Himachal Pradesh High Court
Radha Rai & Ors vs . Ajay Kuthiyala on 28 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Radha Rai & ors vs. Ajay Kuthiyala FAO No.195 of 2019 .
28.03.2022 Present Mr. I.N.Mehta, Advocate, for the appellant.
Mr. Dheeraj Kumar, Advocate Vice Mr. Pritam Singh Chandel, Advocate, for the respondents.
FAO No.195 of 2019 Admitted on substantial question of law Nos. 1 to 3, formulated at page No.7 of the paper book.
Mr. Dheeraj Kumar, learned Advocate, appears and waives service of post admission notice on behalf of the respondents. Record of Courts below be called for.
List in due course.
(Sandeep Sharma) Judge 28th March, 2022 (reena) ::: Downloaded on - 30/03/2022 20:11:15 :::CIS