Kerala High Court
Anuranj .P.T.K vs State Of Kerala on 29 September, 2025
Author: T.R.Ravi
Bench: T.R.Ravi
2025:KER:72921
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
MONDAY, THE 29TH DAY OF SEPTEMBER 2025 / 7TH ASWINA, 1947
WP(C) NO. 36121 OF 2025
PETITIONERS:
1 ANURANJ .P.T.K
AGED 23 YEARS
S/O RAJEEV, LPST, KATAMERI UPS PO KATAMERI, VIA
VILLIAPPALLI, KOZHIKKODE DISTRICT- (RESIDING AT
PUNATHUMTHAZHEKUNIYIL HOUSE VALLIAD.P.O,
VILLIAPPALLY VATAKARA, PIN - 673542.
2 DHRUVAN.M.L
AGED 27 YEARS
S/O MOHANAN, LPST, KATAMERI UPS PO KATAMERI, VIA
VILLIAPPALLI, KOZHIKKODE DISTRICT- (RESIDING AT
GURUPOORNIMA HOUSE KATAMERI.P.O,VILLIAPPALLY
VATAKARA, PIN - 673542.
3 SIJINA.C
AGED 40 YEARS
D/O CHANDRASEKHARAN, UPST, KATAMERI UPS PO
KATAMERI, VIA VILLIAPPALLI, KOZHIKKODE DISTIRCT-
(RESIDING AT THIRKKOTH HOUSE KUNINGAD.P.O,
PURAMERI,VATAKARA, PIN - 673503.
4 AGNEYSANTH
AGED 23 YEARS
S/O PRASANTH, UPST, KATAMERI UPS PO KATAMERI, VIA
VILLIAPPALLI, KOZHIKKODE DISTRICT- (RESIDING AT
PRASANTH NILAYAM AROOR.P.O,KAKKATTIL KOZHIKODE,
PIN - 673507.
BY ADVS.
SRI.T.T.MUHAMOOD
SRI.A.RENJIT
SRI.GOKUL R.NAIR
SRI.ANSALAM N.X.
2025:KER:72921
WP(C) NO. 36121 OF 2025
2
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT GENERAL
EDUCATION DEPARTMENT GOVERNMENT SECRETARIAT -
ANNEXURE-LL THIRUVANANTHAPURAM, PIN - 695001.
2 THE DIRECTOR OF GENERAL EDUCATION
DIRECTORATE OF GENERAL EDUCATION JAGATHY,
THIRUVANANTHAPURAM, PIN - 695014.
3 THE DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION
KOZHIKKODE, PIN - 673001.
4 THE DISTRICT EDUCATIONAL OFFICER
O/O THE DISTRICT EDUCATIONAL OFFICER VATAKARA,
KOZHIKODE, PIN - 673573.
5 THE ASSISTANT EDUCATIONAL OFFICER
O/O THE ASSISTANT EDUCATIONAL OFFICER THODANNUR,
KOZHIKODE, PIN - 673541.
6 SUB REGIONAL EMPLOYMENT OFFICER
SUB DIVISONAL EMPLOYMENT EXCHANGE, KOZHIKKDE,
PIN - 673001.
7 THE MANAGER,
KATAMERI UPS, PO KATAMERI, VIA VILLIAPPALLI,
KOZHIKKODE DISTRICT, PIN - 673542.
SMT.PARVATHI KOTTOL, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.09.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:72921
WP(C) NO. 36121 OF 2025
3
T.R. RAVI, J.
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W.P.(C) No.36121 of 2025
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Dated this the 29th day of September, 2025
JUDGMENT
Petitioners are teachers working at Katameri UPS, an aided school under the management of the 7 th respondent. Their appointments are not yet approved on the scale of pay in regular basis. They have preferred Ext.P8 revision petition before the 1 st respondent and seek an early disposal of the same.
In view of the limited prayer made, this writ petition is disposed of, directing the 1st respondent to consider and pass orders on Ext.P8 with due reference to Ext.P5 order of the Hon'ble Supreme Court, Ext.P6 Government Order and Ext.P7 judgment of this Court, after hearing the petitioners and the 7 th respondent at the earliest, at any rate, within four months from the date of receipt of a certified copy of this judgment.
Sd/-
T.R.RAVI JUDGE mpm 2025:KER:72921 WP(C) NO. 36121 OF 2025 4 APPENDIX OF WP(C) 36121/2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE APPOINTMENT ORDER DATED 01.06.2023 ISSUED BY THE 7TH RESPONDENT. Exhibit P2 TRUE COPY OF THE APPOINTMENT ORDER DATED 02.06.2023 ISSUED BY THE 7TH RESPONDENT. Exhibit P3 TRUE COPY OF THE APPOINTMENT ORDER DATED 15.07.2021 ISSUED BY THE 7TH RESPONDENT. Exhibit P4 TRUE COPY OF THE APPOINTMENT ORDER DATED 03.06.2024 ISSUED BY THE 7TH RESPONDENT. Exhibit P5 TRUE COPY OF THE JUDGMENT IN SLP (C)NO.11373/2024 DATED 04.03.2025 PASSED BY THE HON'BLE SUPREME COURT.
Exhibit P6 TRUE COPY OF G.O(MS)NO 43/2025/G.EDN DATED 17.03.2025.
Exhibit P7 TRUE COPY OF THE JUDGMENT IN W.P(C)NO.5651/2025 DATED 18.03.2025. Exhibit P8 TRUE COPY OF THE REVISION PETITION SUBMITTED BY THE PETITIONERS BEFORE THE 1ST RESPONDENT ON 03.09.2025.