Delhi High Court - Orders
Ashok Kumar Rana And Anr vs Union Of India And Anr on 28 March, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~20 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3852/2019
ASHOK KUMAR RANA AND ANR. ..... Petitioners
Through: Mr. Pranav Sachdeva and Mr. Jatin
Bhardwaj, Advocates
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Abha Malhotra, Advocate for
UOI/Respondents
Major Parth Katyayan, Advocate
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 28.03.2022 Due to paucity of time, the matter could not be heard today. List on 28.07.2022.
YASHWANT VARMA, J.
MARCH 28, 2022/mw Signature Not Verified Digitally Signed By:NEHA Signing Date:31.03.2022 15:50:09