Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(4)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(4)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(a)collapse or failure of lifting appliances or conveyors or breakage or failure of ropes, chains or other loose gears and lifting devices or overturning of cranes, used in dock work, falling of headboards or cargo from slings, displacement of hatch beam resulting in the fall of hatch beams or coverings;