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Bombay High Court

Prabhakar Sitaram Naik Gaonkar And 10 ... vs State Of Goa Thr. Chief Secretary And 3 ... on 16 March, 2026

                                    50.WP 465 of 2023



            IN THE HIGH COURT OF BOMBAY AT GOA
                           WRIT PETITION NO.465 OF 2023

PRABHAKAR SITARAM NAIK GAONKAR AND
10 ORS                           ... PETITIONERS
   Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 3 ORS                                                         ... RESPONDENTS

Ms. Laxmi Desai, Advocate for the Petitioner.
Mr. Deep Shirodkar, Additional Government Advocate for the
Respondent Nos. 1 to 3.
Mr. Rama Rivankar, Advocate for the Respondent No. 4.


                            CORAM:- VALMIKI MENEZES &
                                    AMIT S. JAMSANDEKAR, JJ.

DATED :- 16th March, 2026 P.C.: S.O. 22-04-2026.

( FOR REGISTRAR JUDICIAL ) Page 1 of 1 16th March, 2026 ::: Uploaded on - 16/03/2026 ::: Downloaded on - 16/03/2026 20:40:29 :::