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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(xii) in Agriculture University, Jobner Act, 2013

(xii)to consider and approve the establishment of a new department, division, centre or research station or sub-station or abolition of any one of them or otherwise reconstitution of department, divisions, research stations or centre on the recommendation of the Academic Council;