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Supreme Court - Daily Orders

Union Of India vs Hardy Exploration And Production ... on 12 September, 2017

Bench: R.K. Agrawal, D.Y. Chandrachud

     ITEM NO.1                               COURT NO.8                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).   31356/2016

     (Arising out of impugned final judgment and order dated 27-07-2016
     in FAO No. 59/2016 passed by the High Court of Delhi at New Delhi)

     UNION OF INDIA                                                        Petitioner(s)

                                                     VERSUS

     HARDY EXPLORATION AND PRODUCTION (INDIA) INC                          Respondent(s)


     Date : 12-09-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)                 Mr.   Tushar Mehta,ASG
                                       Mr.   K. R. Sasiprabhu, AOR
                                       Mr.   Somiran Sharma,Adv.
                                       Mr.   Srijan Sinha,Adv.

     For Respondent(s)                 Dr.   A.M.Singhvi,Sr.Adv.
                                       Mr.   Rishi Agrawala,Adv.
                                       Mr.   Harshwardhan Jha,Adv.
                                       Mr.   Karan Luthra,Adv.
                                       Ms.   Devika Mohan,Adv.
                                       For   E. C. Agrawala, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on 20th September, 2017.




                         (ANITA MALHOTRA)                            (CHANDER BALA)
                           COURT MASTER                               COURT MASTER


Signature Not Verified

Digitally signed by
ANITA MALHOTRA
Date: 2017.09.14
17:16:52 IST
Reason: