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Delhi High Court - Orders

Ashok Kumar Rana And Anr vs Union Of India And Anr on 28 March, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~20 (2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 3852/2019
                               ASHOK KUMAR RANA AND ANR.             ..... Petitioners
                                           Through: Mr. Pranav Sachdeva and Mr. Jatin
                                                    Bhardwaj, Advocates
                                           versus

                               UNION OF INDIA AND ANR.                   ..... Respondents
                                              Through: Ms. Abha Malhotra, Advocate for
                                                       UOI/Respondents
                                                       Major Parth Katyayan, Advocate
                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                        ORDER

% 28.03.2022 Due to paucity of time, the matter could not be heard today. List on 28.07.2022.

YASHWANT VARMA, J.

MARCH 28, 2022/mw Signature Not Verified Digitally Signed By:NEHA Signing Date:31.03.2022 15:50:09