Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Entire Act] State of Karnataka - Section Section 31 in Karnataka Industrial Areas Development Act, 1966 31. Delegation of powers by the State Government. - The State Government may if it thinks fit delegate any of its powers under this Chapter to any of its officers, by rules made in this behalf.
