Section 65A in The Bihar and Orissa Local Self-Government Act, 1885
65A. [ Site of student's hostels. [Inserted by the Act 5 of 1908.]
- The hostel referred to in Sections 64-A and 65 may be situated either within the area directly subject to the authority of the District Board or within any place or town lying within that area in which the [Bihar and Orissa Municipal Act, 1922] is for the time being in force.]
