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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(k) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(k)to institute, suspend or abolish Professorships, Associate Professorships, Assistant Professorships and other teaching posts in the University and to make suitable appointments thereto: