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State of Madhya Pradesh - Section

Section 4 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

4. Objects.

- The Vishwavidyalaya shall inter alia have the following main objectives :-
(a)to provide a system of Technical Education capable of responding to the changing requirements of technical manpower;
(b)to bring about qualitative improvement in teaching and learning process;
(c)to provide congenial environment for Consultancy, Continuing education and Research and Development activities;
(d)to develop strong links with industry for mutual benefits;
(e)to provide necessary help to the Institutions to encourage enterpreneurship amongst students;
(f)to maintain live contract with alumni and develop alumni sponsored programmes.