Supreme Court - Daily Orders
Union Of India vs Hardy Exploration And Production ... on 12 September, 2017
Bench: R.K. Agrawal, D.Y. Chandrachud
ITEM NO.1 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31356/2016
(Arising out of impugned final judgment and order dated 27-07-2016
in FAO No. 59/2016 passed by the High Court of Delhi at New Delhi)
UNION OF INDIA Petitioner(s)
VERSUS
HARDY EXPLORATION AND PRODUCTION (INDIA) INC Respondent(s)
Date : 12-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Tushar Mehta,ASG
Mr. K. R. Sasiprabhu, AOR
Mr. Somiran Sharma,Adv.
Mr. Srijan Sinha,Adv.
For Respondent(s) Dr. A.M.Singhvi,Sr.Adv.
Mr. Rishi Agrawala,Adv.
Mr. Harshwardhan Jha,Adv.
Mr. Karan Luthra,Adv.
Ms. Devika Mohan,Adv.
For E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 20th September, 2017.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2017.09.14
17:16:52 IST
Reason: