdai Bujurg, District - Vaishali
                     10. Anil Thakur, the Panchayat Sachiv, Gram Panchayat Raj, Murauvatpur,
                     Block Sahdai Bujurg, District - Vaishali
                     11. Binod Ram, Mukhiya Gram Panchayat Raj Murauvatpur, Block Sahdai
                     Bujurg, District - Vaishali
                                                                           .... .... Opposite Parties
                     ======================================================
                     Appearance :
                     For the Petitioners      : Mr. Lakshmindra Kr. Yadav, Advocate
                     For Opposite Parties : Mr. Satyendra Kumar Jha, AC to GP 3
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
                     ORAL ORDER

3       03-09-2014

Learned counsel for the petitioners informs that arrears of honorarium of the petitioners have been paid.

In the circumstances, this application is disposed of.

B.T/-                                          (Jayanandan Singh, J)
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