Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Gujarat - Subsection

Section 98(2)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)allow for the appropriation to any special fund of the sum estimated by the Transport Manager, revised as it thinks proper;