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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1) in JIS University Act, 2014

(1)The Sponsoring trust shall transfer movable and immovable properties described under Schedule-B to the University and all such properties shall be deemed to be so transferred and vested absolutely to the University with effect from the date of coming into force of this Act.