Madhya Pradesh High Court
Smt. Chandan Bai vs The State Of Madhya Pradesh on 5 September, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-6692-2018 The High Court Of Madhya Pradesh WP-6692-2018 (SMT. CHANDAN BAI Vs THE STATE OF MADHYA PRADESH) 20 Jabalpur, Dated : 05-09-2019 List the matter along with W.P. No.21645/2015.
(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARAN JEET KAUR JASSAL Date: 06/09/2019 12:56:04