Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 13 in Haryana Enterprises Promotion Act, 2016 13. Grievance Redressal Mechanism. - The State Government shall create a grievance redressal mechanism for resolving the grievances of the entrepreneurs.
