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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(5) in The Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974

(5)‘companies’ means the Amalgamated Electricity Company Limited, Belgaum, the Nipani Electricity Company Limited, Nipani, the Karwar, Electric Supply and Trading Company Limited, Karwar, the Kanara Electric Supply Company Limited, Sirsi and includes the following concerns engaged in the business of supplying electricity to the public, namely:-
(a)Manvi Brothers, Gadag;
(b)Manvi Brothers, Byadgi;
(c)Manvi Brothers, Ranebennur; and ‘company’ means any of the companies aforesaid;