Bombay High Court
Prabhakar Sitaram Naik Gaonkar And 10 ... vs State Of Goa Thr. Chief Secretary And 3 ... on 16 March, 2026
50.WP 465 of 2023
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.465 OF 2023
PRABHAKAR SITARAM NAIK GAONKAR AND
10 ORS ... PETITIONERS
Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 3 ORS ... RESPONDENTS
Ms. Laxmi Desai, Advocate for the Petitioner.
Mr. Deep Shirodkar, Additional Government Advocate for the
Respondent Nos. 1 to 3.
Mr. Rama Rivankar, Advocate for the Respondent No. 4.
CORAM:- VALMIKI MENEZES &
AMIT S. JAMSANDEKAR, JJ.
DATED :- 16th March, 2026 P.C.: S.O. 22-04-2026.
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