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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4)(iv) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(iv)every street vendor shall maintain cleanliness at the place of vending and the adjoining areas. Food street vendors selling eatables shall maintain public health and personal hygiene;