Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 14 in Assam Gramdan Act, 1961 14. Removal of officers and servants. - A Gram Sabha may, in such circumstances and in such manner as may be prescribed by the regulations remove the President from office or the Secretary or other officer or servant from service.
