Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Jharkhand - Subsection Section 72(a) in Bihar Coal Mining Area Development Authority Rules, 1988 (a)forthwith cause a proper board or fence to be put up for the protection of any person who may be endangered or;
