Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Mizoram - Subsection Section 13(1) in Mizoram Liquor (Prohibition and Control) Act, 2014 (1)the Commissioner, or any officer duly authorised by him has given permission, either general or special, for its export, import or transport;
