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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(5)(h) in The Andhra Pradesh Value Added Tax Act, 2005

(h)[ the supply or sale of goods, on which a VAT dealer pays tax under sub-section (9) of Section 4 of the Act.] [Substituted by Act No. 6 of 2017, dated 26.4.2017.]